Showing 22366 - 22380 of 41947 judgements
18 July 2002
Supreme Court
5 pages
RAKESH Vs STATE OF U.P.

Bench: Y.K. SABHARWAL,H.K. SEMA.
Case number: Crl.A. No.-000199-000200 / 1998
Diary number: 18977 / 1997

17 July 2002
Supreme Court
8 pages
HANSRAJ AND SONS. Vs STATE OF J&K .

Case number: C.A. No.-004123-004124 / 2002
Diary number: 17145 / 1999
Advocates: Vs S. NARAIN & CO.

16 July 2002
Supreme Court
9 pages
RAM KHILONA Vs SARDAR

Bench: D.P.MOHAPATRA,K.G.BALAKRISHNAN.
Case number: C.A. No.-000238-000239 / 1997
Diary number: 61635 / 1997
Advocates: M. P. SHORAWALA Vs

16 July 2002
Supreme Court
9 pages
A.V. MOHAN RAO Vs M. KISHAN RAO

Bench: D.P.MOHAPATRA,K.G.BALAKRISHNAN.
Case number: Crl.A. No.-000688-000688 / 2002
Diary number: 4481 / 2000
Advocates: BINA GUPTA Vs SUDHA GUPTA

15 July 2002
Supreme Court
20 pages
M/S. SHYAMA CHARAN AGARWALA & SONS Vs UNION OF INDIA

Case number: C.A. No.-004040-004041 / 2002
Diary number: 10094 / 2000
Advocates: Vs B. V. BALARAM DAS

12 July 2002
Supreme Court
5 pages
HINDUSTAN MOTORS LTD. Vs TAPAN KUMAR BHATTACHARYA

Bench: D,.PP..VMEONHKAAPTAATRRAAMA REDDI.
Case number: C.A. No.-003984-003984 / 2002
Diary number: 12802 / 2001
Advocates: BINA GUPTA Vs

12 July 2002
Supreme Court
7 pages
T. FENN WALTER Vs UNION OF INDIA .

Bench: BY..NK.. KSIARBPHAALR,WAL,K.G. BALAKRISHNAN.
Case number: C.A. No.-003993-003993 / 2002
Diary number: 7131 / 2001
Advocates: Vs V. G. PRAGASAM

11 July 2002
Supreme Court
6 pages
Vs

Case number: /
Diary number: 1 / 0988

11 July 2002
Supreme Court
10 pages
PARVEEN MEHTA Vs INDERJIT MEHTA

Case number: C.A. No.-003930-003930 / 2002
Diary number: 20086 / 2000
Advocates: SATISH VIG Vs

10 July 2002
Supreme Court
5 pages
STATE OF HARYANA Vs HARYANA CIVIL SECRETARIAT P.S. ASSOCN

Case number: C.A. No.-003518-003518 / 1997
Diary number: 963 / 1997
Advocates: Vs K. S. RANA

09 July 2002
Supreme Court
7 pages
HINDUSTAN PETROLEUM CORPORATION LTD.,A.P Vs SRIMAN NARAYAN

Case number: C.A. No.-003661-003662 / 2002
Diary number: 21030 / 2000
Advocates: SANJAY KAPUR Vs

09 July 2002
Supreme Court
6 pages
RASHIDA BEGUM Vs GENERAL SALES LTD.

Bench: D.P.MOHAPATRA,SHIVARAJ V. PATIL.
Case number: C.A. No.-003663-003664 / 2002
Diary number: 12765 / 2000
Advocates: ARUN K. SINHA Vs RANI CHHABRA

09 July 2002
Supreme Court
4 pages
H.S. AHAMMED HUSSAIN Vs IRFAN AHAMMED

Bench: R.C.LAHOTI,B.N.AGRAWAL.
Case number: C.A. No.-003670-003670 / 2002
Diary number: 21610 / 2000
Advocates: Vs ANIL KUMAR JHA

09 July 2002
Supreme Court
8 pages
MAHARASHTRA STATE BOARD,SEC.&H.SEC.EDU. Vs AMIT

Bench: N. SANTOSH HEGDE,BISHESHWAR PRASAD SINGH.
Case number: C.A. No.-003961-003961 / 2002
Diary number: 17047 / 2001
Advocates: M. J. PAUL Vs V. N. RAGHUPATHY

09 July 2002
Supreme Court
5 pages
NARENDRA K. KOCHAR Vs SIND MAHARASHTRA COOP HSNG.SOC.LTD.&ORS

Bench: R.C. LAHOTI,B.N. AGRAWAL.
Case number: C.A. No.-005790-005790 / 1998
Diary number: 16137 / 1998
Advocates: RAKESH K. SHARMA Vs BHARGAVA V. DESAI