Showing 23146 - 23160 of 41947 judgements
07 August 2001
Supreme Court
2 pages
PROJ.OFFICER,SINGARENI COLLERIES CO. LTD Vs B. KOMARAIAH .

Case number: C.A. No.-005120-005120 / 2001
Diary number: 2653 / 2001
Advocates: Vs A. RAGHUNATH

07 August 2001
Supreme Court
7 pages
APPROPRIATE AUTHORITY Vs KAILASH SUNEJA

Bench: S. RAJENDRA BABU,K.G. BALAKRISHNAN
Case number: C.A. No.-006050-006051 / 1998
Diary number: 8214 / 1998
Advocates: SHAIL KUMAR DWIVEDI Vs GEETANJALI MOHAN

07 August 2001
Supreme Court
3 pages
K.A. ABDUL MAJEED Vs STATE OF KERALA .

Case number: C.A. No.-005122-005122 / 2001
Diary number: 6999 / 2000
Advocates: A. RAGHUNATH Vs T. G. NARAYANAN NAIR

07 August 2001
Supreme Court
6 pages
TEKI VENKATA RATNAM Vs DY. COMMNR., ENDOWMENT .

Bench: S. RAJENDRA BABU,SHIVARAJ V. PATIL
Case number: C.A. No.-001560-001560 / 1997
Diary number: 803 / 1997

07 August 2001
Supreme Court
2 pages
UNION OF INDIA Vs M/S CHIRANJEE ESTATE PVT. LTD.

Bench: S. RAJENDRA BABU,K.G. BALAKRISHNAN
Case number: C.A. No.-006053-006053 / 1998
Diary number: 60387 / 1998
Advocates: SUSHMA SURI Vs P. K. JAIN

07 August 2001
Supreme Court
4 pages
SAJAN ABRAHAM Vs STATE OF KERALA

Bench: A.P.MISRA,S.V.PATIL
Case number: Appeal (crl.) 1022 of 0000

06 August 2001
Supreme Court
0 pages
ANIL RAI Vs THE STATE OF BIHAR

Bench: K.T.THOMAS,R.P. SETHI
Case number: Crl.A. No.-000389-000389 / 1998
Diary number: 18752 / 1997
Advocates: RAJESH PRASAD SINGH Vs

06 August 2001
Supreme Court
4 pages
BARNES INVESTMENTS LTD. Vs RAJ K. GUPTA

Bench: V.N. KHARE,RUMA PAL
Case number: C.A. No.-005042-005042 / 2001
Diary number: 1541 / 1999
Advocates: Vs PRADEEP KUMAR BAKSHI

03 August 2001
Supreme Court
3 pages
ARVIND KUMAR KANKANE Vs STATE OF U.P. .

Bench: S. RAJENDRA BABU,DORAISWAMY RAJU
Case number: C.A. No.-002649-002651 / 2000
Diary number: 4382 / 2000
Advocates: K. L. JANJANI Vs I. B GAUR

03 August 2001
Supreme Court
4 pages
JATINDER SINGH Vs GURMEET SINGH SIDHU .

Case number: C.A. No.-005030-005031 / 2001
Diary number: 2633 / 2001
Advocates: UGRA SHANKAR PRASAD Vs RAJEEV SHARMA

03 August 2001
Supreme Court
4 pages
STATE OF U.P. Vs JHINKOO NAI

Bench: M.B. SHAH,DORAISWAMY RAJU
Case number: Crl.A. No.-001077-001077 / 1999
Diary number: 14511 / 1999
Advocates: Vs P. N. RAMALINGAM

03 August 2001
Supreme Court
18 pages
N KAMALAM (DEAD) Vs AYYASAMY

Bench: A.P. MISRA,UMESH C. BANERJEE
Case number: C.A. No.-003164-003166 / 1997
Diary number: 6362 / 1997
Advocates: K. V. VENKATARAMAN Vs P. B. SURESH

03 August 2001
Supreme Court
1 pages
VISHWA JAGRITI MISSION TH.PRESIDENT Vs CENTRAL GOVT.TH.CABINAT SECY.

Bench: DR. A.S. ANAND CJ,R.C. LAHOTI,K.G. BALAKRISHNAN
Case number: W.P.(C) No.-000656-000656 / 1998
Diary number: 17626 / 1998

02 August 2001
Supreme Court
4 pages
BIMAN KRISHNA BOSE Vs UNITED INDIA INSURANCE CO.LTD.&ANR

Bench: V.N. KHARE,SHIVARAJ V. PATIL
Case number: C.A. No.-002296-002296 / 2000
Diary number: 14744 / 1998
Advocates: PETITIONER-IN-PERSON Vs DEBASIS MISRA

02 August 2001
Supreme Court
8 pages
MEGHALAYA STATE ELECTRICITY BOARD Vs JAGADINDRA ARJUN

Bench: M.B. SHAH,DORAISWAMY RAJU
Case number: C.A. No.-004992-004992 / 2001
Diary number: 5120 / 2000
Advocates: Vs AVIJIT BHATTACHARJEE