Showing 22681 - 22695 of 41947 judgements
06 February 2002
Supreme Court
4 pages
Vs

Bench: V.N. KHARE,ASHOK BHAN
Case number: /
Diary number: 2 / 8158

05 February 2002
Supreme Court
3 pages
FAZLE RAB Vs MOHD. YAKEEN

Bench: SYED SHAH MOHAMMED QUADRI,S.N. PHUKAN
Case number: C.A. No.-000661-000661 / 1997
Diary number: 77286 / 1996
Advocates: Vs MRIDULA RAY BHARADWAJ

05 February 2002
Supreme Court
4 pages
IN RE: DEATH OF 25 CHAINED INMATES IN ASYLUM FIRE IN TAMIL NADU Vs UNION OF INDIA

Case number: W.P.(C) No.-000334-000334 / 2001
Diary number: 60092 / 2001
Advocates: PRANAB KUMAR MULLICK Vs REVATHY RAGHAVAN

04 February 2002
Supreme Court
8 pages
GURDIAL SINGH Vs RAJ KUMAR ANEJA .

Bench: R.C. LAHOTI,BRIJESH KUMAR
Case number: C.A. No.-002896-002896 / 2001
Diary number: 6595 / 2000
Advocates: M. C. DHINGRA Vs YASH PAL DHINGRA

04 February 2002
Supreme Court
5 pages
SUSHILA RANI Vs COMMNR. OF INCOME TAX, NEW DELHI

Bench: S. RAJENDRA BABU,RUMA PAL
Case number: C.A. No.-000938-000938 / 2002
Diary number: 13029 / 2000
Advocates: Vs B. V. BALARAM DAS

02 February 2002
Supreme Court
7 pages
KOLUTHARA EXPORTS LTD Vs STATE OF KERALA

Bench: CJI,SYED SHAH MOHAMMED QUADRI,U.C. BANERJEE,S.N. VARIAVA,SHIVARAJ V. PATIL
Case number: C.A. No.-012788-012788 / 1996
Diary number: 77285 / 1996
Advocates: RAJESH KUMAR Vs T. G. NARAYANAN NAIR

01 February 2002
Supreme Court
4 pages
YAMANAJI H. JADHAV Vs NIRMALA

Case number: C.A. No.-004969-004969 / 1998
Diary number: 6025 / 1998
Advocates: P. R. RAMASESH Vs K. SARADA DEVI

01 February 2002
Supreme Court
4 pages
YAMANAJI H. JADHAV Vs NIRMALA

Case number: C.A. No.-004969-004969 / 1998
Diary number: 6025 / 1998
Advocates: P. R. RAMASESH Vs K. SARADA DEVI

01 February 2002
Supreme Court
2 pages
N. VELMURUGAN Vs K.N. GOVINDARAJAN

Case number: C.A. No.-000898-000899 / 2002
Diary number: 17982 / 2000
Advocates: Vs R. D. UPADHYAY

01 February 2002
Supreme Court
15 pages
DEEPAK KUMAR Vs RAVI VIRMANI

Bench: UMESH C. BANERJEE,K.G. BALAKRISHNAN
Case number: Crl.A. No.-000927-000928 / 2000
Diary number: 19023 / 1999
Advocates: AMBHOJ KUMAR SINHA Vs ANIS AHMED KHAN

01 February 2002
Supreme Court
6 pages
KOLUTHARA EXPORTS LTD Vs STATE OF KERALA

Bench: BHARUCHA, S.P. (CJI),QUADRI, S.S.M. (J),BANERJEE, U.C. (J),VARIAVA, S.N. (J),PATIL, S.V. (J)
Case number: C.A. No.-012788-012788 / 1996
Diary number: 77285 / 1996
Advocates: RAJESH KUMAR Vs T. G. NARAYANAN NAIR

30 January 2002
Supreme Court
10 pages
M/S.KONKAN RLY CORPN LTD Vs M/S.RANI CONST PVT LTD

Bench: CJI,SYED SHAH MOHAMMED QUADRI,U. C. BANERJEE,S.N. VARIAVA,SHIVARAJ V. PATIL
Case number: C.A. No.-005880-005889 / 1997
Diary number: 13033 / 1997
Advocates: SUCHITRA ATUL CHITALE Vs K. V. MOHAN

30 January 2002
Supreme Court
5 pages
RATAN LAL JAIN Vs UMA SHANKAR VYAS .

Bench: R.C. LAHOTI,BRIJESH KUMAR
Case number: C.A. No.-010235-010241 / 1996
Diary number: 77284 / 1996
Advocates: RAKESH UTTAMCHANDRA UPADHYAY Vs SHIVA PUJAN SINGH

30 January 2002
Supreme Court
10 pages
RAGHURAM RAO Vs ERIC P. MATHIAS

Bench: M.B. SHAH,R.P. SETHI
Case number: C.A. No.-000856-000859 / 2002
Diary number: 10793 / 1999
Advocates: S. N. BHAT Vs

30 January 2002
Supreme Court
12 pages
M/S.KONKAN RLY CORPN LTD Vs M/S.RANI CONST PVT LTD

Bench: S.P.BHARUCHA CJI , S.S.M.QUADRI , U.C.BANERJEE , S.N.VARIAVA , S.V.PATIL
Case number: C.A. No.-005880-005889 / 1997
Diary number: 13033 / 1997
Advocates: SUCHITRA ATUL CHITALE Vs K. V. MOHAN