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25 August 2003
Supreme Court 5 pages GAZI SADUDDIN Vs STATE OF MAHARASHTRA
Case number: Crl.A. No.-001051-001051 / 2003 |
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25 August 2003
Supreme Court 2 pages SATYA RANJAN MAJHI Vs STATE OF ORISSA .
Case number: SLP(C) No.-016428-016428 / 2003 |
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25 August 2003
Supreme Court 4 pages M RANGASAMY Vs RENGAMMAL
Case number: C.A. No.-005199-005199 / 1997 |
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25 August 2003
Supreme Court 5 pages STATE OF RAJASTHAN Vs ANAND PRAKASH SOLANKI
Case number: C.A. No.-006733-006733 / 2003 |
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22 August 2003
Supreme Court 13 pages STATE OF RAJASTHAN Vs KHERAJ RAM
Bench: DORAISWAMY RAJU,ARIJIT PASAYAT. |
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22 August 2003
Supreme Court 16 pages A.I.RLY.PARCEL & GOODS PORTERS UNION Vs U.O.I. .
Bench: R.C. LAHOTI,SHIVARAJ V. PATIL,BRIJESH KUMAR. |
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22 August 2003
Supreme Court 19 pages NAZIR KHAN Vs STATE OF DELHI
Bench: DORAISWAMY RAJU,ARIJIT PASAYAT. |
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21 August 2003
Supreme Court 15 pages MOUSAM SINGHA ROY @ MITHUN Vs STATE OF WEST BENGAL
Case number: Crl.A. No.-000231-000234 / 2002 |
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21 August 2003
Supreme Court 8 pages HAMLET @ SASI Vs STATE OF KERALA
Case number: Crl.A. No.-000584-000585 / 2002 |
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21 August 2003
Supreme Court 7 pages BIHAR STATE MINERAL DEV. CORPN. Vs ENCON BUILDERS (I) P.LTD
Bench: CJI,S.B. SINHA. |
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21 August 2003
Supreme Court 10 pages M/S. WIDIA(INDIA) LTD. Vs STATE OF KARNATAKA .
Bench: M.B. SHAH,AR. LAKSHMANAN. |
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21 August 2003
Supreme Court 2 pages GWALIOR DUGDHA SANGH SAHAKARI LTD Vs G.M., GOVT MILK SCHEME,NAGPUR
Case number: C.A. No.-002732-002732 / 1997 |
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19 August 2003
Supreme Court 12 pages IBRAHIMPATNAM TALUK VYAVASAYA COOLIE Vs SURESH REDDY .
Bench: SHIVARAJ V. PATIL,[D.M. DHARMADHIKARI. |
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19 August 2003
Supreme Court 0 pages M/S. BHILAI REROLLERS Vs MADHAYA PRADESH ELECTRICITY BOARD .
Case number: C.A. No.-006508-006508 / 2003 |
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19 August 2003
Supreme Court 8 pages PUNIT RAI Vs DINESH CHOUDHARY
Bench: CJI,V.N.KHARE,BRIJESH KUMAR. |