Judgements

01 March 2002
Supreme Court
3 pages

STATE OF HARYANA Vs VIDHYA DHAR

Bench: R.P. SETHI,K.G. BALAKRISHNAN
Case number: Crl.A. No.-001893-001893 / 1996
Diary number: 77292 / 1996
Advocates: J. P. DHANDA Vs R. C. KOHLI

01 March 2002
Supreme Court
5 pages

V.C. MOHAN Vs UNION OF INDIA .

Bench: UMESH C. BANERJEE,Y.K. SABHARWAL
Case number: W.P.(Crl.) No.-000169-000169 / 2001
Diary number: 15232 / 2001
Advocates: K. K. MANI Vs REVATHY RAGHAVAN

28 February 2002
Supreme Court
8 pages

AYUUB Vs STATE OF U.P.

Bench: R.P. SETHI,K.G. BALAKRISHNAN
Case number: Crl.A. No.-000906-000906 / 2000
Diary number: 13433 / 2000
Advocates: HIMANSHU MUNSHI Vs AJIT SINGH PUNDIR

28 February 2002
Supreme Court
3 pages

M/S KERALA AGRO MACHINERY CORP.LTD. Vs BIJOY KUMAR ROY

Case number: C.A. No.-001771-001772 / 2002
Diary number: 17963 / 1999
Advocates: Vs SOMNATH MUKHERJEE

28 February 2002
Supreme Court
6 pages

STATE OF KARNATAKA Vs MANGALORE UNI.NON-TEACH.EMP.ASSO..

Case number: C.A. No.-006247-006250 / 2000
Diary number: 20694 / 1999
Advocates: Vs SHIV KUMAR SURI

28 February 2002
Supreme Court
4 pages

ASHOK K. GUPTA Vs VIJAY K. AGRAWAL

Case number: C.A. No.-006321-006321 / 1999
Diary number: 6594 / 1999
Advocates: S. S. KHANDUSA Vs NIRAJ SHARMA

28 February 2002
Supreme Court
3 pages

HARVARDHAN CHOKKANI Vs BHUPENDRA N.PATEL

Case number: C.A. No.-006846-006846 / 1999
Diary number: 13142 / 1999
Advocates: Vs S.. UDAYA KUMAR SAGAR

27 February 2002
Supreme Court
5 pages

RAM NATH SAO @ RAM NATH SAHU ANDORS Vs GOBARDHAN SAO

Bench: M.B. SHAH,B.N. AGRAWAL
Case number: C.A. No.-001704-001704 / 2002
Diary number: 5890 / 2001
Advocates: PRASHANT KUMAR Vs

27 February 2002
Supreme Court
7 pages

JAWAHAR LAL SAZAWAL Vs STATE OF J & K

Bench: S. RAJENDRA BABU,RUMA PAL
Case number: C.A. No.-003079-003079 / 2000
Diary number: 12327 / 1998
Advocates: R. D. UPADHYAY Vs

27 February 2002
Supreme Court
8 pages

K. SHEKAR Vs V.INDIRAMMA

Bench: S. RAJENDRA BABU,RUMA PAL
Case number: C.A. No.-000355-000355 / 2000
Diary number: 15173 / 1999

27 February 2002
Supreme Court
5 pages

HARISINH M. VASAVA Vs STATE OF GUJARAT

Bench: R.P. SETHI,K.G. BALAKRISHNAN
Case number: Crl.A. No.-001076-001076 / 1999
Diary number: 15955 / 1999
Advocates: NANDINI GORE Vs HEMANTIKA WAHI

27 February 2002
Supreme Court
4 pages

LAXMAN Vs STATE OF MAHARASHTRA

Bench: G.B. PATTANAIK,M.B. SHAH,DORAISWAMY RAJU,S.N. VARIAVA,D.M. DHARMADHIKARI.
Case number: Crl.A. No.-000608-000608 / 2001
Diary number: 20934 / 2000
Advocates: Vs V. N. RAGHUPATHY

27 February 2002
Supreme Court
2 pages

CENTRE FOR DEV.OF ADV. COMPUTING, PUNE Vs COMMISSIONER OF CENTRAL EXCISE, PUNE

Case number: C.A. No.-002749-002749 / 2001
Diary number: 4625 / 2001
Advocates: V. BALACHANDRAN Vs B. KRISHNA PRASAD

27 February 2002
Supreme Court
3 pages

COMMISSIONER OF CENTRAL EXCISE, DELHI Vs M/S. MARUTI UDYOG LTD.

Case number: C.A. No.-003783-003783 / 2000
Diary number: 7689 / 2000
Advocates: B. KRISHNA PRASAD Vs V. BALACHANDRAN

26 February 2002
Supreme Court
7 pages

Vs

Bench: SYED SHAH MOHAMMED QUADRI,S.N. PHUKAN
Case number: /
Diary number: 1 / 1148