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18 April 2001
Supreme Court 5 pages MANOJ KUMAR Vs BIHARI LAL (DEAD) BY LRS.
Bench: D.P. MOHAPATRA,SHIVARAJ V. PATIL |
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18 April 2001
Supreme Court 6 pages STATE OF ORISSA Vs K. SRINIVASA RAO(DEAD) THROUGH LRS.
Bench: M.B. SHAH,K.G. BALAKRISHNAN |
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18 April 2001
Supreme Court 4 pages SAMIR MUKHERJEE Vs DAVINDER K. BAJAJ
Bench: SYED SHAH MOHAMMED QUADRI,S.N. PHUKAN |
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18 April 2001
Supreme Court 5 pages KUMAR V. JAHGIDAR Vs CHETANA K. RAMATHEERTHA
Case number: C.A. No.-002863-002863 / 2001 |
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18 April 2001
Supreme Court 5 pages MANOJ KUMAR Vs BIHARI LAL (DEAD) BY LRS.
Bench: D.P. MOHAPATRA,SHIVARAJ V. PATIL |
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18 April 2001
Supreme Court 5 pages KUMAR V. JAHGIDAR Vs CHETANA K. RAMATHEERTHA
Case number: C.A. No.-002863-002863 / 2001 |
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18 April 2001
Supreme Court 3 pages MURALEEDHARAN Vs STATE OF KERALA
Bench: K.T. THOMAS,R.P. SETHI |
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17 April 2001
Supreme Court 9 pages CHETAN DASS Vs KAMLA DEVI
Bench: D.P. MOHAPATRA,BRIJESH KUMAR |
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17 April 2001
Supreme Court 6 pages DAYA SINGH LAHORIA Vs UNION OF INDIA .
Case number: W.P.(Crl.) No.-000256-000256 / 2000 |
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17 April 2001
Supreme Court 2 pages M/S SOMAIYA ORGANICS (INDIA) LTD. ANR. Vs STATE OF UTTAR PRADESH
Bench: RUMA PAL |
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17 April 2001
Supreme Court 4 pages STANDARD CHARTERED BANK Vs THE CUSTODIAN
Case number: C.A. No.-004785-004785 / 1998 |
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17 April 2001
Supreme Court 6 pages Vs
Bench: D.P. MOHAPATRA,BRIJESH KUMAR |
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17 April 2001
Supreme Court 5 pages Vs
Case number: / |
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17 April 2001
Supreme Court 14 pages M/S SOMAIYA ORGANICS (INDIA) LTD. ANR. Vs STATE OF UTTAR PRADESH
Bench: B.N. KIRPAL,SYED SHAH MOHAMMED QUADRI,M.B. SHAH,K.G. BALAKRISHNAN |
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17 April 2001
Supreme Court 4 pages STANDARD CHARTERED BANK Vs THE CUSTODIAN
Case number: C.A. No.-004785-004785 / 1998 |