Showing 23101 - 23115 of 41947 judgements
21 August 2001
Supreme Court
3 pages
COMMNR.OF CENT.EXCISE, MEERUT Vs M/S.KISAN SAHKARI CHINI MILLS LTD.

Bench: S. RAJENDRA BABU,SYED SHAH MOHHAMED QUADRI
Case number: C.A. No.-004942-004943 / 1999
Diary number: 11021 / 1999
Advocates: P. PARMESWARAN Vs VINAY GARG

21 August 2001
Supreme Court
4 pages
M/S. K.P. MADHUSUDHANAN Vs COMMNR. OF INCOME TAX, COCHIN, KERALA

Bench: S.P. BHARUCHA,Y..K. SABHARWAL,BRIJESH KUMAR
Case number: C.A. No.-006465-006465 / 2000
Diary number: 10273 / 2000
Advocates: Vs SUSHMA SURI

21 August 2001
Supreme Court
5 pages
KAPIL BHARGAVA Vs SUBHASH CHAND AGGARWAL .

Case number: C.A. No.-005593-005593 / 2001
Diary number: 6204 / 2000
Advocates: Vs RANDHIR SINGH JAIN

21 August 2001
Supreme Court
3 pages
BIBI SALMA KHATOON Vs STATE OF BIHAR

Case number: C.A. No.-005645-005645 / 2001
Diary number: 21368 / 1997
Advocates: CHANDER SHEKHAR ASHRI Vs PREM SUNDER JHA

20 August 2001
Supreme Court
18 pages
FIROSUDDIN BASHEERUDDIN Vs STATE OF KERALA

Case number: Crl.A. No.-000357-000359 / 1998
Diary number: 2736 / 1998
Advocates: E. M. S. ANAM Vs

20 August 2001
Supreme Court
12 pages
M/S. S. NANJUNDAPPA SILK WEAVING FACTORY Vs REGIONAL DIRECTOR, ESI CORPN.

Bench: A.P. MISRA,D.P. MOHAPATRA
Case number: SLP(C) No.-017183-017184 / 2001
Diary number: 14251 / 2001

17 August 2001
Supreme Court
11 pages
STATE OF BIHAR Vs BIHAR STATE WORKSHOP SUPTS.FED.

Bench: A.P. MISRA,D.P. MOHAPATRA
Case number: C.A. No.-000499-000499 / 1993
Diary number: 71768 / 1993

17 August 2001
Supreme Court
11 pages
S.R. CHAUDHURI Vs STATE OF PUNJAB

Bench: CJI,R.C. LAHOTI,K.G. BALAKRISHNAN
Case number: C.A. No.-000244-000244 / 1997
Diary number: 77111 / 1996
Advocates: ANIS AHMED KHAN Vs

17 August 2001
Supreme Court
13 pages
S.R. CHAUDHURI Vs STATE OF PUNJAB

Bench: CJI,R.C. LAHOTI,K.G. BALAKRISHNAN
Case number: C.A. No.-000244-000244 / 1997
Diary number: 77111 / 1996
Advocates: ANIS AHMED KHAN Vs

17 August 2001
Supreme Court
3 pages
NILIMA MUKHERJEE Vs KANTA BHUSAN GHOSH

Bench: SYED SHAH MOHHAMED QUADRI,S.N. PHUKAN
Case number: C.A. No.-005383-005383 / 2001
Diary number: 17132 / 2000
Advocates: RANJAN MUKHERJEE Vs V. K. SIDHARTHAN

17 August 2001
Supreme Court
7 pages
HEMANT DHASMANA Vs CENTRAL BUREAU OF INVESTIGATION

Bench: K.T. THOMAS,S.N. VARIAVA
Case number: Crl.A. No.-000829-000829 / 2001
Diary number: 13070 / 2000
Advocates: R. P. GUPTA Vs P. PARMESWARAN

17 August 2001
Supreme Court
2 pages
G. PARK THEATRES ASSOCIATED P.LTD. Vs ASSON. OF VICTIMS OF UPHAAR TRAGEDY &ORS

Case number: SLP(C) No.-010288-010288 / 2000
Diary number: 8447 / 2000
Advocates: Vs INDRA SAWHNEY

17 August 2001
Supreme Court
7 pages
HEMANT DHASMANA Vs CENTRAL BUREAU OF INVESTIGATION

Bench: K.T. THOMAS,S.N. VARIAVA
Case number: Crl.A. No.-000829-000829 / 2001
Diary number: 13070 / 2000
Advocates: R. P. GUPTA Vs P. PARMESWARAN

17 August 2001
Supreme Court
14 pages
RAMESH KUMAR Vs NATIONAL INSURANCE CO.LTD.&ORS

Bench: A.P. MISRA,U C. BANERJEE
Case number: C.A. No.-005010-005010 / 1999
Diary number: 14493 / 1998
Advocates: Vs M. K. DUA

17 August 2001
Supreme Court
9 pages
NEW INDIA ASS. CO. LTD. Vs ASHA RANI .

Bench: A.P. MISRA,U.C. BANERJEE
Case number: C.A. No.-005385-005385 / 2001
Diary number: 9469 / 2000
Advocates: M. K. DUA Vs LAXMI ARVIND