Showing 23086 - 23100 of 41947 judgements
24 August 2001
Supreme Court
5 pages
TI CYCLES OF INDIA,AMATTUR Vs M.K. GURUMANI .

Bench: S. RAJENDRA BABU,SHIVARAJ V. PATIL
Case number: C.A. No.-004461-004461 / 1996
Diary number: 1563 / 1995
Advocates: A. T. M. SAMPATH Vs

24 August 2001
Supreme Court
4 pages
UOI Vs RAJBIR SINGH KHANNA

Case number: C.A. No.-004450-004450 / 1997
Diary number: 8773 / 1997

24 August 2001
Supreme Court
24 pages
A.I.I.M.S. STUDENT UNION Vs A.I.I.M.S. .

Bench: CJI,R.C. LAHOTI,SHIVARAJ V. PATIL
Case number: C.A. No.-007366-007366 / 1996
Diary number: 77118 / 1996
Advocates: KAMINI JAISWAL Vs SUSHIL KUMAR JAIN

24 August 2001
Supreme Court
6 pages
VASANTHA VISWANATHAN Vs V.K. ELAYALWAR

Case number: C.A. No.-000599-000600 / 1997
Diary number: 76509 / 1994
Advocates: Vs A. T. M. SAMPATH

24 August 2001
Supreme Court
15 pages
M.S. GREWAL Vs DEEP CHAND SOOD

Bench: A.P. MISRA,UMESH C BANERJEE
Case number: C.A. No.-009738-009738 / 1996
Diary number: 79019 / 1996
Advocates: Vs SHRISH KUMAR MISRA

24 August 2001
Supreme Court
10 pages
S.M. DATTA Vs STATE OF GUJARAT

Bench: A.P.MISRA,U.C.BANERJEE
Case number: Crl.A. No.-000852-000855 / 2001
Diary number: 7686 / 2000
Advocates: Vs HEMANTIKA WAHI

24 August 2001
Supreme Court
5 pages
CHHOTU RAM Vs URVASHI GULATI

Case number: CONMT.PET.(C) No.-000297-000297 / 2000
Diary number: 16560 / 2000

23 August 2001
Supreme Court
2 pages
STATE OF KERALA Vs M/S.VATTUKALAM CHEMICALS INDS

Case number: C.A. No.-005418-005420 / 1997
Diary number: 3484 / 1997
Advocates: G. PRAKASH Vs C. N. SREE KUMAR

23 August 2001
Supreme Court
6 pages
DADI JAGANNADHAM Vs JAMMULU RAMULU

Bench: CJI,K.T. THOMAS,R.C. LAHOTI,N. SANTOSH HEGDE,S.N. VARIAVA
Case number: C.A. No.-005639-005639 / 2001
Diary number: 71077 / 1990
Advocates: GUNTUR PRABHAKAR Vs

23 August 2001
Supreme Court
4 pages
RACHAKONDA NARAYANA Vs PONTHALA PARVATHAMMA

Bench: V.N. KHARE,SHIVARAJ V. PATIL
Case number: C.A. No.-009166-009166 / 1996
Diary number: 77117 / 1996
Advocates: ANNAM D. N. RAO Vs S.. UDAYA KUMAR SAGAR

23 August 2001
Supreme Court
5 pages
MUNICIPAL CORPN OF GTR BOMBAY Vs HINDUSTAN PETROLEUM CORPN

Bench: V.N. KHARE,B. N. AGRAWAL
Case number: C.A. No.-006299-006299 / 1997
Diary number: 8429 / 1997
Advocates: Vs SANJAY KAPUR

23 August 2001
Supreme Court
6 pages
DADI JAGANNADHAM Vs JAMMULU RAMULU

Bench: A.S.ANAND CJI , K.T.THOMAS , R.C.LAHOTI , SANTOSH N.HEGDE , S.N.VARIAVA
Case number: C.A. No.-005639-005639 / 2001
Diary number: 71077 / 1990
Advocates: GUNTUR PRABHAKAR Vs

22 August 2001
Supreme Court
5 pages
BHARAT BHAWAN TRUST Vs BHARAT BHAWAN ARTISTS ASSOCN.&ANR

Bench: S. RAJENDRA BABU,SHIVARAJ V. PATIL
Case number: C.A. No.-005614-005614 / 2001
Diary number: 6337 / 1998
Advocates: S. K. VERMA Vs

22 August 2001
Supreme Court
2 pages
COMMNR. OF INCOME TAX, KARNATAKA-III Vs KARNATAKA STATE COOPERATIVE APEX BANK

Case number: C.A. No.-004646-004648 / 2000
Diary number: 9700 / 2000
Advocates: SUSHMA SURI Vs ASHA GOPALAN NAIR

22 August 2001
Supreme Court
6 pages
M/S. JAYPEE REWA CEMENT Vs COMMNR. OF CENTRAL EXCISE, M.P.

Case number: C.A. No.-005340-005341 / 2000
Diary number: 13641 / 2000
Advocates: V. BALACHANDRAN Vs B. KRISHNA PRASAD