Showing 21421 - 21435 of 41947 judgements
18 August 2003
Supreme Court
1 pages
RAM KISHAN Vs RAJ KUMAR

Case number: CONMT.PET.(C) No.-000126-000126 / 2003
Diary number: 5611 / 2003
Advocates: Vs KAVEETA WADIA

18 August 2003
Supreme Court
5 pages
UNION OF INDIA Vs KULDIP SINGH PERMER .

Bench: BRIJESH KUMAR,ARUN KUMAR.
Case number: C.A. No.-002702-002702 / 1997
Diary number: 77505 / 1996
Advocates: P. PARMESWARAN Vs BALBIR SINGH GUPTA

18 August 2003
Supreme Court
8 pages
B.P. SHARMA Vs U O I

Case number: C.A. No.-002539-002539 / 1998
Diary number: 11796 / 1995
Advocates: REKHA PANDEY Vs D. S. MAHRA

14 August 2003
Supreme Court
5 pages
RAMABAI PADMAKAR PATIL(D)TH. LRS. Vs RUKMANIBAI VISHNU VEKHANDE

Case number: C.A. No.-015697-015697 / 1996
Diary number: 3438 / 1996
Advocates: RAMESH CHANDRA MISHRA Vs A. S. BHASME

14 August 2003
Supreme Court
5 pages
STATE OF MAHARASHTRA Vs B.E. BILLIMORIA .

Bench: S.B. SINHA
Case number: C.A. No.-010461-010461 / 1983
Diary number: 64556 / 1983
Advocates: MUKESH K. GIRI Vs AZIZA ABDUL LATIF KHATRI

14 August 2003
Supreme Court
52 pages
ISLAMIC ACADEMY OF EDUCATION Vs STATE OF KARNATAKA .

Bench: S.B. SINHA
Case number: W.P.(C) No.-000350-000350 / 1993
Diary number: 66584 / 1993
Advocates: HETU ARORA SETHI Vs

14 August 2003
Supreme Court
10 pages
ISLAMIC ACADEMY OF EDUCATION Vs STATE OF KARNATAKA .

Case number: W.P.(C) No.-000350-000350 / 1993
Diary number: 66584 / 1993
Advocates: HETU ARORA SETHI Vs

14 August 2003
Supreme Court
3 pages
A.K. SOUMINI Vs STATE BANK OF TRAVANCORE

Bench: RAJENDRA BABU, J,RAJENDRA BABU, J.
Case number: C.A. No.-006387-006388 / 2003
Diary number: 8675 / 2000
Advocates: BABY KRISHNAN Vs A. V. RANGAM

14 August 2003
Supreme Court
32 pages
GURUVAYUR DEVASWOM MANAGING COMMTT.&ANR. Vs C.K. RAJAN .

Bench: CJI,S.B. SINHA,G.P. MATHUR.
Case number: C.A. No.-002148-002148 / 1994
Diary number: 72901 / 1994
Advocates: E. M. S. ANAM Vs M. M. KASHYAP

14 August 2003
Supreme Court
5 pages
STATE OF PUNJAB Vs KARNAIL SINGH

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT.
Case number: Crl.A. No.-000829-000829 / 1996
Diary number: 77504 / 1996
Advocates: BIMAL ROY JAD Vs P. N. PURI

14 August 2003
Supreme Court
58 pages
ISLAMIC ACADEMY OF EDUCATION Vs STATE OF KARNATAKA .

Bench: V. N. KHARE CJI,S. N. VARIAVA,K. G. BALAKRISHNAN,ARIJIT PASAYAT,S.B. SINHA
Case number: W.P.(C) No.-000350-000350 / 1993
Diary number: 66584 / 1993
Advocates: HETU ARORA SETHI Vs

13 August 2003
Supreme Court
7 pages
STATE OF RAJASTHAN Vs RAJARAM

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT.
Case number: Crl.A. No.-000815-000816 / 1996
Diary number: 77503 / 1996
Advocates: V. N. RAGHUPATHY Vs SUSHIL KUMAR JAIN

13 August 2003
Supreme Court
7 pages
U.O.I. Vs R.PADMANABHAN

Bench: S. RAJENDRA BABU,DORAISWAMY RAJU.
Case number: C.A. No.-002769-002769 / 1999
Diary number: 5155 / 1999
Advocates: P. PARMESWARAN Vs RAJIV MEHTA

13 August 2003
Supreme Court
3 pages
N T P C LTD Vs K POTHU RAJU

Bench: S. RAJENDRA BABU,DORAISWAMY RAJU.
Case number: C.A. No.-005990-005990 / 1997
Diary number: 4837 / 1997
Advocates: Vs MADHU MOOLCHANDANI

13 August 2003
Supreme Court
5 pages
G. VARANDANI Vs KURUKSHETRA UNIVERSITY

Case number: C.A. No.-008703-008703 / 1997
Diary number: 19635 / 1997
Advocates: R. AYYAM PERUMAL Vs KRISHAN SINGH CHAUHAN