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03 May 2002
Supreme Court 7 pages THE CORPORATION OF CALICUT Vs K. SREENIVASAN
Case number: C.A. No.-003283-003283 / 2002 |
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03 May 2002
Supreme Court 1 pages SULTAAN MOHIYUDDIN Vs BASHEER AHMED SHARIFF .
Case number: C.A. No.-003325-003325 / 2002 |
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02 May 2002
Supreme Court 3 pages COMMNR.OF CENT.EXCISE,COCHIN Vs M/S.TATA TEA LTD.
Bench: N. Santosh Hegde,Shivaraj V. Patil |
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02 May 2002
Supreme Court 4 pages M/S.OSRAM SURYA P.LTD. Vs COMMNR.OF CENT.EXCISE,INDORE
Case number: C.A. No.-002359-002359 / 1999 |
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02 May 2002
Supreme Court 8 pages M/S.APOLLO TYRES LTD. Vs C.I.T., KOCHI,KERALA
Case number: C.A. No.-006100-006100 / 1998 |
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02 May 2002
Supreme Court 12 pages NAGRIK UPBHOKTA M. MANCH Vs U.O.I.
Bench: R.C. LAHOTI,BRIJESH KUMAR |
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02 May 2002
Supreme Court 21 pages UNION OF INDIA Vs ASSOCIATION FOR DEMOCRATIC REFORMS
Bench: M.B. SHAH,BISHESHWAR PRASAD SINGH,H.K. SEMA |
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01 May 2002
Supreme Court 8 pages MALHU YADAV Vs STATE OF BIHAR
Case number: Crl.A. No.-001289-001289 / 1999 |
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01 May 2002
Supreme Court 5 pages SANJU @ SANJAY SINGH SENGAR Vs STATE OF M.P.
Bench: M.B. SHAH,H.K. SEMA |
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01 May 2002
Supreme Court 5 pages SANJU @ SANJAY SINGH SENGAR Vs STATE OF M.P.
Case number: Crl.A. No.-000572-000572 / 2002 |
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01 May 2002
Supreme Court 2 pages M/S.MAHENDRA SAREE EMPORIUM Vs G.V.SRINIVASA MURTHY
Case number: C.A. No.-006296-006296 / 1998 |
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01 May 2002
Supreme Court 4 pages SRI CHAMPA LAL Vs SRGIULSSHHAEIEKR NPAAJSMHUADD&INANAOLTIHAESR
Case number: Appeal (civil) 3328 of 2002 |
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30 April 2002
Supreme Court 5 pages RAVINDER SINGH @ BITTU Vs STATE OF MAHARASHTRA
Bench: U.C. BANERJEE,Y.K. SABHARWAL |
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30 April 2002
Supreme Court 2 pages COLLECTOR OF CENTRAL EXCISE,MEERUT Vs M/S.KAPRI INT. (P) LTD.
Case number: C.A. No.-002205-002205 / 1999 |
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30 April 2002
Supreme Court 4 pages STATE OF WEST BENGAL Vs MADAN MOHAN GHOSH .
Case number: C.A. No.-003195-003195 / 2002 |