Showing 23296 - 23310 of 41947 judgements
01 May 2001
Supreme Court
10 pages
DELHI JUDICIAL SERVICE ASSN. Vs DELHI HIGH COURT .

Bench: G.B. PATTANAIK,S.N. PHUKAN,B.N. AGRAWAL
Case number: W.P.(C) No.-001023-001023 / 1987
Diary number: 69161 / 1987
Advocates: TARA CHANDRA SHARMA Vs M. M. KASHYAP

01 May 2001
Supreme Court
6 pages
GAJRAJ SINGH Vs STATE OF U.P. .

Bench: CJI,R.C. LAHOTI,DORAISWAMY RAJU
Case number: C.A. No.-003446-003446 / 2001
Diary number: 19959 / 1999
Advocates: RANI CHHABRA Vs

01 May 2001
Supreme Court
9 pages
STATE OF H.P. Vs GIAN CHAND

Bench: CJI,R.C. LAHOTI,DORAISWAMY RAJU
Case number: Crl.A. No.-000649-000649 / 1996
Diary number: 77077 / 1996
Advocates: Vs SHRISH KUMAR MISRA

01 May 2001
Supreme Court
10 pages
DELHI JUDICIAL SERVICE ASSN. Vs DELHI HIGH COURT .

Case number: W.P.(C) No.-001023-001023 / 1987
Diary number: 69161 / 1987
Advocates: TARA CHANDRA SHARMA Vs M. M. KASHYAP

01 May 2001
Supreme Court
5 pages
UP SHIA CENTRAL BOARD OF WAQF Vs UP SUNNI CENTRAL BOARD OF WAQF

Bench: S. RAJENDRA BABU,D.P. MOHAPATRA
Case number: C.A. No.-002490-002491 / 1996
Diary number: 14793 / 1994
Advocates: Vs SHAKIL AHMED SYED

01 May 2001
Supreme Court
5 pages
R. LAKSHMI NARAYAN Vs SANTHI

Bench: D.P. MOHAPATRA,U.C. BANERJEE
Case number: C.A. No.-005028-005028 / 1999
Diary number: 3169 / 1999
Advocates: REVATHY RAGHAVAN Vs A. T. M. SAMPATH

01 May 2001
Supreme Court
13 pages
KARNATAKA STATE ROAD TRANSPORT CORPN. Vs SMT. LAKSHMIDEVAMMA

Bench: S.P.BHARUCHA , V.N.KHARE , SANTOSH N.HEGDE , Y.K.SABHARWAL , S.V.PATIL
Case number: C.A. No.-002738-002738 / 2001
Diary number: 73150 / 1991

01 May 2001
Supreme Court
3 pages
N.R. NAIR Vs UNION OF INDIA .

Case number: C.A. No.-003609-003620 / 2001
Diary number: 11714 / 2000
Advocates: Vs SHREEKANT N. TERDAL

30 April 2001
Supreme Court
5 pages
T. ARUNA Vs THE SECRETARY, A.P.PUBLIC S.COMMN..

Case number: C.A. No.-003368-003368 / 2001
Diary number: 2460 / 2000
Advocates: Vs D. BHARATHI REDDY

30 April 2001
Supreme Court
4 pages
STATE OF WEST BENGAL Vs BANALATA INVESTMENT

Bench: D.P. MOHAPATRA,UMESH C. BANERJEE
Case number: C.A. No.-003426-003426 / 1995
Diary number: 8245 / 1994
Advocates: AVIJIT BHATTACHARJEE Vs

30 April 2001
Supreme Court
4 pages
STATE OF WEST BENGAL Vs BANALATA INVESTMENT

Case number: C.A. No.-003426-003426 / 1995
Diary number: 8245 / 1994
Advocates: AVIJIT BHATTACHARJEE Vs

27 April 2001
Supreme Court
4 pages
SAMANT Vs BOMBAY STOCK EXCHANGE

Case number: C.A. No.-000041-000041 / 1994
Diary number: 70596 / 1994
Advocates: E. C. AGRAWALA Vs K. J. JOHN

26 April 2001
Supreme Court
5 pages
RAMBHAU Vs STATE OF MAHARASHTRA

Bench: UMESH C. BANERJEE,K.G. BALAKRISHNAN
Case number: Crl.A. No.-000636-000636 / 1995
Diary number: 82182 / 1993
Advocates: N. K. AGGARWAL Vs

26 April 2001
Supreme Court
11 pages
ARVIND SINGH Vs STATE OF BIHAR

Bench: UMESH C. BANERJEE,K.G. BALAKRISHNAN
Case number: Crl.A. No.-000887-000887 / 1998
Diary number: 11626 / 1998
Advocates: PREM SUNDER JHA Vs

26 April 2001
Supreme Court
3 pages
STATE BANK OF SAURASHTRA Vs P.N.B.

Case number: C.A. No.-007373-007373 / 1996
Diary number: 77087 / 1996
Advocates: Vs E. C. AGRAWALA