Judgements

G. MALLIKARJUNAPPA Vs SHAMANUR SHIVASHANKARAPPA

Case number: C.A. No.-004172-004173 / 1999
Diary number: 4799 / 1999
Advocates: S. N. BHAT Vs SANGEETA KUMAR

TANDON BROTHERS Vs STATE OF WEST BENGAL

Case number: C.A. No.-002710-002712 / 1996
Diary number: 17526 / 1994
Advocates: BINA GUPTA Vs RADHA RANGASWAMY

MOHAN WAHI Vs COMMNR. INCOME TAX, VARANASI .

Bench: CJI,R.C. LAHOTI,DORAISWAMY RAJU.
Case number: C.A. No.-002488-002488 / 2001
Diary number: 6212 / 2000
Advocates: SURUCHII AGGARWAL Vs SUSHIL KUMAR JAIN

C/M.ST.JOHN INTER COLLEGE Vs GIRDHARI SINGH

Bench: G.B. PATTANAIK,D.P. MOHAPATRA
Case number: C.A. No.-005397-005397 / 1997
Diary number: 10355 / 1997
Advocates: VINAY GARG Vs LALITA KAUSHIK

M/S. K.R. STEEL UNION LTD. Vs COMNR. OF CUSTOMS KANDLA(GUJARAT)

Case number: C.A. No.-006769-006769 / 1999
Diary number: 16789 / 1999
Advocates: C. N. SREE KUMAR Vs B. KRISHNA PRASAD

B KRISHNA BHAT Vs STATE OF KARNATAKA

Case number: C.A. No.-007791-007791 / 1997
Diary number: 13069 / 1997
Advocates: Vs SANGEETA KUMAR

U.O.I. Vs RAKESH KUMAR ETC. ETC.

Bench: M.B. SHAH,K.G. BALAKRISHNAN
Case number: C.A. No.-006166-006166 / 1999
Diary number: 11250 / 1999
Advocates: Vs JAVED MAHMUD RAO

R.K. SAXENA Vs DELHI DEVELOPMENT AUTHORITY

Case number: C.A. No.-002490-002490 / 2001
Diary number: 10884 / 2000
Advocates: Vs SAHARYA & CO.

UDAY MOHANLAL ACHARYA Vs STATE OF MAHARASHTRA

Bench: B.N. AGRAWAL
Case number: Crl.A. No.-000394-000394 / 2001
Diary number: 16026 / 2000
Advocates: SANGEETA KUMAR Vs

SUBASH CHANDER Vs KRISHAN LAL

Bench: K.T. THOMAS,R.P. SETHI.
Case number: Crl.A. No.-000812-000814 / 1999
Diary number: 2347 / 1999
Advocates: BINU TAMTA Vs

STATE OF U.P. Vs SHAMBHU NATH SINGH .

Bench: K.T. THOMAS,R.P. SETHI
Case number: Crl.A. No.-000392-000392 / 2001
Diary number: 8290 / 2000
Advocates: Vs ANIL K. CHOPRA

T.N. CIVIL SUPPLIES CORPN. WORKERS UNION Vs T.N. CIVIL SUPPLIES CORPN.LTD. & ORS.

E.I.D. PARRY (I) LTD. Vs G. OMKAR MURTHY

Bench: S. RAJENDRA BABU,S.N. VARIAVA
Case number: C.A. No.-005956-005958 / 1999
Diary number: 15509 / 1998
Advocates: A. T. M. SAMPATH Vs RAMESH CHANDRA MISHRA

HANUMAN PRASAD BAGRI Vs BAGRESS CEREALS PVT. LTD. .

Bench: S. RAJENDRA BABU,K.G. BALAKRISHNAN
Case number: SLP(C) No.-017137-017137 / 2000
Diary number: 16568 / 2000
Advocates: PRAVEEN KUMAR Vs SOMNATH MUKHERJEE

EMP.,MGMT.OF RAMKANALI COLL.OF M/S.BCCL Vs WORKMEN BY SECY.RASHT.COLL.MAZ.SANGH&ANR

Bench: S.R.BABU,S.N.VARIAVA
Case number: C.A. No.-005797-005797 / 1998
Diary number: 9555 / 1998