Showing 21406 - 21420 of 41947 judgements
19 August 2003
Supreme Court
0 pages
M/S. BHILAI REROLLERS Vs MADHAYA PRADESH ELECTRICITY BOARD .

Bench: S. Rajendra Babu,Doraiswamy Raju
Case number: C.A. No.-006508-006508 / 2003
Diary number: 412 / 2000
Advocates: INDU SHARMA Vs

19 August 2003
Supreme Court
1 pages
BALIJA SANKARAPPA Vs HYDERABAD METROPOLITAN

Case number: C.A. No.-004786-004786 / 1996
Diary number: 4940 / 1994
Advocates: RANI CHHABRA Vs GUNTUR PRABHAKAR

19 August 2003
Supreme Court
1 pages
RAMCHANDER NAIK Vs SPL. DY. COLLECTOR, LAND ACQN.

Case number: C.A. No.-006738-006739 / 1996
Diary number: 77506 / 1996
Advocates: RANI CHHABRA Vs GUNTUR PRABHAKAR

19 August 2003
Supreme Court
1 pages
ALL INDIA NON-SC/ST EMPL.ASSN.(RAILWAY) Vs V.K. AGARWAL

Case number: 9999 No.-000304-000304 / 1999
Diary number: 11870 / 1999
Advocates: Vs SUSHMA SURI

19 August 2003
Supreme Court
4 pages
STATE OF M.P. Vs KEDIA LEATHER & LIQUOR LTD. .

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT.
Case number: Crl.A. No.-000151-000158 / 1996
Diary number: 14085 / 1994
Advocates: Vs K. K. MOHAN

19 August 2003
Supreme Court
4 pages
S.B.I. Vs L. KANNIAH

Bench: S. RAJENDRA BABU,P. VENKATARAMA REDDI.
Case number: C.A. No.-003431-003431 / 2000
Diary number: 7993 / 1998
Advocates: V. G. PRAGASAM Vs S. R. SETIA

19 August 2003
Supreme Court
6 pages
MADAN LAL Vs STATE OF HIMACHAL PRADESH

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT.
Case number: Crl.A. No.-000786-000786 / 2002
Diary number: 63574 / 2002
Advocates: JAIL PETITION Vs

19 August 2003
Supreme Court
6 pages
LUDHIANA CENTRAL CO-OP BANK LTD. Vs AMRIK SINGH

Case number: C.A. No.-003729-003730 / 1999
Diary number: 18250 / 1998
Advocates: Vs DEBASIS MISRA

19 August 2003
Supreme Court
5 pages
S.R.RAMARAJ Vs SPECIAL COURT,BOMBAY

Case number: Crl.A. No.-001491-001491 / 1995
Diary number: 16771 / 1995
Advocates: SHAILENDRA BHARDWAJ Vs V. K. VERMA

19 August 2003
Supreme Court
5 pages
VINOD KUMAR Vs PREM LATA

Case number: R.P.(C) No.-000436-000436 / 2003
Diary number: 748 / 2003
Advocates: PARMANAND GAUR Vs PREM MALHOTRA

18 August 2003
Supreme Court
7 pages
NAWAB SYED MURTAZA ALI KHAN (D)BY LRS. Vs PRESCRIBED AUTHORITY, RAMPUR

Bench: SHIVARAJ V. PATIL,D.M. DHARMADHIKARI
Case number: C.A. No.-001712-001712 / 1997
Diary number: 77509 / 1996
Advocates: BHAVA DUTT SHARMA Vs AJAY K. AGRAWAL

18 August 2003
Supreme Court
3 pages
SHRIDHAR Vs STATE OF M.P.

Case number: Crl.A. No.-000282-000282 / 2003
Diary number: 15963 / 2002
Advocates: R. C. GUBRELE Vs

18 August 2003
Supreme Court
3 pages
RAMESH CHANDRA SINHA Vs STATE OF BIHAR .

Case number: Crl.A. No.-001010-001010 / 2003
Diary number: 11037 / 2001
Advocates: IRSHAD AHMAD Vs

18 August 2003
Supreme Court
1 pages
RAM KISHAN Vs RAJ KUMAR

Case number: CONMT.PET.(C) No.-000126-000126 / 2003
Diary number: 5611 / 2003
Advocates: Vs KAVEETA WADIA

18 August 2003
Supreme Court
1 pages
MANJU GUPTA Vs ARUN RAJ GUPTA .

Case number: T.P.(Crl.) No.-000069-000069 / 2003
Diary number: 1277 / 2003
Advocates: Vs MRIDULA RAY BHARADWAJ