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29 July 2002
Supreme Court 9 pages P.S.N. RAO Vs STATE OF ORISSA .
Case number: C.A. No.-000349-000349 / 1991 |
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29 July 2002
Supreme Court 2 pages MABEL Vs STATE OF HARYANA & ORS.
Case number: Appeal (civil) 255 of 2002 |
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26 July 2002
Supreme Court 4 pages POTHAKAMURI SRINIVASULU @ MOOGA SUBBAIAH Vs STATE OF A.P.
Case number: Crl.A. No.-000234-000234 / 2001 |
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25 July 2002
Supreme Court 3 pages SYED GANI Vs STATE OF MAHARASHTRA
Case number: Crl.A. No.-000253-000253 / 2001 |
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25 July 2002
Supreme Court 3 pages PODAPATI MALAKONDAIAH Vs STATE OF ANDHRA PRADESH
Case number: Crl.A. No.-000391-000391 / 2001 |
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23 July 2002
Supreme Court 7 pages RACHHPAL SINGH Vs STATE OF PUNJAB
Case number: Crl.A. No.-000767-000769 / 2001 |
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23 July 2002
Supreme Court 4 pages MATHURA YADAV @ MATHURA MAHATO Vs STATE OF BIHAR
Bench: N.SANTOSH HEGDE,D.M.DHARMADHIKARI. |
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23 July 2002
Supreme Court 6 pages VITHAL TUKARAM MORE Vs STATE OF MAHARASHTRA
Case number: Crl.A. No.-000801-000801 / 2001 |
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23 July 2002
Supreme Court 2 pages MATTAR Vs STATE OF U.P.
Case number: Crl.A. No.-000334-000334 / 1999 |
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23 July 2002
Supreme Court 2 pages SUNDER Vs STATE (N.C.T.OF DELHI)
Case number: Crl.A. No.-000450-000450 / 2002 |
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22 July 2002
Supreme Court 24 pages M/S. HARIDAS EXPORTS Vs ALL INDIA FLAT GLASS MFRS. ASSON.
Case number: C.A. No.-002330-002330 / 2000 |
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22 July 2002
Supreme Court 5 pages STATE OF BIHAR Vs RADHA K. JHA
Bench: D.P. MOHAPATRA,BRIJESH KUMAR |
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22 July 2002
Supreme Court 24 pages M/S. HARIDAS EXPORTS Vs ALL INDIA FLAT GLASS MFRS. ASSON.
Bench: Y.K. SABHARWAL,K.G. BALAKRISHNAN. |
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22 July 2002
Supreme Court 3 pages STATE OF KERALA Vs ROSALIND THOMAS
Case number: C.A. No.-002478-002478 / 2002 |
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22 July 2002
Supreme Court 4 pages D. PURKAYASTHA Vs UNION OF INDIA .
Bench: S. RAJENDRA BABU,P. VENKATARAMA REDDI. |