Showing 21016 - 21030 of 41947 judgements
15 December 2003
Supreme Court
5 pages
SH.RAME GOWDA(D)BY L.RS. Vs M.VARADAPPA NAIDU(D)BY L.RS.

Bench: R.C. LAHOTI,B.N. SRIKRISHNA,G.P. MATHUR
Case number: C.A. No.-007662-007662 / 1997
Diary number: 11559 / 1997

12 December 2003
Supreme Court
0 pages
BANK OF BARODA Vs SADRUDDIN HASAN DAYA

Case number: CONMT.PET.(C) No.-000180-000180 / 2001
Diary number: 9059 / 2001
Advocates: Vs MANIK KARANJAWALA

12 December 2003
Supreme Court
0 pages
IN RE: NEWS ITEM PUBLISHED IN Vs - -

Case number: W.P.(C) No.-000725-000725 / 1994
Diary number: 1716 / 1994
Advocates: Vs PRAVEEN SWARUP

12 December 2003
Supreme Court
6 pages
RAMAKANT D. DESHPANDE Vs DADU B.PATIL (DEAD) BY LRS.

Case number: C.A. No.-001823-001823 / 1998
Diary number: 3337 / 1998

12 December 2003
Supreme Court
7 pages
SUSHIL MURMU Vs STATE OF JHARKHAND

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT.
Case number: Crl.A. No.-000947-000947 / 2003
Diary number: 14674 / 2003
Advocates: Vs ANIL K. JHA

12 December 2003
Supreme Court
7 pages
ARUN PASWAN S.I. Vs STATE OF BIHAR .

Bench: S.N. VARIAVA,H.K. SEMA.
Case number: Crl.A. No.-000473-000474 / 2003
Diary number: 6573 / 2003

12 December 2003
Supreme Court
20 pages
D.D.A. Vs JOGINDER S. MONGA

Bench: ASHOK BHAN,S.B. SINHA
Case number: C.A. No.-001781-001781 / 2000
Diary number: 6708 / 1999
Advocates: Vs S.. UDAYA KUMAR SAGAR

12 December 2003
Supreme Court
3 pages
STATE OF TRIPURA Vs K.K. ROY

Bench: CJI,S.B. SINHA
Case number: C.A. No.-006253-006253 / 1998
Diary number: 10334 / 1998

12 December 2003
Supreme Court
4 pages
PANNA LAL GHOSH Vs LAND ACQUISITION COLLECTOR .

Bench: S. RAJENDRA BABU,RUMA PAL.
Case number: C.A. No.-009734-009734 / 2003
Diary number: 12125 / 2000
Advocates: SANJAY PARIKH Vs GOPAL SINGH

12 December 2003
Supreme Court
5 pages
GROUP GENERAL MANAGER (PROJECTS).O.N.G.C Vs A.M. SAIYED

Bench: S. RAJENDRA BABU,RUMA PAL
Case number: C.A. No.-001574-001574 / 2000
Diary number: 16865 / 1999
Advocates: K. R. SASIPRABHU Vs HARESH RAICHURA

12 December 2003
Supreme Court
6 pages
MOHD.HAROON ANSARI Vs DISTT.COLLECTOR,RANGA REDDY .

Bench: S. RAJENDRA BABU,G.P. MATHUR
Case number: C.A. No.-001907-001908 / 2000
Diary number: 887 / 1998
Advocates: Vs URMILA SIRUR

12 December 2003
Supreme Court
3 pages
BASIC SHIKSHA PARISHAD, UP Vs SUGNA DEVI

Bench: S. RAJENDRA BABU,RUMA PAL.
Case number: C.A. No.-003957-003957 / 1998
Diary number: 20637 / 1997
Advocates: Vs RESPONDENT-IN-PERSON

12 December 2003
Supreme Court
3 pages
RAJASTHAN HIGH COURT,JODHPUR TH.REGIS. Vs BABU LAL ARORA

Bench: S. RAJENDRA BABU,RUMA PAL.
Case number: C.A. No.-004468-004468 / 1999
Diary number: 15179 / 1998
Advocates: Vs ABHIJAT P. MEDH

11 December 2003
Supreme Court
0 pages
AJAY KUMAR POEIA Vs SHYAM .

Case number: C.A. No.-004090-004090 / 2003
Diary number: 7618 / 2003
Advocates: RACHANA SRIVASTAVA Vs M. P. SHORAWALA

11 December 2003
Supreme Court
0 pages
AJAY KUMAR POEIA Vs SHYAM .

Bench: V.N. KHARE CJ,S.B. SINHA,G.P. MATHUR
Case number: C.A. No.-004090-004090 / 2003
Diary number: 7618 / 2003
Advocates: RACHANA SRIVASTAVA Vs M. P. SHORAWALA