Showing 23071 - 23085 of 41947 judgements
28 August 2001
Supreme Court
7 pages
T. PHUNZATHANG Vs HANGKHANLIAN .

Bench: CJI,N. SANTOSH HEGDE
Case number: C.A. No.-004605-004605 / 2000
Diary number: 12877 / 2000
Advocates: ASHOK KUMAR SINGH Vs

28 August 2001
Supreme Court
3 pages
Vs

Case number: /
Diary number: 2 / 7948

28 August 2001
Supreme Court
5 pages
T. PHUNZATHANG Vs HANGKHANLIAN .

Case number: C.A. No.-004605-004605 / 2000
Diary number: 12877 / 2000
Advocates: ASHOK KUMAR SINGH Vs

28 August 2001
Supreme Court
4 pages
PUNJAB UNIVERSITY Vs V.N. TRIPATHI

Bench: S. RAJENDRA BABU,BRIJESH KUMAR
Case number: C.A. No.-009814-009814 / 1996
Diary number: 77122 / 1996

28 August 2001
Supreme Court
4 pages
HARIJAN DEVABHAI JIVABHAI Vs BECHARBHAI VALABHAI VANIYA .

Case number: C.A. No.-005966-005966 / 2001
Diary number: 9338 / 2001
Advocates: Vs S. C. PATEL

28 August 2001
Supreme Court
3 pages
MEDICAL COUNCIL OF INDIA Vs SARANG

Bench: S. RAJENDRA BABU,DORAISWAMY RAJU
Case number: C.A. No.-000202-000202 / 2000
Diary number: 10984 / 1999
Advocates: Vs V. D. KHANNA

28 August 2001
Supreme Court
4 pages
SADDLER SHOES PVT. LTD. Vs AIR INDIA .

Case number: C.A. No.-004569-004569 / 1995
Diary number: 4466 / 1995
Advocates: NIKHIL NAYYAR Vs RUSTOM B. HATHIKHANAWALA

28 August 2001
Supreme Court
3 pages
HARIJINDER KAUR Vs STATE OF JHARKHAND & ANR.

Case number: Special Leave Petition (crl.) 439 of 2001

28 August 2001
Supreme Court
10 pages
J. R. PARASHAR, ADVOCATE & ORS. Vs PRASANT BHUSHAN, ADVOCATE & ORS.

Bench: G.B. PATTANAIK,RUMA PAL
Case number: Contempt Petition (crl.) 2 of 2001

27 August 2001
Supreme Court
8 pages
LAXMIDAS B. DARBAR Vs RUDRAVVA .

Bench: S.P. BHARUCHA,Y.K. SABHARWAL,BRIJESH KUMAR
Case number: C.A. No.-002031-002031 / 2000
Diary number: 19661 / 1998
Advocates: V. BALACHANDRAN Vs SHANKAR DIVATE

27 August 2001
Supreme Court
10 pages
GOVT. OF A.P. Vs MOHD.GHOUSE MOHINUDDIN .

Bench: G.B. PATTANAIK,RUMA PAL
Case number: C.A. No.-001651-001652 / 1997
Diary number: 5231 / 1995
Advocates: GUNTUR PRABHAKAR Vs V. G. PRAGASAM

27 August 2001
Supreme Court
6 pages
M/S. BHASKAR INDUSTRIES LTD. Vs M/S. BHIWANI DENIM & APPARELS LTD.

Bench: K.T. THOMAS,K.G. BALAKRISHNAN
Case number: Crl.A. No.-000858-000858 / 2001
Diary number: 4080 / 2001
Advocates: NIRAJ SHARMA Vs ASHOK MATHUR

27 August 2001
Supreme Court
16 pages
M/S. AMBALAL SARABHAI ENTERPRISES LTD. Vs M/S. AMRIT LAL & CO.,

Bench: A.P. MISRA,D.P. MOHAPATRA
Case number: C.A. No.-005706-005706 / 2001
Diary number: 3829 / 2000
Advocates: PRAMOD B. AGARWALA Vs ARUN K. SINHA

24 August 2001
Supreme Court
8 pages
STATE OF M.P. Vs BHOORAJI .

Bench: K.T. THOMAS,K.G. BALAKRISHNAN
Case number: Crl.A. No.-000851-000851 / 2001
Diary number: 1870 / 2001
Advocates: Vs SUSHIL KUMAR JAIN

24 August 2001
Supreme Court
2 pages
K. AMEER KHAN Vs A. GANGADHARAN

Case number: C.A. No.-010589-010590 / 1996
Diary number: 2657 / 1996
Advocates: K. V. VENKATARAMAN Vs