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06 March 2002
Supreme Court 6 pages H.S. JAYANNA & BROS. Vs STATE OF KARNATAKA .
Case number: C.A. No.-001859-001864 / 2002 |
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06 March 2002
Supreme Court 5 pages ASSON. OF INDUSTRIAL ELECTRICITY USERS Vs STATE OF A.P. .
Case number: C.A. No.-002689-002689 / 2001 |
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06 March 2002
Supreme Court 25 pages IN RE:ARUNDHATI ROY.... CONTEMNER Vs ---
Bench: G.B. PATTANAIK,R.P. SETHI |
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06 March 2002
Supreme Court 4 pages STATE OF PUNJAB AND ANR. Vs GRAM PANCHAYAT AND ORS.
Case number: Appeal (civil) 10564 of 1996 |
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05 March 2002
Supreme Court 4 pages P.H. PUJAR Vs KANTHI RAJASHEKHAR KIDIYAPPA .
Bench: B.N. KIRPAL,Y.K. SABHARWAL,K.G. BALAKKRISHNAN |
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05 March 2002
Supreme Court 4 pages VASANT GANESH DAMLE Vs SHRIKANT TRIMBAK DATAR
Bench: R.P. SETHI,KK.G. BALAKRISHNAN |
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05 March 2002
Supreme Court 4 pages STATE OF BIHAR Vs S.A. HASSAN
Bench: S.N. PHUKAN,P. VENKATARAMA REDDI |
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05 March 2002
Supreme Court 4 pages KALPATARU AGROFOREST ENTERPRISES Vs UNION OF INDIA
Case number: C.A. No.-001901-001901 / 2002 |
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04 March 2002
Supreme Court 6 pages STATE OF U.P. Vs RAMESH CHANDRA MANGALIK
Case number: C.A. No.-001829-001829 / 2002 |
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04 March 2002
Supreme Court 8 pages SHEELA Vs FIRM PRAHLAD RAI PREM PRAKASH
Bench: R.C. LOHATI,RUMA PAL |
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04 March 2002
Supreme Court 4 pages PADMAVATI DEVADATTA KAMAT Vs VIJAYKUMAR NARAYAN MEHANDALE
Case number: C.A. No.-007684-007684 / 1995 |
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01 March 2002
Supreme Court 5 pages MAHENDRA PAL Vs RAM DASS MALANGER .
Bench: M.B. SHAH,B.N. AGRAWAL |
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01 March 2002
Supreme Court 4 pages FRITIZ T.M. CLEMENT Vs SUDHAKARAN NADAR
Case number: C.A. No.-001777-001777 / 2002 |
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01 March 2002
Supreme Court 2 pages V.K. INDUSTRIES Vs M.P. ELECTRICITY BOARD, RAMPUR
Case number: C.A. No.-001778-001778 / 2002 |
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01 March 2002
Supreme Court 8 pages GENERAL MANAGAER NORTHERN RAILWAYS Vs SARVESH CHOPRA
Bench: R.C. LOHATI,BRIJESH KUMAR |