Judgements

Showing 20761 - 20775 of 41947 judgements
26 February 2004
Supreme Court
4 pages
SECUR INDUSTRIES LTD. Vs M/S. GODREJ & BOYCE MFG. CO. LTD.

Bench: RUMA PAL,P.VENKATARAMA REDDI.
Case number: C.A. No.-001417-001417 / 2004
Diary number: 9811 / 2003
Advocates: Vs ABHIJAT P. MEDH

26 February 2004
Supreme Court
8 pages
COLLECTOR OF CENT.EXCISE,PATNA Vs M/S.TATA IRON & STEEL CO. LTD.

Bench: S. RAJENDRA BABU,DR. AR. LAKSHMANAN,G.P. MATHUR.
Case number: C.A. No.-000524-000525 / 1998
Diary number: 22 / 1998
Advocates: B. KRISHNA PRASAD Vs RAJAN NARAIN

26 February 2004
Supreme Court
9 pages
MANIK LAL MAJUMDAR Vs GOURANGA CHANDRA DEY .

Bench: D.M. DHARMADHIKARI
Case number: C.A. No.-007253-007253 / 2002
Diary number: 12066 / 2001
Advocates: AVIJIT BHATTACHARJEE Vs RAJIV MEHTA

26 February 2004
Supreme Court
7 pages
BAREILLY DEV. AUTHORITY Vs VRINDA GUJARATI

Bench: S. RAJENDRA BABU,DR. AR. LAKSHMANAN,G.P. MATHUR.
Case number: C.A. No.-003706-003706 / 1998
Diary number: 77746 / 1996
Advocates: BHARAT SANGAL Vs

26 February 2004
Supreme Court
12 pages
MANIK LAL MAJUMDAR Vs GOURANGA CHANDRA DEY .

Case number: C.A. No.-007253-007253 / 2002
Diary number: 12066 / 2001
Advocates: AVIJIT BHATTACHARJEE Vs RAJIV MEHTA

26 February 2004
Supreme Court
4 pages
RAHUTA UNION CO-OP.BANK LTD. Vs UNION OF INDIA .

Case number: W.P.(C) No.-000577-000577 / 2000
Diary number: 16633 / 2000
Advocates: RAJESH PRASAD SINGH Vs H. S. PARIHAR

26 February 2004
Supreme Court
4 pages
RAHUTA UNION CO-OP.BANK LTD. Vs UNION OF INDIA .

Case number: W.P.(C) No.-000577-000577 / 2000
Diary number: 16633 / 2000
Advocates: RAJESH PRASAD SINGH Vs H. S. PARIHAR

26 February 2004
Supreme Court
9 pages
BHARATI VIDYAPEETH(DEEMED UNIV.) Vs STATE OF MAHARASHTRA

Bench: S. RAJENDRA BABU,G.P MATHUR.
Case number: C.A. No.-007660-007660 / 2002
Diary number: 8675 / 1997
Advocates: V. D. KHANNA Vs MUKESH K. GIRI

26 February 2004
Supreme Court
0 pages
PRAMOD MALHOTRA Vs UNION OF INDIA .

Bench: S.N. VARIAVA,H.K. SEMA
Case number: W.P.(C) No.-000119-000119 / 2001
Diary number: 1422 / 2001
Advocates: Vs SUSHMA SURI

26 February 2004
Supreme Court
0 pages
PRAMOD MALHOTRA Vs UNION OF INDIA .

Case number: W.P.(C) No.-000119-000119 / 2001
Diary number: 1422 / 2001
Advocates: Vs SUSHMA SURI

25 February 2004
Supreme Court
3 pages
BIHAR STATE ELEC. BOARD Vs SURESH PRASAD

Case number: C.A. No.-006084-006084 / 1998
Diary number: 9213 / 1997
25 February 2004
Supreme Court
3 pages
FERTILIZERS & CHEMICALS TRAVANCORE &ORS Vs LAW SOCIETY OF INDIA

Case number: C.A. No.-001769-001769 / 1994
Diary number: 72925 / 1994
25 February 2004
Supreme Court
4 pages
SURINDER KAUR Vs STATE OF HARYANA

Case number: Crl.A. No.-000834-000834 / 1997
Diary number: 4527 / 1997
Advocates: KUSUM CHAUDHARY Vs VINAY KUMAR GARG

25 February 2004
Supreme Court
4 pages
STATE OF ANDHRA PRADESH Vs NARAGUDEM PAPIREDDY

Case number: Crl.A. No.-000966-000966 / 1997
Diary number: 6842 / 1997
Advocates: GUNTUR PRABHAKAR Vs D. BHARATHI REDDY

25 February 2004
Supreme Court
4 pages
UNITED INDIA INSURANCE CO LTD Vs M/S.PUSHPALAYA PRINTERS

Bench: SHIVARAJ V. PATIL,DR. AR.LAKSHMANAN.
Case number: C.A. No.-000391-000391 / 1999
Diary number: 15983 / 1997
Advocates: Vs ANNAM D. N. RAO