Showing 21331 - 21345 of 41947 judgements
10 September 2003
Supreme Court
13 pages
THIRUMALA TIRUPATI DEVASTHANAMS Vs THALLAPPAKA ANANTHACHARYULU

Bench: S.N. VARIAVA,H.K. SEMA.
Case number: C.A. No.-016727-016728 / 1996
Diary number: 77558 / 1996
Advocates: K. RAM KUMAR Vs

10 September 2003
Supreme Court
6 pages
BHAV SINGH(DEAD)BY LRS. Vs KESHAR SINGH(DEAD) .

Case number: C.A. No.-013382-013383 / 1996
Diary number: 9957 / 1994
Advocates: PRATIBHA JAIN Vs VIVEK GAMBHIR

10 September 2003
Supreme Court
11 pages
BATIARANI GRAMIYA BANK Vs PALLABKUMAR

Case number: C.A. No.-002050-002052 / 1996
Diary number: 121 / 1995
Advocates: K. V. VENKATARAMAN Vs VINOO BHAGAT

09 September 2003
Supreme Court
4 pages
MARUTI RAMA NAIK Vs STATE OF MAHARASHTRA

Case number: Crl.A. No.-000626-000626 / 2002
Diary number: 63579 / 2002
Advocates: VENKATESWARA RAO ANUMOLU Vs RAVINDRA KESHAVRAO ADSURE

09 September 2003
Supreme Court
4 pages
DEVATHA VENKATASWAMY @ RANGAIAH Vs PUBLIC PROSECUTOR, HIGH COURT OF A.P.

Case number: Crl.A. No.-000674-000674 / 2002
Diary number: 7018 / 2002
Advocates: K. SARADA DEVI Vs GUNTUR PRABHAKAR

09 September 2003
Supreme Court
6 pages
STAR INDIA (P) LTD. Vs SITI CABLE NETWORK LTD. .

Case number: C.A. No.-007135-007135 / 2003
Diary number: 17900 / 2003

09 September 2003
Supreme Court
7 pages
V.K.MAJOTRA Vs UNION OF INDIA

Bench: R.C. LAHOTI,ASHOK BHAN.
Case number: C.A. No.-004106-004106 / 2002
Diary number: 5972 / 2002
Advocates: PREM MALHOTRA Vs HARINDER MOHAN SINGH

09 September 2003
Supreme Court
9 pages
U O I Vs M/S.V PUNDARIKAKSHUDU & SONS

Bench: CJI,S.B. SINHA.
Case number: C.A. No.-008337-008339 / 1997
Diary number: 15209 / 1997
Advocates: ANIL KATIYAR Vs ANNAM D. N. RAO

09 September 2003
Supreme Court
9 pages
HEM RAJ Vs STATE OF PUNJAB

Case number: Crl.A. No.-000702-000702 / 2002
Diary number: 8990 / 2002
Advocates: V. N. RAGHUPATHY Vs BIMAL ROY JAD

09 September 2003
Supreme Court
4 pages
SALIGRAM KHIRWAL Vs UNION OF INDIA .

Case number: C.A. No.-005689-005689 / 1994
Diary number: 82421 / 1993
Advocates: AJIT PUDUSSERY Vs ARPUTHAM ARUNA AND CO

09 September 2003
Supreme Court
4 pages
KRISHNA MOHAN KUL @ NANI CHARAL KUL &ANR Vs PRATIMA MAITY .

Case number: C.A. No.-007133-007133 / 2003
Diary number: 19298 / 2002
Advocates: SATISH VIG Vs

08 September 2003
Supreme Court
13 pages
SHAKILA ABDUL GARFAR KHAN Vs VASANT RAGHUNATH DHOBLE

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT.
Case number: Crl.A. No.-000857-000857 / 1996
Diary number: 77547 / 1996
Advocates: BHASKAR Y. KULKARNI Vs E. C. AGRAWALA

08 September 2003
Supreme Court
5 pages
STATE OF GUJARAT Vs SALIMBHAI ABDULGAFFAR SHAIKH .

Bench: S. RAJENDRA BABU,G. P. MATHUR.
Case number: Crl.A. No.-000888-000891 / 2003
Diary number: 14995 / 2003
Advocates: Vs MUSHTAQ AHMAD

08 September 2003
Supreme Court
7 pages
U.T. OF CHANDIGARH Vs RAJESH KR BASANDHI

Case number: C.A. No.-002731-002731 / 1997
Diary number: 774 / 1997
Advocates: KAMINI JAISWAL Vs RESPONDENT-IN-PERSON

05 September 2003
Supreme Court
5 pages
BIHAR STATE HOUSING BOARD Vs STATE OF BIHAR .

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT.
Case number: C.A. No.-007011-007011 / 2003
Diary number: 17021 / 2001
Advocates: Vs J S WAD AND CO