Showing 20581 - 20595 of 41947 judgements
13 April 2004
Supreme Court
10 pages
SAKATAR SINGH Vs STATE OF HARYANA

Case number: Crl.A. No.-000081-000081 / 1998
Diary number: 6263 / 1997
Advocates: M. K. GARG Vs VINAY KUMAR GARG

13 April 2004
Supreme Court
15 pages
HIRA TIKKOO Vs UNION TERRITORY, CHANDIGARH .

Bench: SHIVARAJ V. PATIL,D. M. DHARMADHIKARI.
Case number: C.A. No.-004725-004725 / 2002
Diary number: 418 / 2002
Advocates: Vs DEBASIS MISRA

13 April 2004
Supreme Court
10 pages
M/S. MONGA RICE MILL Vs STATE OF HARYANA

Bench: RUMA PAL,KAPADIA.
Case number: C.A. No.-003674-003710 / 2002
Diary number: 7806 / 2002
Advocates: MITTER & MITTER CO. Vs VINAY KUMAR GARG

13 April 2004
Supreme Court
10 pages
DR. KARAN SINGH Vs STATE OF J&K

Bench: Y.K. SABHARWAL,DR.AR.LAKSHMANAN.
Case number: C.A. No.-005943-005945 / 1997
Diary number: 12971 / 1997
Advocates: Vs P. PARMESWARAN

13 April 2004
Supreme Court
4 pages
STATE OF U P Vs DEVENDRA SINGH

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT
Case number: Crl.A. No.-000617-000617 / 1998
Diary number: 77759 / 1996
Advocates: JATINDER KUMAR BHATIA Vs RANJAN MUKHERJEE

12 April 2004
Supreme Court
10 pages
RAICHURMATHAM PRABHAKAR Vs RAWATMAL DUGAR

Bench: R.C. LAHOTI,ASHOK BHAN.
Case number: C.A. No.-002152-002153 / 1999
Diary number: 708 / 1999
Advocates: D. V. PADMA PRIYA Vs PRATIBHA JAIN

12 April 2004
Supreme Court
4 pages
CANBANK FINANCIAL SERVICES Vs CUSTODIAN

Bench: S. RAJENDRA BABU,DR. AR. LAKSHMANAN,G.P. MATHUR.
Case number: C.A. No.-000166-000166 / 1994
Diary number: 69903 / 1994
Advocates: JANENDRA LAL & CO. Vs P. PARMESWARAN

12 April 2004
Supreme Court
8 pages
BHARAT COKING COAL LTD. Vs L.K. AHUJA

Bench: S. RAJENDRA BABU,BHAN.
Case number: C.A. No.-005489-005490 / 1995
Diary number: 342 / 1995

12 April 2004
Supreme Court
4 pages
TEXTILE LABOUR ASSOCN. Vs OFFICIAL LIQUIDATOR

Bench: S. RAJENDRA BABU,DR. AR. LAKSHMANAN,G.P. MATHUR.
Case number: R.P.(C) No.-001193-001203 / 2001
Diary number: 15956 / 2001
Advocates: Vs K. R. SASIPRABHU

12 April 2004
Supreme Court
8 pages
MEDICAL COUNCIL OF INDIA Vs RAJIV GANDHI UNIV. OF HEALTH SC.

Bench: S. RAJENDRA BABU,DR. AR. LAKSHMANAN,G.P. MATHUR.
Case number: SLP(C) No.-021390-021442 / 2003
Diary number: 21316 / 2003
Advocates: Vs S. N. BHAT

12 April 2004
Supreme Court
3 pages
U.O.I. Vs M/S.BANWARI LAL & SONS

Bench: S.B. SINHA.
Case number: C.A. No.-001531-001531 / 1999
Diary number: 2881 / 1999
Advocates: Vs MANJEET CHAWLA

12 April 2004
Supreme Court
5 pages
U.O.I. Vs M/S.BANWARI LAL & SONS

Case number: C.A. No.-001531-001531 / 1999
Diary number: 2881 / 1999
Advocates: Vs MANJEET CHAWLA

12 April 2004
Supreme Court
12 pages
M.SUBBA REDDY Vs A.P.STATE ROAD TRANSPORT CORPN..

Bench: CJI.,V.N. KHARE,S.H. KAPADIA.
Case number: C.A. No.-004907-004907 / 1999
Diary number: 10176 / 1999
Advocates: Vs T. V. RATNAM

12 April 2004
Supreme Court
8 pages
NARENDRA SINGH Vs STATE OF M.P.

Bench: Y.K. SABHARWAL,S.B. SINHA.
Case number: Crl.A. No.-000298-000298 / 1997
Diary number: 18955 / 1996

12 April 2004
Supreme Court
31 pages
ZAHIRA HABIBULLAH SHEIKH Vs STATE OF GUJARAT .

Case number: Crl.A. No.-000446-000449 / 2004
Diary number: 2257 / 2004
Advocates: Vs HEMANTIKA WAHI