Showing 22591 - 22605 of 41947 judgements
11 March 2002
Supreme Court
7 pages
HARBHAJAN SINGH Vs PRESS COUNCIL OF INDIA .

Bench: R.C. LAHOTI,K.G. BALAKRISHNAN
Case number: C.A. No.-002035-002035 / 2002
Diary number: 15059 / 2001
Advocates: C. L. SAHU Vs

11 March 2002
Supreme Court
2 pages
P.S.E.B. Vs WAZIR SINGH

Case number: C.A. No.-003221-003221 / 2000
Diary number: 20348 / 1999
Advocates: HARINDER MOHAN SINGH Vs L. N. GUPTA

08 March 2002
Supreme Court
4 pages
MEDICAL COUNCIL OF INDIA Vs INDIAN DOCTORS FROM RUSSIA WEL.ASSN.&ORS

Case number: C.A. No.-002779-002779 / 2000
Diary number: 19995 / 1999
Advocates: Vs BRIJ BHUSHAN

08 March 2002
Supreme Court
10 pages
ANIL RATAN SARKAR Vs HIRAK GHOSH .

Bench: U.C. BANERJEE,Y.K. SABHARWAL
Case number: CONMT.PET.(C) No.-000260-000261 / 2001
Diary number: 14712 / 2001
Advocates: Vs TARA CHANDRA SHARMA

07 March 2002
Supreme Court
5 pages
DMAI Vs

Bench: G.B. PATTANAIK,S.N. PHUKAN,S.N. VARIAVA
Case number: C.A. No.-000431-000446 / 1988
Diary number: 70313 / 1988

07 March 2002
Supreme Court
4 pages
KENDRIYA VIDYALAYA SANGATHAN Vs SUBHASH SHARMA

Bench: S.N. PHUKAN
Case number: C.A. No.-005448-005448 / 2000
Diary number: 5045 / 2000
Advocates: S. RAJAPPA Vs

07 March 2002
Supreme Court
10 pages
THANGAVELU Vs STATE OF TAMIL NADU .

Bench: R.P. SETHI,K.G. BALAKRISHNAN
Case number: Crl.A. No.-000252-000253 / 2002
Diary number: 21051 / 2001
Advocates: K. V. BHARATHI UPADHYAYA Vs R. NEDUMARAN

07 March 2002
Supreme Court
3 pages
KENDRIYA VIDYALAYA SANGATHAN Vs SUBHASH SHARMA

Bench: P. VENKATARAMA REDDI
Case number: C.A. No.-005448-005448 / 2000
Diary number: 5045 / 2000
Advocates: S. RAJAPPA Vs

07 March 2002
Supreme Court
5 pages
FIRST LAND ACQUISITION COLLECTOR Vs NIRODHI PRAKASH GANGOLI

Bench: G.B. PATTANAIK,BRIJESH KUMAR
Case number: C.A. No.-001913-001913 / 2002
Diary number: 10170 / 2001
Advocates: Vs INDRA SAWHNEY

07 March 2002
Supreme Court
4 pages
RAJKUMAR JOHRI Vs STATE OF M.P.

Case number: C.A. No.-005938-005939 / 2000
Diary number: 15939 / 1999
Advocates: B. K. SATIJA Vs B. S. BANTHIA

07 March 2002
Supreme Court
5 pages
A.I. REG. RURAL BANK OFFICERS FED. & ORS. Vs GOVT. OF INDIA & ORS.

Bench: G.B. PATTANAIK,S.N. PHUKAN,S.N. VARIAVA
Case number: Transfer Case (civil) 403 of 1999

06 March 2002
Supreme Court
3 pages
M/S.INDIAN FARMERS FERTILIZER COOP.LTD. Vs INDUSTRIAL TRIBUNAL I,ALLAHABAD

Case number: C.A. No.-002778-002778 / 1997
Diary number: 73135 / 1991
Advocates: K. J. JOHN Vs DEBASIS MISRA

06 March 2002
Supreme Court
2 pages
STATE OF ANDHRA PRADESH Vs M/S.RASHTRIYA ISPAT NIGAM LTD.

Case number: C.A. No.-000031-000031 / 1991
Diary number: 69508 / 1991
Advocates: GUNTUR PRABHAKAR Vs K. J. JOHN

06 March 2002
Supreme Court
7 pages
SHIBU CHANDRA DHAR Vs PASUPATI NATH AUDDYA

Bench: G.B. PATTANAIK,S.N. PHUKAN,K.G. BALAKRISHNAN
Case number: C.A. No.-000694-000694 / 1999
Diary number: 14341 / 1998
Advocates: RANJAN MUKHERJEE Vs

06 March 2002
Supreme Court
4 pages
SHAMBHU Vs STATE OF M.P.

Case number: Crl.A. No.-000117-000117 / 2000
Diary number: 1408 / 1996
Advocates: RAKESH K. SHARMA Vs