|
01 September 2003
Supreme Court 37 pages N.D. JAYAL Vs UNION OF INDIA .
Case number: W.P.(C) No.-000295-000295 / 1992 |
|
01 September 2003
Supreme Court 6 pages RGNL. OFFICER, C.B.S.E. Vs SHEENA PEETHAMBARAN
Case number: C.A. No.-003068-003068 / 1997 |
|
01 September 2003
Supreme Court 0 pages P. VENUGOPAL Vs UNION OF INDIA .
Bench: V.N. KHARE CJ,ASHOK BHAN,S.B. SINHA |
|
01 September 2003
Supreme Court 0 pages P. VENUGOPAL Vs UNION OF INDIA .
Case number: SLP(C) No.-015450-015450 / 2003 |
|
29 August 2003
Supreme Court 11 pages BHARAT COKING COAL LTD Vs M/S.ANNAPURNA CONST.
Bench: CJI.,S.B. SINHA. |
|
29 August 2003
Supreme Court 3 pages STATE OF ORISSA Vs RAJENDRA KUMAR DAS
Bench: DORAISWAMY RAJU,ARIJIT PASAYAT. |
|
29 August 2003
Supreme Court 3 pages CCI CHAMBERS CO-OP. HSG. SOCIETY LTD. Vs DEVELOPMENT CREDIT BANK LTD.
Case number: C.A. No.-007228-007228 / 2001 |
|
28 August 2003
Supreme Court 5 pages REMCO INDS WORKERS HOUSE BLDG COOP SOC. Vs LAKSHMEESHA M
Case number: C.A. No.-000992-000993 / 1997 |
|
28 August 2003
Supreme Court 4 pages NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs M/S.GANGA ENTERPRISES
Case number: C.A. No.-004123-004123 / 1999 |
|
28 August 2003
Supreme Court 3 pages STATE OF MANIPUR Vs MD. RAJAODIN
Case number: C.A. No.-006797-006797 / 2003 |
|
28 August 2003
Supreme Court 3 pages RAFIQUE BIBI (D) BY LRS. Vs SAYED WALIUDDIN (D) BY LRS. .
Case number: C.A. No.-006799-006799 / 2003 |
|
27 August 2003
Supreme Court 34 pages INDIAN HANDICRAFTS EMPORIUM Vs UOI
Bench: CJI,Y.K. SABHARWAL,S.B. SINHA. |
|
27 August 2003
Supreme Court 6 pages STATE OF MAHARASHTRA Vs KASHIRAO .
Bench: DORAISWAMY RAJU,ARIJIT PASAYAT. |
|
27 August 2003
Supreme Court 6 pages KALIYAPERUMAL Vs STATE OF TAMIL NADU
Bench: DORAISWAMY RAJU,ARIJIT PASAYAT. |
|
27 August 2003
Supreme Court 5 pages D.S.LAKSHMAIAH Vs L.BALASUBRAMANYAM
Bench: Y.K. SABHARWAL,B. N. AGRAWAL. |