Showing 22636 - 22650 of 41947 judgements
26 February 2002
Supreme Court
3 pages
S.R. EJAZ Vs TAMIL NADU HANDLOOM WEAVERS COOP.SOC.LTD

Bench: M.B. SHAH,B.N. AGRAWAL
Case number: C.A. No.-001671-001671 / 2002
Diary number: 10543 / 2001
Advocates: R. N. KESWANI Vs

26 February 2002
Supreme Court
5 pages
STATE OF KARNATAKA Vs SAVEEN KUMAR SHETTY

Case number: C.A. No.-001673-001673 / 2002
Diary number: 19193 / 2001
Advocates: Vs RAJESH MAHALE

25 February 2002
Supreme Court
0 pages
STATE OF U.P. Vs KAMARUJJAMA @ MALVA .

Case number: Crl.A. No.-000289-000289 / 2002
Diary number: 12637 / 2000
Advocates: AJAY K. AGRAWAL Vs SHAKEEL AHMED

25 February 2002
Supreme Court
0 pages
STATE OF U.P. Vs KAMARUJJAMA @ MALVA .

Bench: SYED SHAH MOHAMMED QUADRI,S.N. VARIAVA
Case number: Crl.A. No.-000289-000289 / 2002
Diary number: 12637 / 2000
Advocates: AJAY K. AGRAWAL Vs SHAKEEL AHMED

22 February 2002
Supreme Court
5 pages
OM SHANKAR BIYANI Vs BOARD OF TRUSTEES,PORT OF CALCUTTA

Bench: SYED SHAH MOHAMMED QUADRI,S.N. VARIAVA
Case number: C.A. No.-001407-001407 / 2002
Diary number: 17929 / 2000
Advocates: SUMITA RAY Vs INDRA SAWHNEY

21 February 2002
Supreme Court
5 pages
INDER SAIN MITTAL Vs HOUSING BOARD HARYANA .

Bench: M.B. SHAH,B.N. AGRAWAL
Case number: C.A. No.-001398-001399 / 2002
Diary number: 17488 / 2000
Advocates: NARESH KUMAR Vs KAMINI JAISWAL

21 February 2002
Supreme Court
3 pages
RAMA KANT Vs SONA DEVI

Case number: C.A. No.-006724-006724 / 1999
Diary number: 8685 / 1999
Advocates: S. K. VERMA Vs

20 February 2002
Supreme Court
10 pages
NARAYAN PRASAD LOHIA Vs NIKUNJ KUMAR LOHIA .

Bench: G.B. PATTANAIK,S.N. PHUKAN,S.N. VARIAVA
Case number: C.A. No.-001382-001382 / 2002
Diary number: 12220 / 2000
Advocates: PRAVIR CHOUDHARY Vs K. V. VIJAYAKUMAR

20 February 2002
Supreme Court
1 pages
NARAYAN PRASAD LOHIA Vs NIKUNJ KUMAR LOHIA .

Case number: C.A. No.-001384-001384 / 2002
Diary number: 12222 / 2000
Advocates: PRAVIR CHOUDHARY Vs K. V. VIJAYAKUMAR

20 February 2002
Supreme Court
8 pages
MAHARASHTRA STATE JUDL.SERVICE ASSN.&ORS Vs HIGH COURT OF JUDICATURE AT BOMBAY &ORS.

Bench: G.B. PATTANAIK,S.N. PHUKAN
Case number: W.P.(C) No.-000609-000609 / 2000
Diary number: 19174 / 2000
Advocates: SUJATA KURDUKAR Vs

20 February 2002
Supreme Court
4 pages
SHIV DUTT JADIYA Vs GANGA DEVI

Case number: C.A. No.-004993-004993 / 1997
Diary number: 5962 / 1997
Advocates: HARINDER MOHAN SINGH Vs

20 February 2002
Supreme Court
2 pages
SRI SWAMI KRISHNANAND GOVINDA NAND Vs M/S.M.D.OSWAL HOSIERY(REGD.)

Case number: C.A. No.-005062-005062 / 1997
Diary number: 63069 / 1982
Advocates: SHIV PRAKASH PANDEY Vs

20 February 2002
Supreme Court
8 pages
SUKHBIR SINGH Vs STATE OF HARYANA

Bench: R.P. SETHI,K.G. BALAKRISHNAN
Case number: Appeal (crl.) 650 of 1992

19 February 2002
Supreme Court
5 pages
UNION OF INDIA Vs O. CHAKRADHAR

Bench: G.B. PATTANAIK,BRIJESH KUMAR
Case number: C.A. No.-001326-001326 / 2002
Diary number: 958 / 2001
Advocates: ANIL KATIYAR Vs ANJANI AIYAGARI

19 February 2002
Supreme Court
6 pages
AVTAR SINGH Vs STATE OF HARYANA

Bench: G.B. PATTANAIK,S.N. PHUKAN,S.N. VARIAVA
Case number: Crl.A. No.-000271-000271 / 2002
Diary number: 20387 / 2000
Advocates: J. P. DHANDA Vs