Showing 22351 - 22365 of 41947 judgements
29 July 2002
Supreme Court
9 pages
P.S.N. RAO Vs STATE OF ORISSA .

Case number: C.A. No.-000349-000349 / 1991
Diary number: 60212 / 1991
Advocates: PETITIONER-IN-PERSON Vs

29 July 2002
Supreme Court
2 pages
MABEL Vs STATE OF HARYANA & ORS.

Case number: Appeal (civil) 255 of 2002

26 July 2002
Supreme Court
4 pages
POTHAKAMURI SRINIVASULU @ MOOGA SUBBAIAH Vs STATE OF A.P.

Case number: Crl.A. No.-000234-000234 / 2001
Diary number: 17912 / 2000
Advocates: NANITA SHARMA Vs GUNTUR PRABHAKAR

25 July 2002
Supreme Court
3 pages
SYED GANI Vs STATE OF MAHARASHTRA

Case number: Crl.A. No.-000253-000253 / 2001
Diary number: 17984 / 2000
Advocates: LAXMI ARVIND Vs V. N. RAGHUPATHY

25 July 2002
Supreme Court
3 pages
PODAPATI MALAKONDAIAH Vs STATE OF ANDHRA PRADESH

Case number: Crl.A. No.-000391-000391 / 2001
Diary number: 386 / 2001
Advocates: S. K. BHATTACHARYA Vs GUNTUR PRABHAKAR

23 July 2002
Supreme Court
7 pages
RACHHPAL SINGH Vs STATE OF PUNJAB

Case number: Crl.A. No.-000767-000769 / 2001
Diary number: 472 / 2001
Advocates: KUSUM CHAUDHARY Vs L. K. PANDEY

23 July 2002
Supreme Court
4 pages
MATHURA YADAV @ MATHURA MAHATO Vs STATE OF BIHAR

Bench: N.SANTOSH HEGDE,D.M.DHARMADHIKARI.
Case number: Crl.A. No.-000879-000879 / 2001
Diary number: 10708 / 2000
Advocates: SANJAY JAIN Vs

23 July 2002
Supreme Court
6 pages
VITHAL TUKARAM MORE Vs STATE OF MAHARASHTRA

Case number: Crl.A. No.-000801-000801 / 2001
Diary number: 5597 / 2001
Advocates: GOPAL BALWANT SATHE Vs NARESH KUMAR

23 July 2002
Supreme Court
2 pages
MATTAR Vs STATE OF U.P.

Case number: Crl.A. No.-000334-000334 / 1999
Diary number: 18889 / 1998
Advocates: Vs AJIT SINGH PUNDIR

23 July 2002
Supreme Court
2 pages
SUNDER Vs STATE (N.C.T.OF DELHI)

Case number: Crl.A. No.-000450-000450 / 2002
Diary number: 63461 / 2002
Advocates: Vs D. S. MAHRA

22 July 2002
Supreme Court
24 pages
M/S. HARIDAS EXPORTS Vs ALL INDIA FLAT GLASS MFRS. ASSON.

Case number: C.A. No.-002330-002330 / 2000
Diary number: 5243 / 2000

22 July 2002
Supreme Court
5 pages
STATE OF BIHAR Vs RADHA K. JHA

Bench: D.P. MOHAPATRA,BRIJESH KUMAR
Case number: C.A. No.-004215-004215 / 2002
Diary number: 5506 / 1999
Advocates: Vs RAJESH PRASAD SINGH

22 July 2002
Supreme Court
24 pages
M/S. HARIDAS EXPORTS Vs ALL INDIA FLAT GLASS MFRS. ASSON.

Bench: Y.K. SABHARWAL,K.G. BALAKRISHNAN.
Case number: C.A. No.-002330-002330 / 2000
Diary number: 5243 / 2000

22 July 2002
Supreme Court
3 pages
STATE OF KERALA Vs ROSALIND THOMAS

Case number: C.A. No.-002478-002478 / 2002
Diary number: 8587 / 2001
Advocates: K. R. SASIPRABHU Vs ROMY CHACKO

22 July 2002
Supreme Court
4 pages
D. PURKAYASTHA Vs UNION OF INDIA .

Bench: S. RAJENDRA BABU,P. VENKATARAMA REDDI.
Case number: W.P.(C) No.-000552-000552 / 2001
Diary number: 18499 / 2001
Advocates: SANJAY PARIKH Vs P. PARMESWARAN