|
06 February 2002
Supreme Court 4 pages Vs
Bench: V.N. KHARE,ASHOK BHAN |
|
05 February 2002
Supreme Court 3 pages FAZLE RAB Vs MOHD. YAKEEN
Bench: SYED SHAH MOHAMMED QUADRI,S.N. PHUKAN |
|
05 February 2002
Supreme Court 4 pages IN RE: DEATH OF 25 CHAINED INMATES IN ASYLUM FIRE IN TAMIL NADU Vs UNION OF INDIA
Case number: W.P.(C) No.-000334-000334 / 2001 |
|
04 February 2002
Supreme Court 8 pages GURDIAL SINGH Vs RAJ KUMAR ANEJA .
Bench: R.C. LAHOTI,BRIJESH KUMAR |
|
04 February 2002
Supreme Court 5 pages SUSHILA RANI Vs COMMNR. OF INCOME TAX, NEW DELHI
Bench: S. RAJENDRA BABU,RUMA PAL |
|
02 February 2002
Supreme Court 7 pages KOLUTHARA EXPORTS LTD Vs STATE OF KERALA
Bench: CJI,SYED SHAH MOHAMMED QUADRI,U.C. BANERJEE,S.N. VARIAVA,SHIVARAJ V. PATIL |
|
01 February 2002
Supreme Court 4 pages YAMANAJI H. JADHAV Vs NIRMALA
Case number: C.A. No.-004969-004969 / 1998 |
|
01 February 2002
Supreme Court 4 pages YAMANAJI H. JADHAV Vs NIRMALA
Case number: C.A. No.-004969-004969 / 1998 |
|
01 February 2002
Supreme Court 2 pages N. VELMURUGAN Vs K.N. GOVINDARAJAN
Case number: C.A. No.-000898-000899 / 2002 |
|
01 February 2002
Supreme Court 15 pages DEEPAK KUMAR Vs RAVI VIRMANI
Bench: UMESH C. BANERJEE,K.G. BALAKRISHNAN |
|
01 February 2002
Supreme Court 6 pages KOLUTHARA EXPORTS LTD Vs STATE OF KERALA
Bench: BHARUCHA, S.P. (CJI),QUADRI, S.S.M. (J),BANERJEE, U.C. (J),VARIAVA, S.N. (J),PATIL, S.V. (J) |
|
30 January 2002
Supreme Court 10 pages M/S.KONKAN RLY CORPN LTD Vs M/S.RANI CONST PVT LTD
Bench: CJI,SYED SHAH MOHAMMED QUADRI,U. C. BANERJEE,S.N. VARIAVA,SHIVARAJ V. PATIL |
|
30 January 2002
Supreme Court 5 pages RATAN LAL JAIN Vs UMA SHANKAR VYAS .
Bench: R.C. LAHOTI,BRIJESH KUMAR |
|
30 January 2002
Supreme Court 10 pages RAGHURAM RAO Vs ERIC P. MATHIAS
Bench: M.B. SHAH,R.P. SETHI |
|
30 January 2002
Supreme Court 12 pages M/S.KONKAN RLY CORPN LTD Vs M/S.RANI CONST PVT LTD
Bench: S.P.BHARUCHA CJI , S.S.M.QUADRI , U.C.BANERJEE , S.N.VARIAVA , S.V.PATIL |