Showing 21346 - 21360 of 41947 judgements
05 September 2003
Supreme Court
6 pages
SURINDER SINGH Vs STATE OF U P

Case number: Crl.A. No.-000896-000896 / 1996
Diary number: 77534 / 1996
Advocates: BALVINDER KAUR BRAR Vs

04 September 2003
Supreme Court
9 pages
STATE OF BIHAR Vs INDUSTRIAL CORPN. PVT. LTD.

Case number: C.A. No.-004618-004630 / 1997
Diary number: 19004 / 1996

04 September 2003
Supreme Court
7 pages
GOKULDAS EXPORTS Vs JAIN EXPORTS P.LTD

Case number: C.A. No.-001877-001877 / 1997
Diary number: 77533 / 1996
Advocates: Vs D. BHARATHI REDDY

03 September 2003
Supreme Court
3 pages
SOU.VIJAYA ALIAS BABY Vs THE STATE OF MAHARASHTRA

Case number: Crl.A. No.-000901-000901 / 1996
Diary number: 77529 / 1996
Advocates: Vs RAVINDRA KESHAVRAO ADSURE

03 September 2003
Supreme Court
4 pages
STATE OF HARYANA Vs ANKUR GUPTA

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT.
Case number: C.A. No.-006950-006950 / 2003
Diary number: 10593 / 2002
Advocates: Vs KAMLENDRA MISHRA

03 September 2003
Supreme Court
3 pages
STATE OF W.B. Vs AMRITLAL CHATTERJEE

Case number: C.A. No.-002477-002477 / 1997
Diary number: 19423 / 1996

03 September 2003
Supreme Court
5 pages
RAM PREETI YADAV Vs U.P. BD.OF HIGH SCHOOL & I/MED.EDU.&ORS.

Case number: C.A. No.-004034-004034 / 2001
Diary number: 2838 / 2000
Advocates: DEBASIS MISRA Vs NAVIN PRAKASH

02 September 2003
Supreme Court
7 pages
VAJRAPU SAMBAYYA NAIDU Vs STATE OF A.P.

Bench: N. SANTOSH HEGDE,B. P. SINGH.
Case number: Crl.A. No.-000603-000603 / 2002
Diary number: 63577 / 2002
Advocates: ABHIJIT SENGUPTA Vs GUNTUR PRABHAKAR

02 September 2003
Supreme Court
4 pages
NATIONAL INSURANCE CO. LTD. Vs AJIT KUMAR .

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT.
Case number: C.A. No.-006915-006916 / 2003
Diary number: 14241 / 2002
Advocates: Vs KAILASH CHAND

02 September 2003
Supreme Court
3 pages
M.A. MURTHY Vs STATE OF KARNATAKA .

Bench: &
Case number: C.A. No.-006913-006914 / 2003
Diary number: 6313 / 2002
Advocates: Vs LALITA KAUSHIK

02 September 2003
Supreme Court
3 pages
DEV SINGH Vs PUNJAB TOURISM DEV. CORPN. LTD.

Case number: C.A. No.-006918-006918 / 2003
Diary number: 5731 / 2002
Advocates: Vs JAGJIT SINGH CHHABRA

02 September 2003
Supreme Court
3 pages
KAILASH KUMAR SANWATIA Vs STATE OF BIHAR

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT.
Case number: Crl.A. No.-000904-000904 / 1996
Diary number: 77527 / 1996

01 September 2003
Supreme Court
9 pages
KANAK Vs U.P.AVAS EVAM VIKAS PARISHAD .

Bench: CJI,S.B. SINHA.
Case number: C.A. No.-004170-004170 / 1999
Diary number: 13173 / 1998
Advocates: E. C. AGRAWALA Vs P. K. JAIN

01 September 2003
Supreme Court
4 pages
SUKHDEV SINGH Vs DELHI STATE(GOVT. OF NCT OF DELHI)

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT
Case number: Crl.A. No.-000054-000054 / 2003
Diary number: 15025 / 2002
Advocates: RACHANA JOSHI ISSAR Vs D. S. MAHRA

01 September 2003
Supreme Court
15 pages
SOHAN LAL GUPTA(DEAD) THR.LRS. Vs SMT. ASHA DEVI GUPTA .

Bench: CJI,S.B. SINHA.
Case number: C.A. No.-002809-002809 / 1979
Diary number: 62129 / 1979