Showing 20566 - 20580 of 41947 judgements
16 April 2004
Supreme Court
5 pages
N.D.P. NAMBOODRIPAD(D) BY L.RS. Vs UOI .

Bench: S. RAJENDRA BABU,P. VENKATARAMA REDDI
Case number: C.A. No.-002327-002328 / 1999
Diary number: 22286 / 1997
Advocates: Vs MALINI PODUVAL

16 April 2004
Supreme Court
20 pages
INDIAN BANK ASOCN., BOMBAY Vs M/S.DEVKALA CONSULTANCY SERVICES

Case number: C.A. No.-004655-004655 / 2000
Diary number: 5475 / 1999
Advocates: Vs H. S. PARIHAR

16 April 2004
Supreme Court
7 pages
GAYATRI DE Vs MOUSUMI COOP HOUSING SOCIETY LTD .

Bench: S. RAJENDRA BABU,DR. AR. LAKSHMANAN,G.P. MATHUR.
Case number: C.A. No.-003523-003523 / 1998
Diary number: 2190 / 1998
Advocates: Vs SOMNATH MUKHERJEE

15 April 2004
Supreme Court
12 pages
TAMIL NADU KALYANA MANDAPAM ASSOCIATION Vs UNION OF INDIA .

Bench: S. RAJENDRA BABU,DR. AR. LAKSHMANAN
Case number: C.A. No.-002727-002727 / 2002
Diary number: 5212 / 2002
Advocates: KRISHNAMURTHI SWAMI Vs B. KRISHNA PRASAD

15 April 2004
Supreme Court
5 pages
STATE, GOVT. OF N.C.T. OF DELHI Vs R.C. ANAND

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT
Case number: Crl.A. No.-000478-000478 / 2004
Diary number: 17850 / 2003
Advocates: ANIL KATIYAR Vs

13 April 2004
Supreme Court
3 pages
KASHMIR SINGH Vs PANCHAYAT SAMITI, FEROZPUR

Case number: C.A. No.-000510-000513 / 1999
Diary number: 6940 / 1998
Advocates: R. D. UPADHYAY Vs

13 April 2004
Supreme Court
3 pages
RAJENDRAN Vs STATE OF T N

Case number: Crl.A. No.-001268-001268 / 1997
Diary number: 61702 / 1997
Advocates: A. T. M. SAMPATH Vs

13 April 2004
Supreme Court
6 pages
DAYAL SINGH Vs STATE OF RAJASTHAN

Bench: N. SANTOSH HEGDE,B.P. SINGH.
Case number: Crl.A. No.-001042-001042 / 1997
Diary number: 15900 / 1997

13 April 2004
Supreme Court
17 pages
DAROGA SINGH Vs B.K. PANDEY

Bench: R.C. LAHOTI,BHAN.
Case number: Crl.A. No.-000316-000316 / 1998
Diary number: 4097 / 1998

13 April 2004
Supreme Court
8 pages
STATE OF PUNJAB Vs AJAIB SINGH

Case number: Crl.A. No.-000820-000820 / 1997
Diary number: 12619 / 1997
Advocates: BIMAL ROY JAD Vs URMILA SIRUR

13 April 2004
Supreme Court
6 pages
L.B.HULSGERI (DEAD) BY LR.&ORS Vs HANAMAPPA SHETTEPPA KORWAR

Bench: S. RAJENDRA BABU,DR. AR. LAKSHMANAN,G.P. MATHUR.
Case number: C.A. No.-002089-002089 / 1998
Diary number: 3974 / 1998
Advocates: SANGEETA KUMAR Vs R. C. KOHLI

13 April 2004
Supreme Court
4 pages
MONIRAM HAZARIKA Vs STATE OF ASSAM

Case number: Crl.A. No.-000048-000048 / 1998
Diary number: 18205 / 1997
Advocates: V. D. KHANNA Vs CORPORATE LAW GROUP

13 April 2004
Supreme Court
3 pages
COMMNR. OF CUSTOMS, CHENNAI Vs ADANI EXPORTS LTD

Case number: C.A. No.-005580-005581 / 1999
Diary number: 9280 / 1999
Advocates: B. KRISHNA PRASAD Vs BINA GUPTA

13 April 2004
Supreme Court
5 pages
RAMSEWAK Vs STATE OF M.P.

Case number: Crl.A. No.-000624-000624 / 1998
Diary number: 3600 / 1998
Advocates: AVIJIT BHATTACHARJEE Vs

13 April 2004
Supreme Court
4 pages
ABDUL WAHID Vs STATE OF RAJASTHAN

Case number: Crl.A. No.-000771-000771 / 1998
Diary number: 9334 / 1998
Advocates: M. QAMARUDDIN Vs