Showing 21376 - 21390 of 41947 judgements
27 August 2003
Supreme Court
11 pages
BALRAM KUMAWAT Vs UOI

Bench: CJI,S.B. SINHA,ARUN KUMAR.
Case number: C.A. No.-007536-007536 / 1997
Diary number: 13512 / 1997
Advocates: SANJAY PARIKH Vs VIJAY PANJWANI

27 August 2003
Supreme Court
6 pages
MUNNA Vs STATE (N.C.T. OF DELHI)

Case number: Crl.A. No.-000749-000749 / 1999
Diary number: 1789 / 1999
Advocates: Vs SUSHMA SURI

26 August 2003
Supreme Court
10 pages
DEB NARAYAN HALDER Vs ANUSHREE HALDER

Case number: Crl.A. No.-001059-001059 / 2003
Diary number: 13333 / 2002
Advocates: Y. RAJA GOPALA RAO Vs RANJAN MUKHERJEE

26 August 2003
Supreme Court
5 pages
SH. RAMCHANDRA ETC. Vs MR. NARAYAN .

Case number: C.A. No.-001610-001610 / 1988
Diary number: 68271 / 1988
Advocates: RAVINDRA BANA Vs

26 August 2003
Supreme Court
5 pages
D.D.A. Vs VIJAYA C. GURSHANEY

Bench: S.N. VARIAVA,H.K. SEMA.
Case number: C.A. No.-000034-000034 / 1995
Diary number: 11714 / 1994
Advocates: SAHARYA & CO. Vs NIKHIL NAYYAR

26 August 2003
Supreme Court
9 pages
TEJUMAL BHOJWANI (DEAD) Vs STATE OF U.P.

Bench: S.B. SINHA
Case number: C.A. No.-006365-006382 / 1999
Diary number: 7632 / 1998
Advocates: C. N. SREE KUMAR Vs P. K. JAIN

26 August 2003
Supreme Court
7 pages
AUGUSTINE SALDANHA Vs STATE OF KARNATAKA

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT.
Case number: Crl.A. No.-000854-000854 / 1996
Diary number: 77518 / 1996

26 August 2003
Supreme Court
6 pages
OM PRAKASH SOOD Vs U O I

Bench: M. B. SHAH,DR. AR. LAKSHMANAN.
Case number: C.A. No.-009169-009169 / 1996
Diary number: 14100 / 1995
Advocates: Vs SUSHMA SURI

26 August 2003
Supreme Court
3 pages
DEVA (DEAD) THR.LRS. Vs SAJJAN KUMAR(DEAD) BY LRS.

Case number: C.A. No.-000636-000636 / 1997
Diary number: 77515 / 1996
Advocates: ANIS AHMED KHAN Vs RR-EX-PARTE

26 August 2003
Supreme Court
6 pages
RAJASTHAN FIN. CORPN. Vs MAN INDS. CORPN. LTD

Case number: C.A. No.-016814-016814 / 1996
Diary number: 77514 / 1996
Advocates: SUSHIL KUMAR JAIN Vs E. C. AGRAWALA

26 August 2003
Supreme Court
8 pages
LALU PRASAD @ LALU PRASAD YADAV Vs STATE THROUGH C.B.I.

Bench: S. N. VARIAVA,P. VENKATARAMA REDDI,ASHOK BHAN.
Case number: Crl.A. No.-001068-001068 / 2003
Diary number: 21688 / 2002
Advocates: Vs P. PARMESWARAN

25 August 2003
Supreme Court
20 pages
C.G.E.S. Vs CALCUTTA MUNICIPAL CORPOARTION .

Bench: M.B. SHAH,D.M.DHARMADHIKARI.
Case number: C.A. No.-005203-005203 / 2000
Diary number: 4301 / 2000
Advocates: ABHIJIT SENGUPTA Vs RANJAN MUKHERJEE

25 August 2003
Supreme Court
3 pages
KRISHNA GOPE Vs STATE OF BIHAR

Case number: Crl.A. No.-000061-000061 / 2003
Diary number: 13575 / 2002
Advocates: ANIL KUMAR JHA Vs

25 August 2003
Supreme Court
11 pages
STATE OF BIHAR Vs KEDAR SAO

Bench: DORAISWAMY RAJU,H. K. SEMA.
Case number: Crl.A. No.-000231-000231 / 1996
Diary number: 17687 / 1994
Advocates: ASHOK MATHUR Vs EJAZ MAQBOOL

25 August 2003
Supreme Court
11 pages
STATE OF BIHAR Vs KEDAR SAO

Bench: R.C. LAHOTI,ASHOK BHAN.
Case number: Crl.A. No.-000231-000231 / 1996
Diary number: 17687 / 1994
Advocates: ASHOK MATHUR Vs EJAZ MAQBOOL