Showing 22666 - 22680 of 41947 judgements
12 February 2002
Supreme Court
6 pages
GOVT. OF HARYANA Vs HARYANA BREWEREY LTD

Case number: C.A. No.-001999-001999 / 1997
Diary number: 77288 / 1996
Advocates: J. P. DHANDA Vs E. C. AGRAWALA

11 February 2002
Supreme Court
5 pages
COMNR. OF INCOME TAX, MUMBAI Vs M/S DAMANI BROTHERS

Case number: C.A. No.-007248-007248 / 1999
Diary number: 16648 / 1999
Advocates: SUSHMA SURI Vs BHARGAVA V. DESAI

11 February 2002
Supreme Court
1 pages
GURBAX SINGH Vs KARTAR SINGH .

Case number: SLP(C) No.-001969-001969 / 2002
Diary number: 1769 / 2002

08 February 2002
Supreme Court
5 pages
SHABIR AHMAD Vs SHAM LAL

Bench: SYED SHAH MOHAMMED QUADRI,S.N. VARIAVA
Case number: C.A. No.-001605-001605 / 1999
Diary number: 10844 / 1998
Advocates: P. N. PURI Vs MANOJ SWARUP

08 February 2002
Supreme Court
3 pages
A.V. MURTHY Vs B.S. NAGABASAVANNA

Bench: R.P. SETHI,K.G. BALAKRISHNAN
Case number: Crl.A. No.-000206-000206 / 2002
Diary number: 7866 / 2001
Advocates: LALITA KAUSHIK Vs

08 February 2002
Supreme Court
12 pages
J.J. LAL PVT.LTD. Vs M.R.MURALI

Bench: R.C. LAHOTI,BRIJESH KUMAR
Case number: C.A. No.-003429-003432 / 1998
Diary number: 5092 / 1998
Advocates: Vs SHIVAJI M. JADHAV

08 February 2002
Supreme Court
12 pages
J.J. LAL PVT.LTD. Vs M.R.MURALI

Case number: C.A. No.-003429-003432 / 1998
Diary number: 5092 / 1998
Advocates: Vs SHIVAJI M. JADHAV

07 February 2002
Supreme Court
3 pages
KOPPATHI VENKATI Vs LAND ACQ.OFFICER,ADILABAD DIST.,A.P.&ORS

Case number: C.A. No.-001037-001040 / 2002
Diary number: 11145 / 2000
Advocates: D. BHARATHI REDDY Vs GUNTUR PRABHAKAR

07 February 2002
Supreme Court
11 pages
CHANDER PAL Vs STATE OF HARYANA

Bench: N. SANTOSH HEGDE,DORAISWAMY RAJU
Case number: Crl.A. No.-000825-000825 / 2000
Diary number: 7066 / 2000
Advocates: RAJESH PRASAD SINGH Vs RR-EX-PARTE

07 February 2002
Supreme Court
5 pages
SUBRATA ACHARJEE Vs UNION OF INDIA

Bench: BHARUCHA, S.P. (CJI),QUADRI, S.S.M. (J),BANERJEE, U.C. (J),VARIAVA, S.N. (J),PATIL, S.V. (J)
Case number: W.P.(C) No.-000002-000002 / 1993
Diary number: 63260 / 1993
Advocates: ANNAM D. N. RAO Vs

07 February 2002
Supreme Court
5 pages
WEST U.P. SUGAR MILLS ASSN. Vs STATE OF U.P. .

Case number: C.A. No.-009453-009453 / 1996
Diary number: 82237 / 1993

06 February 2002
Supreme Court
8 pages
DMAI Vs

Bench: G.B. PATTANAIK,R.P. SETHI,BISHESHWAR PRASAD SINGH
Case number: C.A. No.-004849-004854 / 1992
Diary number: 85483 / 1992

06 February 2002
Supreme Court
2 pages
R. SUNDARASEKAR Vs SPECIAL TEHSILDAR (LA)

Case number: C.A. No.-008483-008484 / 1995
Diary number: 79970 / 1992
Advocates: Vs P. N. RAMALINGAM

06 February 2002
Supreme Court
4 pages
GANANATH PATTNAIK Vs STATE OF ORISSA

Bench: R.P. SETHI,BISHESHWAR PRASAD SINGH
Case number: Crl.A. No.-000001-000001 / 1995
Diary number: 11914 / 1994
Advocates: KRISHNA PAL SINGH Vs

06 February 2002
Supreme Court
4 pages
GREATER COCHIN DEVELOPMENT AUTHORITY Vs LEELAMMA VALSON .

Case number: C.A. No.-001006-001006 / 2002
Diary number: 7560 / 2001
Advocates: T. G. NARAYANAN NAIR Vs B. VIJAYALAKSHMI MENON