Judgements

19 February 2002
Supreme Court
4 pages

Vs

Bench: M.B. SHAH,B.N. AGRAWAL,ARIJIT PASAYAT
Case number: /
Diary number: 6503 / 2001

19 February 2002
Supreme Court
3 pages

JOSEPH JOSEPH Vs STATE OF KERALA .

Case number: C.A. No.-001338-001338 / 2002
Diary number: 3154 / 2001
Advocates: ROMY CHACKO Vs MALINI PODUVAL

19 February 2002
Supreme Court
10 pages

SAURASHTRA OIL MILLS ASOCIATION, GUJARAT Vs STATE OF GUJARAT

Bench: V.N. KHARE,ASHOK BHAN
Case number: C.A. No.-003959-003960 / 2001
Diary number: 7930 / 2001
Advocates: SUCHITRA ATUL CHITALE Vs HEMANTIKA WAHI

16 February 2002
Supreme Court
4 pages

SHYAM SUNDER Vs STATE OF CHATTISGARH

Bench: R.C. LAHOTI,BRIJESH KUMAR.
Case number: Crl.A. No.-000597-000597 / 2001
Diary number: 16124 / 2000
Advocates: NEERU VAID Vs

15 February 2002
Supreme Court
13 pages

STATE OF PUNJAB Vs HARNEK SINGH

Bench: R.P. SETHI,BISHESHWAR PRASAD SINGH
Case number: Crl.A. No.-000801-000801 / 1999
Diary number: 1933 / 1999
Advocates: RAJEEV SHARMA Vs MANOJ SWARUP

15 February 2002
Supreme Court
1 pages

RANGE FOREST OFFICER, BELGAUM Vs S.T. HADIMANI

Case number: C.A. No.-001283-001283 / 2002
Diary number: 14665 / 2000
Advocates: Vs ASHOK KUMAR SHARMA

14 February 2002
Supreme Court
5 pages

MICHAEL B. FERNANDES Vs C.K. JAFFER SHARIEF .

Case number: C.A. No.-001310-001310 / 2001
Diary number: 11950 / 2000

14 February 2002
Supreme Court
8 pages

THE LAND ACQUISITION OFFICER-CUM-DSWO,AP Vs M/S.B V REDDY & SONS

Bench: G.B. PATTANAIK,S.N. PHUKAN,S.N. VARIAVA
Case number: C.A. No.-009521-009522 / 1995
Diary number: 74719 / 1991
Advocates: GUNTUR PRABHAKAR Vs

14 February 2002
Supreme Court
6 pages

BALDEV SINGH GANDHI Vs STATE OF PUNJAB .

Bench: V.N. KHARE,ASHOK BHAN
Case number: C.A. No.-001188-001188 / 2002
Diary number: 9162 / 2000
Advocates: JASPREET GOGIA Vs RAJEEV SHARMA

14 February 2002
Supreme Court
4 pages

ALLARAKHA K. MANSURI Vs STATE OF GUJARAT

Bench: R.P. SETHI,K.G. BALAKRISHNAN
Case number: Crl.A. No.-001285-001285 / 1998
Diary number: 20035 / 1998
Advocates: HARESH RAICHURA Vs HEMANTIKA WAHI

14 February 2002
Supreme Court
6 pages

STATE OF PUNJAB Vs JUBRAJ SINGH

Bench: R.P. SETHI,K.G. BALAKRISHNAN
Case number: Crl.A. No.-000287-000287 / 1997
Diary number: 77290 / 1996

14 February 2002
Supreme Court
5 pages

MAM CHAND PAL Vs SHANTI AGARWAL

Bench: R.C. LAHOTI,BRIJESH KUMAR
Case number: C.A. No.-001187-001187 / 2002
Diary number: 9755 / 2001
Advocates: (MRS. ) VIPIN GUPTA Vs PRASHANT CHAUDHARY

13 February 2002
Supreme Court
6 pages

U.P. AVAS EVAM VIKAS PARISHAD Vs SH. RAM KRISHNA (DEAD) BY LRS. .

Bench: G.B. PATTANAIK,S.N. PHUKAN,S.N. VARIAVA
Case number: C.A. No.-001806-001806 / 1986
Diary number: 67324 / 1986
Advocates: P. N. GUPTA Vs PRAMOD DAYAL

13 February 2002
Supreme Court
6 pages

RAN SINGH MALIK Vs STATE OF HARYANA .

Bench: G.B. PATTANAIK,R.P. SETHI
Case number: C.A. No.-003928-003928 / 1998
Diary number: 3806 / 1997
Advocates: Vs RAO RANJIT

13 February 2002
Supreme Court
13 pages

INDIA AUTOMOBILES (1960 ) LTD. Vs CALCUTTA MUNICIPAL CORPN.

Bench: G.B. PATTANAIK,R.P. SETHI,& BISHESHWAR PRASAD SINGH
Case number: C.A. No.-005109-005109 / 2000
Diary number: 6197 / 2000
Advocates: K. V. VIJAYAKUMAR Vs ABHA JAIN