Showing 20731 - 20745 of 41947 judgements
10 March 2004
Supreme Court
0 pages
KOPPULA VENKAT RAO Vs STATE OF A P

Bench: DORAISWAMY RAJU,ARIJ1T PASAYAT
Case number: Crl.A. No.-000084-000084 / 1998
Diary number: 19493 / 1997
Advocates: S.. UDAYA KUMAR SAGAR Vs GUNTUR PRABHAKAR

10 March 2004
Supreme Court
0 pages
DHANAJ SINGH @SHERA Vs STATE OF PUNJAB

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT
Case number: Crl.A. No.-000941-000941 / 2003
Diary number: 7585 / 2003
Advocates: SHANKAR DIVATE Vs JATINDER KUMAR BHATIA

10 March 2004
Supreme Court
0 pages
CHARAN SINGH Vs STATE OF U.P.

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT
Case number: Crl.A. No.-001115-001116 / 2003
Diary number: 3173 / 2003
Advocates: JASPREET GOGIA Vs KAMLENDRA MISHRA

10 March 2004
Supreme Court
0 pages
KOPPULA VENKAT RAO Vs STATE OF A P

Case number: Crl.A. No.-000084-000084 / 1998
Diary number: 19493 / 1997
Advocates: S.. UDAYA KUMAR SAGAR Vs GUNTUR PRABHAKAR

10 March 2004
Supreme Court
0 pages
CHARAN SINGH Vs STATE OF U.P.

Case number: Crl.A. No.-001115-001116 / 2003
Diary number: 3173 / 2003
Advocates: JASPREET GOGIA Vs KAMLENDRA MISHRA

10 March 2004
Supreme Court
0 pages
DHANAJ SINGH @SHERA Vs STATE OF PUNJAB

Case number: Crl.A. No.-000941-000941 / 2003
Diary number: 7585 / 2003
Advocates: SHANKAR DIVATE Vs JATINDER KUMAR BHATIA

10 March 2004
Supreme Court
5 pages
DIRECTORATE OF EDUCATION Vs EDUCOMP DATAMATICS LTD. .

Case number: C.A. No.-002407-002411 / 2003
Diary number: 22173 / 2002
Advocates: GULSHAN BAJWA Vs RUBY SINGH AHUJA

10 March 2004
Supreme Court
23 pages
MUKAND LTD. Vs MUKAND STAFF & OFFICERS' ASSOCIATION

Bench: Y. K. SABHARWAL,DR. AR. LAKSHMANAN
Case number: C.A. No.-005601-005601 / 2001
Diary number: 12857 / 2001
Advocates: Vs VINAY KUMAR GARG

10 March 2004
Supreme Court
7 pages
UNION OF INDIA Vs KARAM CH.THAPAR&BRS.(COAL SALES)LTD&ORS.

Bench: R.C. LAHOTI,ASHOK BHAN.
Case number: C.A. No.-002509-002509 / 1997
Diary number: 80091 / 1992
Advocates: D. S. MAHRA Vs SINHA & DAS

10 March 2004
Supreme Court
5 pages
DIRECTORATE OF EDUCATION Vs EDUCOMP DATAMATICS LTD. .

Bench: R.C. LAHOTI,ASHOK BHAN
Case number: C.A. No.-002407-002411 / 2003
Diary number: 22173 / 2002
Advocates: GULSHAN BAJWA Vs RUBY SINGH AHUJA

10 March 2004
Supreme Court
5 pages
Directorate of Education & Ors. Vs Educomp Datamatics Ltd. & Ors.

Case number: Appeal (civil) 2407 of 2411

09 March 2004
Supreme Court
10 pages
PEICO ELECTRONICS & ELECTRICALS Vs UNION OF INDIA

Bench: P. VENKATARAMA REDDI,S.H. KAPADIA.
Case number: C.A. No.-007079-007079 / 1996
Diary number: 79033 / 1996
Advocates: Vs M. K. GARG

09 March 2004
Supreme Court
5 pages
OM PRAKASH Vs STATE OF UP

Bench: D.M. DHARMADHIKARI
Case number: C.A. No.-003270-003270 / 1998
Diary number: 3955 / 1997
Advocates: RACHNA GUPTA Vs RAMESH CHANDRA MISHRA

09 March 2004
Supreme Court
15 pages
GOPAL SARDAR Vs KARUNA SARDAR

Bench: SHIVARAJ V. PATIL,D.M. DHARMADHIKARI
Case number: C.A. No.-004688-004688 / 1998
Diary number: 12744 / 1997

09 March 2004
Supreme Court
10 pages
SHANKAR NARYAN BHADOLKAR Vs STATE OF MAHARASHTRA

Bench: Y.K. SABHARWAL,ARIJIT PASAYAT
Case number: Crl.A. No.-000309-000309 / 1997
Diary number: 77747 / 1996
Advocates: A. S. BHASME Vs RAVINDRA KESHAVRAO ADSURE