Showing 21391 - 21405 of 41947 judgements
25 August 2003
Supreme Court
5 pages
GAZI SADUDDIN Vs STATE OF MAHARASHTRA

Case number: Crl.A. No.-001051-001051 / 2003
Diary number: 6581 / 2003
Advocates: S. C. BIRLA Vs RAVINDRA KESHAVRAO ADSURE

25 August 2003
Supreme Court
2 pages
SATYA RANJAN MAJHI Vs STATE OF ORISSA .

Case number: SLP(C) No.-016428-016428 / 2003
Diary number: 14531 / 2003

25 August 2003
Supreme Court
4 pages
M RANGASAMY Vs RENGAMMAL

Case number: C.A. No.-005199-005199 / 1997
Diary number: 7807 / 1997
Advocates: ARPUTHAM ARUNA AND CO Vs

25 August 2003
Supreme Court
5 pages
STATE OF RAJASTHAN Vs ANAND PRAKASH SOLANKI

Case number: C.A. No.-006733-006733 / 2003
Diary number: 10297 / 2001
Advocates: V. N. RAGHUPATHY Vs

22 August 2003
Supreme Court
13 pages
STATE OF RAJASTHAN Vs KHERAJ RAM

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT.
Case number: Crl.A. No.-000830-000830 / 1996
Diary number: 14255 / 1995
Advocates: V. N. RAGHUPATHY Vs V. J. FRANCIS

22 August 2003
Supreme Court
16 pages
A.I.RLY.PARCEL & GOODS PORTERS UNION Vs U.O.I. .

Bench: R.C. LAHOTI,SHIVARAJ V. PATIL,BRIJESH KUMAR.
Case number: W.P.(C) No.-000433-000433 / 1998
Diary number: 11552 / 1998
Advocates: DINESH KUMAR GARG Vs D. S. MAHRA

22 August 2003
Supreme Court
19 pages
NAZIR KHAN Vs STATE OF DELHI

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT.
Case number: Crl.A. No.-000734-000734 / 2003
Diary number: 14984 / 2002
Advocates: RAMESHWAR PRASAD GOYAL Vs D. S. MAHRA

21 August 2003
Supreme Court
15 pages
MOUSAM SINGHA ROY @ MITHUN Vs STATE OF WEST BENGAL

Case number: Crl.A. No.-000231-000234 / 2002
Diary number: 17071 / 2001
Advocates: INDRA SAWHNEY Vs SATISH VIG

21 August 2003
Supreme Court
8 pages
HAMLET @ SASI Vs STATE OF KERALA

Case number: Crl.A. No.-000584-000585 / 2002
Diary number: 63573 / 2002
Advocates: SANJAY PARIKH Vs K. R. SASIPRABHU

21 August 2003
Supreme Court
7 pages
BIHAR STATE MINERAL DEV. CORPN. Vs ENCON BUILDERS (I) P.LTD

Bench: CJI,S.B. SINHA.
Case number: C.A. No.-002025-002025 / 1997
Diary number: 61668 / 1997
Advocates: Vs E. C. VIDYA SAGAR

21 August 2003
Supreme Court
10 pages
M/S. WIDIA(INDIA) LTD. Vs STATE OF KARNATAKA .

Bench: M.B. SHAH,AR. LAKSHMANAN.
Case number: C.A. No.-001366-001374 / 2001
Diary number: 2273 / 2001

21 August 2003
Supreme Court
2 pages
GWALIOR DUGDHA SANGH SAHAKARI LTD Vs G.M., GOVT MILK SCHEME,NAGPUR

Case number: C.A. No.-002732-002732 / 1997
Diary number: 654 / 1997
Advocates: YASH PAL DHINGRA Vs NIRAJ SHARMA

19 August 2003
Supreme Court
12 pages
IBRAHIMPATNAM TALUK VYAVASAYA COOLIE Vs SURESH REDDY .

Bench: SHIVARAJ V. PATIL,[D.M. DHARMADHIKARI.
Case number: C.A. No.-010787-010795 / 1996
Diary number: 77516 / 1996
Advocates: GOPAL SINGH Vs T. V. RATNAM

19 August 2003
Supreme Court
0 pages
M/S. BHILAI REROLLERS Vs MADHAYA PRADESH ELECTRICITY BOARD .

Case number: C.A. No.-006508-006508 / 2003
Diary number: 412 / 2000
Advocates: INDU SHARMA Vs

19 August 2003
Supreme Court
8 pages
PUNIT RAI Vs DINESH CHOUDHARY

Bench: CJI,V.N.KHARE,BRIJESH KUMAR.
Case number: C.A. No.-000659-000659 / 2003
Diary number: 25572 / 2002
Advocates: S. CHANDRA SHEKHAR Vs DEBA PRASAD MUKHERJEE