Showing 23311 - 23325 of 41947 judgements
25 April 2001
Supreme Court
5 pages
S. VENKATAPPA Vs NARAYANAPPA

Bench: SYED SHAH MOHAMMED QUADRI,S.N. VARIAVA
Case number: C.A. No.-002953-002953 / 1997
Diary number: 77075 / 1996

25 April 2001
Supreme Court
11 pages
THE DENTAL COUNCIL OF INDIA Vs SUBHARTI K.K.B. CHARITABLE TRUST

Bench: M.B. SHAH,S.N. VARIAVA
Case number: C.A. No.-003295-003295 / 2001
Diary number: 20532 / 1997
Advocates: Vs M. A. CHINNASAMY

25 April 2001
Supreme Court
3 pages
STATE OF KERALA Vs M.M. MANIKANTAN NAIR

Case number: Crl.A. No.-000549-000549 / 2001
Diary number: 15932 / 2000
Advocates: G. PRAKASH Vs E. M. S. ANAM

25 April 2001
Supreme Court
5 pages
SRI SINGAM CHETTY ATEENDROOLOO Vs THE STATE OF TAMIL NADU .

Bench: S. RAJENDRA BABU,S.N. VARIAVA
Case number: C.A. No.-009493-009493 / 1995
Diary number: 74655 / 1991
Advocates: SANJAY PARIKH Vs ARPUTHAM ARUNA AND CO

25 April 2001
Supreme Court
14 pages
M/S.INTERNATIONAL WOLLEN MILLS Vs M/S. STANDARD WOOL (U.K.) LTD.

Bench: V.N. KHARE,S.N. VARIAVA
Case number: C.A. No.-003316-003316 / 2001
Diary number: 2028 / 2000
Advocates: P. N. PURI Vs HINGORANI & ASSOCIATES

25 April 2001
Supreme Court
1 pages
BHARAT PETROLEUM CORPN LTD Vs MUMBAI SHRAMIK SANGHA

Bench: BHARUCHA S.P. (J),KHARE, V.N. (J),HEGDE, N. SANTOSH (J),SABHARWAL,Y.K. (J),PATIL, S.V. (J)
Case number: C.A. No.-006213-006213 / 1997
Diary number: 6142 / 1997
Advocates: Vs BHARAT SANGAL

23 April 2001
Supreme Court
5 pages
THE DISTRICT COLLECTOR & ORS. Vs SMT. SHAIK HASMATH BEEBI

Bench: G.B. PATTANAIK,U.C. BANERJEE
Case number: Special Leave Petition (crl.) 4528 of 2000

20 April 2001
Supreme Court
10 pages
M/S. ATUL CASTINGS LTD. Vs BAWA GURVACHAN SINGH

Bench: D.P. MOHAPATRA,SHIVARAJ V. PATIL
Case number: C.A. No.-002900-002900 / 2001
Diary number: 20 / 2001
Advocates: S. L. ANEJA Vs MANOJ SWARUP

20 April 2001
Supreme Court
10 pages
ANIL RATAN SARKAR Vs STATE OF WEST BENGAL .

Bench: A.P. MISRA,UMESH C. BANERJEE
Case number: C.A. No.-002906-002907 / 2001
Diary number: 11656 / 1999
Advocates: SUMITA RAY Vs TARA CHANDRA SHARMA

20 April 2001
Supreme Court
2 pages
MADHUKAR Vs SANGRAM .

Case number: C.A. No.-002918-002918 / 2001
Diary number: 1374 / 2000
Advocates: P. R. RAMASESH Vs S. N. BHAT

19 April 2001
Supreme Court
2 pages
VIJAY KUMAR SHARMA Vs CHAIRMAN, SCHOOL SERVICE COMMISSION&ORS.

Case number: C.A. No.-002890-002890 / 2001
Diary number: 12752 / 2000
Advocates: Vs RANJAN MUKHERJEE

19 April 2001
Supreme Court
5 pages
ASHOK KUMAR Vs SITA RAM

Bench: D.P. MOHAPATRA,SHIVARAJ V. PATIL
Case number: C.A. No.-002892-002892 / 2001
Diary number: 495 / 2000
Advocates: ABHIJAT P. MEDH Vs MANOJ SWARUP AND CO.

19 April 2001
Supreme Court
6 pages
SYED SALEEMUDDIN Vs DR. RUKHSANA .

Case number: Crl.A. No.-000520-000520 / 2001
Diary number: 8252 / 2000
Advocates: Y. RAJA GOPALA RAO Vs V. G. PRAGASAM

18 April 2001
Supreme Court
4 pages
SAMIR MUKHERJEE Vs DAVINDER K. BAJAJ

Bench: SYED SHAH MOHAMMED QUADRI,S.N. PHUKAN
Case number: C.A. No.-001906-001906 / 1998
Diary number: 3795 / 1998
Advocates: SARLA CHANDRA Vs ASHOK K. MAHAJAN

18 April 2001
Supreme Court
5 pages
M.S. CHAWLA Vs STATE OF PUNJAB

Bench: G.B. PATTANAIK,B.N. AGRAWAL
Case number: C.A. No.-000907-000907 / 2001
Diary number: 177 / 2000
Advocates: RAVINDRA BANA Vs RAJEEV SHARMA