|
27 August 2003
Supreme Court 11 pages BALRAM KUMAWAT Vs UOI
Bench: CJI,S.B. SINHA,ARUN KUMAR. |
|
27 August 2003
Supreme Court 6 pages MUNNA Vs STATE (N.C.T. OF DELHI)
Case number: Crl.A. No.-000749-000749 / 1999 |
|
26 August 2003
Supreme Court 10 pages DEB NARAYAN HALDER Vs ANUSHREE HALDER
Case number: Crl.A. No.-001059-001059 / 2003 |
|
26 August 2003
Supreme Court 5 pages SH. RAMCHANDRA ETC. Vs MR. NARAYAN .
Case number: C.A. No.-001610-001610 / 1988 |
|
26 August 2003
Supreme Court 5 pages D.D.A. Vs VIJAYA C. GURSHANEY
Bench: S.N. VARIAVA,H.K. SEMA. |
|
26 August 2003
Supreme Court 9 pages TEJUMAL BHOJWANI (DEAD) Vs STATE OF U.P.
Bench: S.B. SINHA |
|
26 August 2003
Supreme Court 7 pages AUGUSTINE SALDANHA Vs STATE OF KARNATAKA
Bench: DORAISWAMY RAJU,ARIJIT PASAYAT. |
|
26 August 2003
Supreme Court 6 pages OM PRAKASH SOOD Vs U O I
Bench: M. B. SHAH,DR. AR. LAKSHMANAN. |
|
26 August 2003
Supreme Court 3 pages DEVA (DEAD) THR.LRS. Vs SAJJAN KUMAR(DEAD) BY LRS.
Case number: C.A. No.-000636-000636 / 1997 |
|
26 August 2003
Supreme Court 6 pages RAJASTHAN FIN. CORPN. Vs MAN INDS. CORPN. LTD
Case number: C.A. No.-016814-016814 / 1996 |
|
26 August 2003
Supreme Court 8 pages LALU PRASAD @ LALU PRASAD YADAV Vs STATE THROUGH C.B.I.
Bench: S. N. VARIAVA,P. VENKATARAMA REDDI,ASHOK BHAN. |
|
25 August 2003
Supreme Court 20 pages C.G.E.S. Vs CALCUTTA MUNICIPAL CORPOARTION .
Bench: M.B. SHAH,D.M.DHARMADHIKARI. |
|
25 August 2003
Supreme Court 3 pages KRISHNA GOPE Vs STATE OF BIHAR
Case number: Crl.A. No.-000061-000061 / 2003 |
|
25 August 2003
Supreme Court 11 pages STATE OF BIHAR Vs KEDAR SAO
Bench: DORAISWAMY RAJU,H. K. SEMA. |
|
25 August 2003
Supreme Court 11 pages STATE OF BIHAR Vs KEDAR SAO
Bench: R.C. LAHOTI,ASHOK BHAN. |