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01 May 2001
Supreme Court 10 pages DELHI JUDICIAL SERVICE ASSN. Vs DELHI HIGH COURT .
Bench: G.B. PATTANAIK,S.N. PHUKAN,B.N. AGRAWAL |
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01 May 2001
Supreme Court 6 pages GAJRAJ SINGH Vs STATE OF U.P. .
Bench: CJI,R.C. LAHOTI,DORAISWAMY RAJU |
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01 May 2001
Supreme Court 9 pages STATE OF H.P. Vs GIAN CHAND
Bench: CJI,R.C. LAHOTI,DORAISWAMY RAJU |
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01 May 2001
Supreme Court 10 pages DELHI JUDICIAL SERVICE ASSN. Vs DELHI HIGH COURT .
Case number: W.P.(C) No.-001023-001023 / 1987 |
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01 May 2001
Supreme Court 5 pages UP SHIA CENTRAL BOARD OF WAQF Vs UP SUNNI CENTRAL BOARD OF WAQF
Bench: S. RAJENDRA BABU,D.P. MOHAPATRA |
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01 May 2001
Supreme Court 5 pages R. LAKSHMI NARAYAN Vs SANTHI
Bench: D.P. MOHAPATRA,U.C. BANERJEE |
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01 May 2001
Supreme Court 13 pages KARNATAKA STATE ROAD TRANSPORT CORPN. Vs SMT. LAKSHMIDEVAMMA
Bench: S.P.BHARUCHA , V.N.KHARE , SANTOSH N.HEGDE , Y.K.SABHARWAL , S.V.PATIL |
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01 May 2001
Supreme Court 3 pages N.R. NAIR Vs UNION OF INDIA .
Case number: C.A. No.-003609-003620 / 2001 |
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30 April 2001
Supreme Court 5 pages T. ARUNA Vs THE SECRETARY, A.P.PUBLIC S.COMMN..
Case number: C.A. No.-003368-003368 / 2001 |
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30 April 2001
Supreme Court 4 pages STATE OF WEST BENGAL Vs BANALATA INVESTMENT
Bench: D.P. MOHAPATRA,UMESH C. BANERJEE |
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30 April 2001
Supreme Court 4 pages STATE OF WEST BENGAL Vs BANALATA INVESTMENT
Case number: C.A. No.-003426-003426 / 1995 |
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27 April 2001
Supreme Court 4 pages SAMANT Vs BOMBAY STOCK EXCHANGE
Case number: C.A. No.-000041-000041 / 1994 |
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26 April 2001
Supreme Court 5 pages RAMBHAU Vs STATE OF MAHARASHTRA
Bench: UMESH C. BANERJEE,K.G. BALAKRISHNAN |
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26 April 2001
Supreme Court 11 pages ARVIND SINGH Vs STATE OF BIHAR
Bench: UMESH C. BANERJEE,K.G. BALAKRISHNAN |
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26 April 2001
Supreme Court 3 pages STATE BANK OF SAURASHTRA Vs P.N.B.
Case number: C.A. No.-007373-007373 / 1996 |