Showing 20611 - 20625 of 41947 judgements
06 April 2004
Supreme Court
2 pages
M/S.GUPTE CARDIAC CARE CENTRE & HOSPITAL Vs OLYMPIC PHARMA CARE PVT. LTD.

Bench: R.C. LAHOTI,ASHOK BHAN.
Case number: T.P.(C) No.-000400-000400 / 2003
Diary number: 11642 / 2003
Advocates: Vs UMESH KUMAR KHAITAN

06 April 2004
Supreme Court
3 pages
RAJ KUMAR Vs STATE OF HARYANA

Case number: C.A. No.-000161-000161 / 1999
Diary number: 5412 / 1998
Advocates: Vs KAMAL MOHAN GUPTA

06 April 2004
Supreme Court
3 pages
RAJ KUMAR Vs STATE OF HARYANA

Case number: C.A. No.-000161-000161 / 1999
Diary number: 5412 / 1998
Advocates: Vs KAMAL MOHAN GUPTA

06 April 2004
Supreme Court
4 pages
GUBBALA VENUGOPALASWAMY Vs STATE OF A.P.

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT.
Case number: Crl.A. No.-000540-000540 / 1998
Diary number: 22141 / 1997
Advocates: PARMANAND GAUR Vs GUNTUR PRABHAKAR

05 April 2004
Supreme Court
0 pages
M.P. RURAL AGRL.EXTENSION OFFRS.ASSON. Vs STATE OF M.P.

Case number: C.A. No.-003134-003134 / 1999
Diary number: 10810 / 1998

05 April 2004
Supreme Court
32 pages
MILKFOOD LTD. Vs M/S. GMC ICE CREAM (P) LTD.

Bench: CJI,S.B. SINHA.
Case number: C.A. No.-009672-009672 / 2003
Diary number: 7285 / 2003
Advocates: Vs AMBHOJ KUMAR SINHA

05 April 2004
Supreme Court
10 pages
MILKFOOD LTD. Vs M/S. GMC ICE CREAM (P) LTD.

Case number: C.A. No.-009672-009672 / 2003
Diary number: 7285 / 2003
Advocates: Vs AMBHOJ KUMAR SINHA

05 April 2004
Supreme Court
8 pages
NATIONAL TEXTILE CORPORATION LTD. Vs M/S. HARIBOX SAWALRAM .

Bench: S. RAJENDRA BABU,G.P. MATHUR.
Case number: C.A. No.-003142-003143 / 2002
Diary number: 20048 / 2000
Advocates: Vs VISHWAJIT SINGH

05 April 2004
Supreme Court
4 pages
DENTAL COUNCIL OF INDIA Vs S.R.M. INSTITUTE OF SCIENCE & TECH.&ANR.

Bench: S. RAJENDRA BABU,G.P. MATHUR.
Case number: C.A. No.-002036-002037 / 2004
Diary number: 1629 / 2004

05 April 2004
Supreme Court
14 pages
NARESH KUMAR Vs UNION OF INDIA .

Bench: S.N. VARIAVA,H.K. SEMA.
Case number: C.A. No.-006699-006699 / 2002
Diary number: 19573 / 2001
Advocates: Vs ANIL KATIYAR

05 April 2004
Supreme Court
9 pages
CHANDRIKA PRASAD YADAV Vs STATE OF BIHAR .

Bench: CJI,S.B. SINHA,S.H. KAPADIA.
Case number: C.A. No.-001999-001999 / 2003
Diary number: 24964 / 2002
Advocates: Vs PRAVIR CHOUDHARY

05 April 2004
Supreme Court
4 pages
HASANBHAI V. QURESHI Vs STATE OF GUJARAT .

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT.
Case number: Crl.A. No.-000421-000421 / 2004
Diary number: 1998 / 2004
Advocates: Vs HEMANTIKA WAHI

05 April 2004
Supreme Court
10 pages
M.P. RURAL AGRL.EXTENSION OFFRS.ASSON. Vs STATE OF M.P.

Case number: C.A. No.-003134-003134 / 1999
Diary number: 10810 / 1998

05 April 2004
Supreme Court
9 pages
THE PRINTERS (MYSORE) LTD. Vs M.A.RASHEED

Bench: CJI,S.B. SINHA,S.H. KAPADIA.
Case number: C.A. No.-004593-004593 / 1999
Diary number: 13290 / 1998

05 April 2004
Supreme Court
6 pages
BHARAT PETROLEUM CORPN.LTD. Vs P. KESAVAN

Bench: CJI,S.B. SINHA,S.H. KAPADIA.
Case number: C.A. No.-001383-001383 / 1999
Diary number: 15950 / 1998
Advocates: Vs K. V. VIJAYAKUMAR