Showing 21046 - 21060 of 41947 judgements
09 December 2003
Supreme Court
8 pages
STATE OF H P Vs M P GUPTA

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT.
Case number: Crl.A. No.-000339-000339 / 1997
Diary number: 3582 / 1997

09 December 2003
Supreme Court
13 pages
M.P. CEMENT MANUFACTURERS' ASSON. Vs STATE OF M.P. .

Case number: C.A. No.-001998-001998 / 2002
Diary number: 750 / 2002
Advocates: E. C. AGRAWALA Vs

08 December 2003
Supreme Court
0 pages
CHALLAMANE HUCHHA GOWDA Vs M.R. TIRUMALA

Case number: C.A. No.-009614-009614 / 2003
Diary number: 4259 / 2000
Advocates: Vs S. N. BHAT

08 December 2003
Supreme Court
0 pages
AHMEDABAD EDUCATION SOCIETY Vs GILBER B. SHAH AND ORS.

Case number: Appeal (civil) 7097-7098 of 1998

08 December 2003
Supreme Court
7 pages
UNION OF INDIA Vs KULDEEP SINGH

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT.
Case number: Crl.A. No.-001468-001468 / 2003
Diary number: 9716 / 2003
Advocates: Vs SHALU SHARMA

08 December 2003
Supreme Court
6 pages
ANOKHA Vs STATE OF RAJASTHAN .

Bench: RUMA PAL,P.VENKATARAMA REDDI
Case number: C.A. No.-009631-009631 / 2003
Diary number: 5237 / 2003
Advocates: Vs AMBHOJ KUMAR SINHA

05 December 2003
Supreme Court
6 pages
GOVT. OF A.P. Vs M.T. KHAN

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT.
Case number: Crl.A. No.-000551-000552 / 1997
Diary number: 79781 / 1996
Advocates: Vs B. KANTA RAO

05 December 2003
Supreme Court
4 pages
ORISSA INDS. INFRASTHRUCTURE DEVELOP C. Vs SUPAI MUNDA

Case number: C.A. No.-004424-004424 / 1997
Diary number: 8714 / 1997
Advocates: Vs MRIDULA RAY BHARADWAJ

04 December 2003
Supreme Court
0 pages
STATE OF ORISSA Vs KANDURI SAHOO

Case number: Crl.A. No.-000804-000804 / 1997
Diary number: 12317 / 1997
Advocates: RADHA SHYAM JENA Vs RR-EX-PARTE

04 December 2003
Supreme Court
12 pages
STATE ( U O I ) Vs RAM SARAN

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT.
Case number: Crl.A. No.-000410-000410 / 1997
Diary number: 77673 / 1996
Advocates: P. PARMESWARAN Vs

04 December 2003
Supreme Court
5 pages
RESERVE BANK OF INDIA Vs CECIL DENNIS SOLOMON

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT
Case number: C.A. No.-009547-009547 / 2003
Diary number: 11462 / 2002

03 December 2003
Supreme Court
5 pages
SAIKOU JABBI Vs STATE OF MAHARASHTRA

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT.
Case number: Crl.A. No.-000103-000103 / 2003
Diary number: 22917 / 2002
Advocates: Vs RAVINDRA KESHAVRAO ADSURE

03 December 2003
Supreme Court
4 pages
BAGDI RAM Vs STATE OF M P

Case number: Crl.A. No.-000229-000229 / 1997
Diary number: 61683 / 1997

02 December 2003
Supreme Court
4 pages
PARKASH Vs STATE OF HARYANA

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT.
Case number: Crl.A. No.-000390-000390 / 1997
Diary number: 1114 / 1997
Advocates: Vs VINAY KUMAR GARG

02 December 2003
Supreme Court
6 pages
PRABHA SHANKAR DUBEY Vs STATE OF M.P.

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT
Case number: Crl.A. No.-000634-000634 / 2003
Diary number: 5539 / 2003
Advocates: Vs KAMAKSHI S. MEHLWAL