Showing 22411 - 22425 of 41947 judgements
07 May 2002
Supreme Court
3 pages
ANIS PARVEZ Vs DIR.GENERAL,C.S.I.R. .

Bench: S. RAJENDRA BABU,RUMA PAL,BISHESHWAR PRASAD SINGH
Case number: C.A. No.-002935-002935 / 2000
Diary number: 280 / 2000
Advocates: SUMAN BALA RASTOGI Vs SANTOSH SINGH

07 May 2002
Supreme Court
5 pages
M/S. BUILD INDIA CONSTRUCTION SYSTEM Vs UNION OF INDIA

Bench: R.C. LAHOTI,B.N. AGRAWAL
Case number: C.A. No.-003364-003364 / 2002
Diary number: 12707 / 2001
Advocates: ARUN K. SINHA Vs B. V. BALARAM DAS

07 May 2002
Supreme Court
4 pages
SANGAMNER BHAG SAHAKARI KARKHANA LTD. Vs M/S. KRUPP INDUSTRIES LTD.

Bench: R.C. LAHOTI,B.N. AGRAWAL
Case number: C.A. No.-003365-003366 / 2002
Diary number: 4150 / 2001
Advocates: SHIVAJI M. JADHAV Vs K. J. JOHN

07 May 2002
Supreme Court
3 pages
LUIS CAETANO VIEGAS Vs ESTRELINA MARIANA R.M.A.DA COSTA

Case number: C.A. No.-003476-003476 / 2001
Diary number: 4860 / 2001

07 May 2002
Supreme Court
5 pages
M/S.SPEEDWAY RUBBER CO. Vs COMMISSIONER, CENTRAL EXCISE, CHANDIGARH

Case number: C.A. No.-004844-004846 / 1999
Diary number: 1764 / 1999
Advocates: SANJEEV MALHOTRA Vs B. KRISHNA PRASAD

07 May 2002
Supreme Court
3 pages
BABUA @ TAZMUL HUSSAIN Vs STATE OF ORISSA .

Case number: Crl.A. No.-000593-000593 / 2002
Diary number: 15327 / 2001
Advocates: Vs KIRTI RENU MISHRA

07 May 2002
Supreme Court
8 pages
M/S MYCON CONSTRUCTION LTD. Vs STATE OF KARNATAKA

Bench: SHIVARAJ V. PATIL,BISHESHWAR PRASAD SINGH
Case number: C.A. No.-000902-000902 / 1999
Diary number: 54 / 1999
Advocates: SHIRAZ CONTRACTOR PATODIA Vs

07 May 2002
Supreme Court
5 pages
SECY.MINOR IRR.& RURAL ENGR.SER.U.P.&ORS Vs SAHNGOO RAM ARYA

Case number: C.A. No.-003358-003359 / 2002
Diary number: 5878 / 2001
Advocates: RANI CHHABRA Vs T. N. SINGH

06 May 2002
Supreme Court
11 pages
CHAIRMAN, S.B.I. Vs ALL ORISSA STATE BANK OFF. ASOCN.

Bench: D.P. MOHAPATRA,K.G. BALAKRISHNAN
Case number: C.A. No.-003337-003338 / 2002
Diary number: 12561 / 1999
Advocates: SANJAY KAPUR Vs RESPONDENT-IN-PERSON

06 May 2002
Supreme Court
8 pages
BRIJ MOHAN LAL Vs UNION OF INDIA & ORS.

Bench: B.N. KIRPAL,K.G. BALAKRISHNAN,ARIJIT PASAYAT
Case number: Transfer Case (civil) 22 of 2001

03 May 2002
Supreme Court
6 pages
DMAI Vs

Bench: R.P. SETHI,K.G. BALAKRISHNAN
Case number: Crl.A. No.-000601-000601 / 1992
Diary number: 85571 / 1992
Advocates: P. PARMESWARAN Vs

03 May 2002
Supreme Court
6 pages
P. KIRAN KUMAR Vs A.S. KHADAR .

Case number: C.A. No.-003285-003286 / 2002
Diary number: 17637 / 2001
Advocates: Vs M. M. KASHYAP

03 May 2002
Supreme Court
5 pages
W.B. STATE WAREHOUSING CORPN. Vs SUSHIL KUMAR KAYAN .

Case number: C.A. No.-003287-003287 / 2002
Diary number: 84775 / 1992
Advocates: Vs SHIPRA GHOSE

03 May 2002
Supreme Court
5 pages
JASKIRAT DATWANI Vs VIDYAVATI .

Case number: C.A. No.-003281-003281 / 2002
Diary number: 14575 / 2000
Advocates: Vs ANNAM D. N. RAO

03 May 2002
Supreme Court
5 pages
STATE OF RAJASTHAN Vs OM PRAKASH

Bench: Y.K. SABHARWAL,B.P. SINGH
Case number: Crl.A. No.-001975-001975 / 1996
Diary number: 77324 / 1996
Advocates: Vs SUSHIL KUMAR JAIN