Judgements

Showing 23056 - 23070 of 41947 judgements
31 August 2001
Supreme Court
3 pages
EMPLOYER IN REL.TO MGMT.OF CMP&D.INST. Vs U.O.I.

Bench: K.T. THOMAS,S.N. VARIAVA
Case number: C.A. No.-000880-000880 / 2001
Diary number: 15291 / 1999
Advocates: Vs HIMANSHU SHEKHAR

31 August 2001
Supreme Court
2 pages
TAMIL NADU WAKF BOARD Vs HATHIJA AMMAL (DEAD) BY LRS. ETC. ETC.

Case number: C.A. No.-009768-009776 / 1995
Diary number: 69372 / 1989
31 August 2001
Supreme Court
5 pages
S. NAGALINGAM Vs SIVAGAMI

Case number: Crl.A. No.-000882-000882 / 2001
Diary number: 3855 / 2001
Advocates: Vs RESPONDENT-IN-PERSON

31 August 2001
Supreme Court
1 pages
STATE OF U.P. Vs MANISHA DWIVEDI

Case number: SLP(C) No.-011293-011294 / 2001
Diary number: 6242 / 2001
Advocates: Vs MANIK KARANJAWALA

30 August 2001
Supreme Court
8 pages
C.I.T.,BOMBAY CITY-III,BOMBAY Vs BRITISH BANK OF MIDDLE EAST

Bench: S.P. BHARUCHA,Y.K. SABHARWAL,ASHOK BHAN
Case number: C.A. No.-000095-000095 / 1998
Diary number: 19598 / 1997
Advocates: SUSHMA SURI Vs RR-EX-PARTE

30 August 2001
Supreme Court
3 pages
STATE OF U.P. Vs NARENDRA NATH SINHA

Case number: C.A. No.-006007-006007 / 2001
Diary number: 13962 / 2000
30 August 2001
Supreme Court
7 pages
COMMNR. OF CUSTOMS, NEW DELHI Vs M/S. PARASRAMPURIA SYNTHETICS LTD.

Bench: S.V.PATIL,U.C.BANERJEE
Case number: C.A. No.-007303-007306 / 2000
Diary number: 15806 / 2000
Advocates: Vs V. BALACHANDRAN

30 August 2001
Supreme Court
48 pages
S.A.I.L. Vs NATIONAL UNION WATER FRONT WORKERS&ORS

Bench: B.N. KIRPAL,SYED SHAH MOHAMMED QUADRI,M.B. SHAH,RUMA PAL,K. G. BALAKRISHNAN
Case number: C.A. No.-006009-006010 / 2001
Diary number: 11813 / 1998
Advocates: Vs PRANAB KUMAR MULLICK

30 August 2001
Supreme Court
46 pages
S.A.I.L. Vs NATIONAL UNION WATER FRONT WORKERS&ORS

Bench: B.N.KIRPAL , S.S.M.QUADRI , M.B.SHAH , RUMA PAL , K.G.BALAKRISHNAN
Case number: C.A. No.-006009-006010 / 2001
Diary number: 11813 / 1998
Advocates: Vs PRANAB KUMAR MULLICK

29 August 2001
Supreme Court
3 pages
THE SECRETARY &ORS. Vs B.SHYAM SUNDAR

Case number: C.A. No.-003167-003167 / 1997
Diary number: 21475 / 1996
Advocates: SUSHMA SURI Vs PRAVEEN KUMAR

29 August 2001
Supreme Court
8 pages
DENTAL COUNCIL OF INDIA Vs HARI PRAKASH

Case number: C.A. No.-014743-014743 / 1996
Diary number: 77121 / 1996
Advocates: Vs LAKSHMI RAMAN SINGH

29 August 2001
Supreme Court
8 pages
STATE OF A.P. Vs NALLAMILLI REDDI .

Bench: S. RAJENDRA BABU,BRIJESH KUMAR
Case number: C.A. No.-003694-003748 / 1996
Diary number: 3351 / 1990
Advocates: GUNTUR PRABHAKAR Vs M. A. CHINNASAMY

29 August 2001
Supreme Court
5 pages
U O I Vs AVTAR SINGH

Bench: S. RAJENDRA BABU,SHIVARAJ V. PATIL
Case number: C.A. No.-007698-007698 / 1996
Diary number: 77120 / 1996
Advocates: ANIL KATIYAR Vs K. V. VENKATARAMAN

29 August 2001
Supreme Court
2 pages
N. PALANI Vs THIRU A.P. MUTHUSWAMI

Case number: 9999 No.-000103-000103 / 2000
Diary number: 4033 / 2000
29 August 2001
Supreme Court
3 pages
DONDAPATI NARAYANA REDDY Vs DUGGIREDDY VENKATANARAYANA REDDY .

Case number: C.A. No.-005983-005983 / 2001
Diary number: 6847 / 2001