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21 August 2001
Supreme Court 3 pages COMMNR.OF CENT.EXCISE, MEERUT Vs M/S.KISAN SAHKARI CHINI MILLS LTD.
Bench: S. RAJENDRA BABU,SYED SHAH MOHHAMED QUADRI |
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21 August 2001
Supreme Court 4 pages M/S. K.P. MADHUSUDHANAN Vs COMMNR. OF INCOME TAX, COCHIN, KERALA
Bench: S.P. BHARUCHA,Y..K. SABHARWAL,BRIJESH KUMAR |
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21 August 2001
Supreme Court 5 pages KAPIL BHARGAVA Vs SUBHASH CHAND AGGARWAL .
Case number: C.A. No.-005593-005593 / 2001 |
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21 August 2001
Supreme Court 3 pages BIBI SALMA KHATOON Vs STATE OF BIHAR
Case number: C.A. No.-005645-005645 / 2001 |
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20 August 2001
Supreme Court 18 pages FIROSUDDIN BASHEERUDDIN Vs STATE OF KERALA
Case number: Crl.A. No.-000357-000359 / 1998 |
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20 August 2001
Supreme Court 12 pages M/S. S. NANJUNDAPPA SILK WEAVING FACTORY Vs REGIONAL DIRECTOR, ESI CORPN.
Bench: A.P. MISRA,D.P. MOHAPATRA |
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17 August 2001
Supreme Court 11 pages STATE OF BIHAR Vs BIHAR STATE WORKSHOP SUPTS.FED.
Bench: A.P. MISRA,D.P. MOHAPATRA |
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17 August 2001
Supreme Court 11 pages S.R. CHAUDHURI Vs STATE OF PUNJAB
Bench: CJI,R.C. LAHOTI,K.G. BALAKRISHNAN |
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17 August 2001
Supreme Court 13 pages S.R. CHAUDHURI Vs STATE OF PUNJAB
Bench: CJI,R.C. LAHOTI,K.G. BALAKRISHNAN |
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17 August 2001
Supreme Court 3 pages NILIMA MUKHERJEE Vs KANTA BHUSAN GHOSH
Bench: SYED SHAH MOHHAMED QUADRI,S.N. PHUKAN |
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17 August 2001
Supreme Court 7 pages HEMANT DHASMANA Vs CENTRAL BUREAU OF INVESTIGATION
Bench: K.T. THOMAS,S.N. VARIAVA |
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17 August 2001
Supreme Court 2 pages G. PARK THEATRES ASSOCIATED P.LTD. Vs ASSON. OF VICTIMS OF UPHAAR TRAGEDY &ORS
Case number: SLP(C) No.-010288-010288 / 2000 |
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17 August 2001
Supreme Court 7 pages HEMANT DHASMANA Vs CENTRAL BUREAU OF INVESTIGATION
Bench: K.T. THOMAS,S.N. VARIAVA |
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17 August 2001
Supreme Court 14 pages RAMESH KUMAR Vs NATIONAL INSURANCE CO.LTD.&ORS
Bench: A.P. MISRA,U C. BANERJEE |
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17 August 2001
Supreme Court 9 pages NEW INDIA ASS. CO. LTD. Vs ASHA RANI .
Bench: A.P. MISRA,U.C. BANERJEE |