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19 August 2003
Supreme Court 0 pages M/S. BHILAI REROLLERS Vs MADHAYA PRADESH ELECTRICITY BOARD .
Bench: S. Rajendra Babu,Doraiswamy Raju |
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19 August 2003
Supreme Court 1 pages BALIJA SANKARAPPA Vs HYDERABAD METROPOLITAN
Case number: C.A. No.-004786-004786 / 1996 |
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19 August 2003
Supreme Court 1 pages RAMCHANDER NAIK Vs SPL. DY. COLLECTOR, LAND ACQN.
Case number: C.A. No.-006738-006739 / 1996 |
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19 August 2003
Supreme Court 1 pages ALL INDIA NON-SC/ST EMPL.ASSN.(RAILWAY) Vs V.K. AGARWAL
Case number: 9999 No.-000304-000304 / 1999 |
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19 August 2003
Supreme Court 4 pages STATE OF M.P. Vs KEDIA LEATHER & LIQUOR LTD. .
Bench: DORAISWAMY RAJU,ARIJIT PASAYAT. |
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19 August 2003
Supreme Court 4 pages S.B.I. Vs L. KANNIAH
Bench: S. RAJENDRA BABU,P. VENKATARAMA REDDI. |
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19 August 2003
Supreme Court 6 pages MADAN LAL Vs STATE OF HIMACHAL PRADESH
Bench: DORAISWAMY RAJU,ARIJIT PASAYAT. |
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19 August 2003
Supreme Court 6 pages LUDHIANA CENTRAL CO-OP BANK LTD. Vs AMRIK SINGH
Case number: C.A. No.-003729-003730 / 1999 |
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19 August 2003
Supreme Court 5 pages S.R.RAMARAJ Vs SPECIAL COURT,BOMBAY
Case number: Crl.A. No.-001491-001491 / 1995 |
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19 August 2003
Supreme Court 5 pages VINOD KUMAR Vs PREM LATA
Case number: R.P.(C) No.-000436-000436 / 2003 |
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18 August 2003
Supreme Court 7 pages NAWAB SYED MURTAZA ALI KHAN (D)BY LRS. Vs PRESCRIBED AUTHORITY, RAMPUR
Bench: SHIVARAJ V. PATIL,D.M. DHARMADHIKARI |
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18 August 2003
Supreme Court 3 pages SHRIDHAR Vs STATE OF M.P.
Case number: Crl.A. No.-000282-000282 / 2003 |
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18 August 2003
Supreme Court 3 pages RAMESH CHANDRA SINHA Vs STATE OF BIHAR .
Case number: Crl.A. No.-001010-001010 / 2003 |
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18 August 2003
Supreme Court 1 pages RAM KISHAN Vs RAJ KUMAR
Case number: CONMT.PET.(C) No.-000126-000126 / 2003 |
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18 August 2003
Supreme Court 1 pages MANJU GUPTA Vs ARUN RAJ GUPTA .
Case number: T.P.(Crl.) No.-000069-000069 / 2003 |