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10 May 2002
Supreme Court 15 pages INDIAN NATIONAL CONGRESS (I) Vs INSTITUTE OF SOCIAL WELFARE .
Bench: V.N. KHARE,ASHOK BHAN |
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10 May 2002
Supreme Court 13 pages NIRMALA ANAND Vs ADVENT CORPORATION PVT.LTD. .
Case number: C.A. No.-000574-000574 / 1988 |
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10 May 2002
Supreme Court 12 pages JOGINDER PAL Vs NAVAL KISHORE BEHAL
Bench: R.C. LAHOTI,B.N. AGRAWAL |
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10 May 2002
Supreme Court 7 pages Vs
Bench: Y.K. SABHARWAL,BISHESHWAR PRASAD SINGH. |
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10 May 2002
Supreme Court 3 pages PAWAN @ TAMATAR Vs RAM PRAKASH PANDEY & ANR.
Case number: Review Petition (crl.) 1561 of 2001 |
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09 May 2002
Supreme Court 4 pages HARRINGTON HOUSE SCHOOL Vs S.M. ISPAHANI
Bench: R.C. LAHOTI,B.N. AGRAWAL |
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09 May 2002
Supreme Court 3 pages UNION OF INDIA Vs NARAIN SINGH
Bench: SYED SHAH MOHAMMED QUADRI,S.N. VARIAVA |
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09 May 2002
Supreme Court 29 pages PRAKASH KHANDRE Vs VIJAYA KUMAR KHANDRE .
Case number: C.A. No.-000002-000003 / 2002 |
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09 May 2002
Supreme Court 9 pages SRI SISIR KUMAR MOHANTY Vs STATE OF ORISSA
Case number: C.A. No.-002091-002091 / 1990 |
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09 May 2002
Supreme Court 7 pages JAGANNATH CHOUDHARY Vs RAMAYAN SINGH
Case number: Crl.A. No.-000607-000607 / 2002 |
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09 May 2002
Supreme Court 15 pages CHANDRA P. TIWARI Vs SHAKUNTALA SHUKLA
Case number: C.A. No.-003441-003446 / 2002 |
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08 May 2002
Supreme Court 12 pages A.V.S.P.CHETTIAR & SONS Vs T. PALANISAMY GOUNDER
Case number: C.A. No.-006888-006888 / 1999 |
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08 May 2002
Supreme Court 7 pages JHARESWAR PD.PAUL &ANR. Vs TARAK NATH GANGULY ORS.
Bench: D.P.MOHAPATRA,K.G.BALAKRISHNA |
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08 May 2002
Supreme Court 19 pages RAVINDRA S SAWANT Vs STATE OF MAHARASHTRA
Bench: R.P. SETHI,BISHESHWAR PRASAD SINGH |
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07 May 2002
Supreme Court 7 pages M/S.BPL INDIA LTD. Vs COMMNR. OF CENT.EXCISE,COCHIN
Bench: N. SANTOSH HEGDE,SHIVARAJ V. PATIL |