Judgements

Showing 23116 - 23130 of 41947 judgements
17 August 2001
Supreme Court
3 pages
NAGASHETTY Vs UNITED INDIS INSURANCE CO. LTD. .

Bench: K.T. THOMAS,S.N. VARIAVA
Case number: C.A. No.-005380-005381 / 2001
Diary number: 19070 / 2000
Advocates: Vs ARUN K. SINHA

17 August 2001
Supreme Court
4 pages
SUBE SINGH Vs STATE OF HARYANA .

Case number: C.A. No.-005516-005516 / 2001
Diary number: 20449 / 1998
Advocates: Vs NANDINI GORE

16 August 2001
Supreme Court
13 pages
LATA WADHWA Vs DEPUTY COMMISSIONER, JAMSHEDPUR .

Bench: G.B. PATTANAIK,U.C. BANERJEE,S.N. VARIAVA
Case number: W.P.(C) No.-000232-000232 / 1991
Diary number: 76911 / 1991
Advocates: Vs RAJAN NARAIN

16 August 2001
Supreme Court
3 pages
COMMR. OF INCOME TAX, JAIPUR Vs SRIEHMAL NAWALAKHA

Case number: C.A. No.-006725-006725 / 1994
Diary number: 67299 / 1986
Advocates: SUSHMA SURI Vs SUSHIL KUMAR JAIN

16 August 2001
Supreme Court
9 pages
JASBIR SINGH Vs VIPIN KUMAR JAGGI .

Case number: Crl.A. No.-000826-000827 / 2001
Diary number: 15685 / 2000
Advocates: HARJINDER SINGH Vs SUSHMA SURI

14 August 2001
Supreme Court
5 pages
PRE-P.G. MEDICAL SANGARSH COMTTEE. Vs BAJRANG SONI

Bench: DORAISWAMY RAJU,S.R.BABU
Case number: C.A. No.-007256-007259 / 1999
Diary number: 10712 / 1999
Advocates: B. D. SHARMA Vs PRATIBHA JAIN

14 August 2001
Supreme Court
8 pages
M.S. V.RAJA Vs SEENI THEVAR .

Bench: S.V.PATIL,S.R.BABU
Case number: C.A. No.-002417-002417 / 1992
Diary number: 84134 / 1992
Advocates: V. BALACHANDRAN Vs SEITA VAIDYALINGAM

14 August 2001
Supreme Court
2 pages
M/S. MUNOTH INVESTMENTS LTD. Vs M/S. PUTTUKOLA PROPERTIES LTD.

Case number: Crl.A. No.-000819-000819 / 2001
Diary number: 4228 / 2001
14 August 2001
Supreme Court
3 pages
M/S. SWIL LTD. Vs STATE OF DELHI

Bench: S.N.PHUKAN,M.B.SHAH
Case number: Crl.A. No.-000820-000820 / 2001
Diary number: 16920 / 2000
Advocates: Vs YASH PAL DHINGRA

14 August 2001
Supreme Court
4 pages
M.C.D. Vs VEENA

Bench: DORAISWAMY RAJU,S.R.BABU
Case number: C.A. No.-003045-003045 / 1998
Diary number: 6685 / 1998
Advocates: INDRA SAWHNEY Vs SATYA PRAKASH SHARMA

14 August 2001
Supreme Court
2 pages
INDER JIT GUPTA Vs UNION OF INDIA .

Bench: DORAISWAMY RAJU,S.R.BABU
Case number: C.A. No.-000378-000378 / 1994
Diary number: 66157 / 1994
Advocates: M. A. KRISHNA MOORTHY Vs SUSHMA SURI

14 August 2001
Supreme Court
20 pages
HIGH COURT OF M.P. THR. REGISTRAR Vs SATYA NARAYAN JHAVAR

Bench: G.B. PATTANAIK,S.N. PHUKAN,B.N. AGRAWAL
Case number: C.A. No.-005303-005303 / 2001
Diary number: 9871 / 2000
Advocates: Vs SUSHIL KUMAR JAIN

14 August 2001
Supreme Court
5 pages
COLLECTOR OF CUSTOMS, BOMBAY Vs M/S.M.J. EXPORTS LTD.

Case number: C.A. No.-006069-006069 / 1999
Diary number: 14205 / 1999
Advocates: B. KRISHNA PRASAD Vs PRAMOD B. AGARWALA

14 August 2001
Supreme Court
2 pages
SHAJI KURIAKOSE Vs INDIAN OIL CORPN. LTD. .

Case number: C.A. No.-003190-003192 / 2000
Diary number: 16115 / 1999
Advocates: T. G. NARAYANAN NAIR Vs ASHA JAIN MADAN

13 August 2001
Supreme Court
3 pages
TAMIL NADU KHADI & VILLAGE INDS.BOARD Vs M.S. KRISHNASWAMY

Bench: DORAISWAMY RAJU,S.R.BABU
Case number: C.A. No.-006752-006754 / 1996
Diary number: 9766 / 1995
Advocates: K. V. VENKATARAMAN Vs