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12 February 2002
Supreme Court 6 pages GOVT. OF HARYANA Vs HARYANA BREWEREY LTD
Case number: C.A. No.-001999-001999 / 1997 |
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11 February 2002
Supreme Court 5 pages COMNR. OF INCOME TAX, MUMBAI Vs M/S DAMANI BROTHERS
Case number: C.A. No.-007248-007248 / 1999 |
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11 February 2002
Supreme Court 1 pages GURBAX SINGH Vs KARTAR SINGH .
Case number: SLP(C) No.-001969-001969 / 2002 |
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08 February 2002
Supreme Court 5 pages SHABIR AHMAD Vs SHAM LAL
Bench: SYED SHAH MOHAMMED QUADRI,S.N. VARIAVA |
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08 February 2002
Supreme Court 3 pages A.V. MURTHY Vs B.S. NAGABASAVANNA
Bench: R.P. SETHI,K.G. BALAKRISHNAN |
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08 February 2002
Supreme Court 12 pages J.J. LAL PVT.LTD. Vs M.R.MURALI
Bench: R.C. LAHOTI,BRIJESH KUMAR |
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08 February 2002
Supreme Court 12 pages J.J. LAL PVT.LTD. Vs M.R.MURALI
Case number: C.A. No.-003429-003432 / 1998 |
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07 February 2002
Supreme Court 3 pages KOPPATHI VENKATI Vs LAND ACQ.OFFICER,ADILABAD DIST.,A.P.&ORS
Case number: C.A. No.-001037-001040 / 2002 |
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07 February 2002
Supreme Court 11 pages CHANDER PAL Vs STATE OF HARYANA
Bench: N. SANTOSH HEGDE,DORAISWAMY RAJU |
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07 February 2002
Supreme Court 5 pages SUBRATA ACHARJEE Vs UNION OF INDIA
Bench: BHARUCHA, S.P. (CJI),QUADRI, S.S.M. (J),BANERJEE, U.C. (J),VARIAVA, S.N. (J),PATIL, S.V. (J) |
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07 February 2002
Supreme Court 5 pages WEST U.P. SUGAR MILLS ASSN. Vs STATE OF U.P. .
Case number: C.A. No.-009453-009453 / 1996 |
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06 February 2002
Supreme Court 8 pages DMAI Vs
Bench: G.B. PATTANAIK,R.P. SETHI,BISHESHWAR PRASAD SINGH |
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06 February 2002
Supreme Court 2 pages R. SUNDARASEKAR Vs SPECIAL TEHSILDAR (LA)
Case number: C.A. No.-008483-008484 / 1995 |
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06 February 2002
Supreme Court 4 pages GANANATH PATTNAIK Vs STATE OF ORISSA
Bench: R.P. SETHI,BISHESHWAR PRASAD SINGH |
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06 February 2002
Supreme Court 4 pages GREATER COCHIN DEVELOPMENT AUTHORITY Vs LEELAMMA VALSON .
Case number: C.A. No.-001006-001006 / 2002 |