Judgements

09 July 2002
Supreme Court
10 pages

MOR MODERN COOP. TRANSPORT SOCIETY LTD. Vs FINANCIAL COMMNR.&SECY.,GOVT.HARYANA&ANR

Bench: MB.IBS.HESSHHAWHA,R PRASAD SINGH,H.K. SEMA.
Case number: C.A. No.-006974-006974 / 2001
Diary number: 13450 / 2000
Advocates: Vs J. P. DHANDA

09 July 2002
Supreme Court
12 pages

SRILEKHA GHOSH (ROY) Vs PARTHA SARATHI GHOSH

Bench: D.P.MOHAPATRA,SHIVARAJ V.PATIL.
Case number: C.A. No.-003660-003660 / 2002
Diary number: 8454 / 1999
Advocates: RANJAN MUKHERJEE Vs RESPONDENT-IN-PERSON

09 July 2002
Supreme Court
2 pages

MUTHU GOUNDER Vs AMMAYEE AMMAL

Case number: C.A. No.-003717-003717 / 2002
Diary number: 20187 / 2001
Advocates: Vs V. BALACHANDRAN

08 July 2002
Supreme Court
7 pages

NARINDER SINGH Vs KISHAN SINGH(DEAD) BY LRS. .

Case number: C.A. No.-005845-005845 / 1994
Diary number: 82272 / 1993
Advocates: SANJEEV ANAND Vs HARESH RAICHURA

08 July 2002
Supreme Court
5 pages

ASHOK KUMAR Vs RISHI RAM .

Bench: SYED SHAH MOHAMMED QUADRI,S.N. VARIAVA.
Case number: C.A. No.-003642-003642 / 2002
Diary number: 16099 / 2001
Advocates: RANI CHHABRA Vs ASHOK K. SRIVASTAVA

08 July 2002
Supreme Court
10 pages

M/S. BHARAT SALES LTD. Vs LAKSHMI DEVI .

Bench: D.P.MOHAPATRA,BRIJESH KUMAR.
Case number: C.A. No.-003644-003644 / 2002
Diary number: 21231 / 2000
Advocates: Vs SHREEKANT N. TERDAL

08 July 2002
Supreme Court
5 pages

M/S.HARYANA STATE F.C.C.W.STORE LTD.&ANR Vs RAM NIWAS

Bench: D.P.MOHAPATRA,K.G. BALAKRISHNAN.
Case number: C.A. No.-003645-003646 / 2002
Diary number: 535 / 2001
Advocates: Vs S. SRINIVASAN

08 July 2002
Supreme Court
9 pages

NALAKATH SAINUDDIN Vs KOORIKADAN SULAIMAN

Bench: R.C. LAHOTI,B.N. AGRAWAL.
Case number: C.A. No.-003648-003649 / 2002
Diary number: 1587 / 2001
Advocates: MALINI PODUVAL Vs

08 July 2002
Supreme Court
3 pages

STATE OF PUNJAB Vs KULDIP SINGH

Case number: C.A. No.-003643-003643 / 2002
Diary number: 15157 / 1998
Advocates: RAJEEV SHARMA Vs S. JANANI

08 July 2002
Supreme Court
10 pages

DHANNALAL Vs KALAWATIBAI .

Case number: C.A. No.-003652-003652 / 2002
Diary number: 7876 / 2001
Advocates: SUSHIL KUMAR JAIN Vs NIRAJ SHARMA

08 July 2002
Supreme Court
5 pages

TOPLINE SHOES LTD. Vs CORPORATION BANK

Case number: C.A. No.-003654-003654 / 2002
Diary number: 8542 / 2001
Advocates: PETITIONER-IN-PERSON Vs S. N. BHAT

08 July 2002
Supreme Court
15 pages

UNITED INDIA INSURANCE CO.LTD. Vs PATRICIA JEAN MAHAJAN .

Case number: C.A. No.-003655-003655 / 2002
Diary number: 20136 / 2001
Advocates: M. K. DUA Vs ASHOK K. MAHAJAN

20 May 2002
Supreme Court
6 pages

M/S. I.T.I. LTD. Vs M/S. SIEMENS PUBLIC COMMUNI.NETWORK LTD

Bench: N. SANTOSH HEGDE
Case number: C.A. No.-003620-003620 / 2002
Diary number: 8486 / 2002
Advocates: Vs PRADEEP KUMAR BAKSHI

20 May 2002
Supreme Court
12 pages

P.V. HEMALATHA Vs KATTAMKANDI P. MALIACKAL SAHEEDA

Case number: C.A. No.-002626-002629 / 2003
Diary number: 5373 / 2001
Advocates: Vs E. C. AGRAWALA

10 May 2002
Supreme Court
6 pages

NIRMALA ANAND Vs ADVENT CORPORATION PVT.LTD. .

Bench: ASHOK BHAN
Case number: C.A. No.-000574-000574 / 1988
Diary number: 68223 / 1988
Advocates: MANIK KARANJAWALA Vs