Showing 23131 - 23145 of 41947 judgements
13 August 2001
Supreme Court
9 pages
VICCO LABORATORIES Vs ART COMMERCIA ADVERTISING PVT.LTD.

Bench: S.R.BABU,Y.K.SABHARWAL
Case number: SLP(C) No.-006779-006779 / 2000
Diary number: 6296 / 2000

13 August 2001
Supreme Court
2 pages
PUNJAB NATIONAL BANK Vs O.C. KRISHNAN .

Case number: C.A. No.-005287-005287 / 2001
Diary number: 19362 / 2000
Advocates: Vs V. J. FRANCIS

13 August 2001
Supreme Court
13 pages
HAMEED JOHARAN (DEAD) Vs ABDUL SALAM (DEAD) BY LRS.

Case number: C.A. No.-009876-009876 / 1995
Diary number: 1900 / 1995
Advocates: K. K. MANI Vs K. V. VENKATARAMAN

10 August 2001
Supreme Court
4 pages
M/S. PLASTO PACK, MUMBAI Vs RATNAKAR BANK LTD.

Case number: C.A. No.-005235-005237 / 2001
Diary number: 16609 / 1999
Advocates: Vs M. J. PAUL

10 August 2001
Supreme Court
16 pages
PALLAV SHETH Vs CUSTODIAN .

Bench: BRIJESH KUMAR,RUMA PAL
Case number: C.A. No.-002106-002107 / 2001
Diary number: 4127 / 2001

10 August 2001
Supreme Court
6 pages
DMAI Vs

Bench: K.T.THOMAS,S.N.VARIVA
Case number: Crl.A. No.-000453-000453 / 1991
Diary number: 78704 / 1991
Advocates: REVATHY RAGHAVAN Vs

10 August 2001
Supreme Court
1 pages
U.O.I. Vs M/S.SHATABDHI TRADING & INVEST.P.LTD&ORS

Bench: K.G.BALAKRISHNAN,S.R.BABU
Case number: C.A. No.-006054-006055 / 1998
Diary number: 8213 / 1998
Advocates: SUSHMA SURI Vs ASHOK MATHUR

10 August 2001
Supreme Court
16 pages
A.C. ARULAPPAN Vs AHALYA NAIK

Bench: A.P.MISRA,UMESH C BANERJEE
Case number: C.A. No.-005233-005234 / 2001
Diary number: 19856 / 2000
Advocates: E. C. VIDYA SAGAR Vs N. L. GANAPATHI

10 August 2001
Supreme Court
2 pages
RAJINDER PERSHAND (D) BY LRS. Vs DARSHANA DEVI

Case number: C.A. No.-005300-005300 / 2001
Diary number: 5094 / 2000
Advocates: BALRAJ DEWAN Vs ANIL K. CHOPRA

09 August 2001
Supreme Court
3 pages
U.P. SUNNI CENTRAL BOARD OF WAQFS Vs MAZHAR HASAN

Bench: D.P.MOHAPATRO,S.R.BABU
Case number: C.A. No.-011988-011988 / 1995
Diary number: 63247 / 1995
Advocates: SHAKIL AHMED SYED Vs IRSHAD AHMAD

09 August 2001
Supreme Court
2 pages
L.L. SUDHAKAR REDDY Vs STATE OF A.P. .

Case number: C.A. No.-006731-006731 / 1994
Diary number: 79918 / 1992
Advocates: ARPUTHAM ARUNA AND CO Vs GUNTUR PRABHAKAR

08 August 2001
Supreme Court
6 pages
SHRI HAFAZAT HUSSAIN Vs SHRI ABDUL MAJEED .

Case number: C.A. No.-001505-001505 / 1988
Diary number: 68158 / 1988
Advocates: Vs M. QAMARUDDIN

08 August 2001
Supreme Court
4 pages
P.C. JOSHI Vs STATE OF U.P. .

Bench: S.RAJENDRA BABU,DORAISWAMY RAJU
Case number: C.A. No.-005182-005182 / 2001
Diary number: 3513 / 2000
Advocates: Vs ASHOK K. SRIVASTAVA

08 August 2001
Supreme Court
3 pages
SALKIA BUSINESSMEN'S ASSOCN. Vs HOWRAH MUNICIPAL CORPN. .

Bench: S.RAJENDRA BABU,DORAISWAMY RAJU
Case number: C.A. No.-005183-005183 / 2001
Diary number: 6406 / 2000
Advocates: RANJAN MUKHERJEE Vs S. K. BHATTACHARYA

07 August 2001
Supreme Court
4 pages
GORAKHPUR UNIVERSITY Vs SHITLA PRASAAD NAGENDRA

Case number: C.A. No.-001874-001874 / 1999
Diary number: 17040 / 1998
Advocates: VINAY GARG Vs RAJESH