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CASE NO.: Appeal (civil) 1384  of  2002

PETITIONER: NARAYAN PRASAD LOHIA

       Vs.

RESPONDENT: NIKUNJ KUMAR LOHIA & ORS.

DATE OF JUDGMENT:       20/02/2002

BENCH: G.B. Pattanaik, S.N. Phukan & S.N. Variava

JUDGMENT:

S. N. VARIAVA, J.

The question of law having been decided in the Judgment dated 20th February, 2002 passed in Civil Appeal No. . of 2002 [Arising out of SLP (C) No. 12384 of 2000] this Appeal be now placed before a Bench of two Judges for consideration of other aspects which are stated to have  been raised.

...J. (G.B. PATTANAIK)

...J. (S.N. PHUKAN)

..J. (S. N. VARIAVA)

February 20, 2002.