Judgements

01 August 2002
Supreme Court
4 pages

DHARMESH @ NANU NITINBHAI SHAH Vs STATE OF GUJARAT . RESPONDENT

Bench: D.P. MOHAPATRA,P.VENKATARAMA REDDI.
Case number: Special Leave Petition (crl.) 662 of 2002

31 July 2002
Supreme Court
3 pages

DHANANJAY SHANKER SHETTY Vs STATE OF MAHARASHTRA

Bench: SHIVARAJ V. PATIL,B.N.AGRAWAL.
Case number: Crl.A. No.-000166-000166 / 2001
Diary number: 16880 / 2000
Advocates: ARUN K. SINHA Vs V. N. RAGHUPATHY

31 July 2002
Supreme Court
4 pages

SHANKAR MAHTO Vs STATE OF BIHAR

Case number: Crl.A. No.-000195-000195 / 2001
Diary number: 20614 / 1999
Advocates: DEBASIS MISRA Vs

31 July 2002
Supreme Court
5 pages

KUSUM LATA Vs STATE OF HARYANA

Bench: Y.K. SABHARWAL,H.K.SEMA.
Case number: C.A. No.-004468-004468 / 2002
Diary number: 20413 / 2001
Advocates: Vs J. P. DHANDA

30 July 2002
Supreme Court
4 pages

KALPANA MAZUMDAR Vs STATE OF ORISSA

Bench: D.P. MOHAPATRA,Y.K.SABHARWAL.
Case number: Crl.A. No.-001301-001301 / 2001
Diary number: 13087 / 2001
Advocates: GP. CAPT. KARAN SINGH BHATI Vs RADHA SHYAM JENA

30 July 2002
Supreme Court
19 pages

KAILASH CHAND SHARMA Vs STATE OF RAJASTHAN .

Bench: D.P. MOHAPATRA,P.VENKATARAMA REDDI.
Case number: C.A. No.-004417-004417 / 2002
Diary number: 768 / 2000
Advocates: P. K. JAIN Vs JAVED MAHMUD RAO

30 July 2002
Supreme Court
4 pages

HARSHENDRA CHOUBISA Vs STATE OF RAJASTHAN .

Bench: D.P. MOHAPATRA,P.VENKATARAMA REDDI.
Case number: C.A. No.-004424-004424 / 2002
Diary number: 9861 / 2001
Advocates: RANBIR SINGH YADAV Vs

30 July 2002
Supreme Court
5 pages

NAVEEN CHAND Vs NAGARJUNA TRAVELS AND HOTELS PVT. LTD.

Case number: C.A. No.-004389-004389 / 2002
Diary number: 16464 / 2000
Advocates: KRISHNA KUMAR Vs D. BHARATHI REDDY

30 July 2002
Supreme Court
2 pages

MOHD. YAKUB @ PEDDA YAKUB Vs STATE OF A.P.

Case number: Crl.A. No.-000249-000249 / 2001
Diary number: 17782 / 2000
Advocates: Vs GUNTUR PRABHAKAR

30 July 2002
Supreme Court
1 pages

AJAY KUMAR JOSHI & ORS. Vs STATE OF RAJASTHAN & ORS.

Case number: Appeal (civil) 23009 of 2001

29 July 2002
Supreme Court
13 pages

PRADEEP ANAND Vs I.T.C. LTD. .

Case number: C.A. No.-004356-004356 / 2002
Diary number: 4931 / 2000

29 July 2002
Supreme Court
3 pages

KANHAIYA LAL AGRAWAL Vs UNION OF INDIA .

Bench: S. RAJENDRA BABU,P. VENKATARAMA REDDI.
Case number: C.A. No.-004359-004361 / 2002
Diary number: 63468 / 2002
Advocates: Vs SHIV SAGAR TIWARI

29 July 2002
Supreme Court
7 pages

THANGAVELU Vs STATE OF TAMIL NADU

Case number: Crl.A. No.-000104-000104 / 2002
Diary number: 16408 / 2001
Advocates: K. K. MANI Vs REVATHY RAGHAVAN

29 July 2002
Supreme Court
2 pages

PYLOFF PACKAGING PVT LTD. Vs UNION OF INDIA

Case number: C.A. No.-004347-004347 / 2002
Diary number: 586 / 2002
Advocates: TARA CHANDRA SHARMA Vs B. KRISHNA PRASAD

29 July 2002
Supreme Court
6 pages

DEENA (DEAD) THROUGH LRS. Vs BHARAT SINGH (DEAD) THROUGH LRS. .

Bench: D.P.MOHAPATRA,K.G.BALAKRISHNAN.
Case number: C.A. No.-002965-002965 / 1992
Diary number: 79992 / 1992
Advocates: Vs MANOJ SWARUP