Showing 20596 - 20610 of 41947 judgements
12 April 2004
Supreme Court
12 pages
N.K. PRASADA Vs GOVT. OF INDIA .

Bench: CJI,S.B. SINHA,S.H. KAPADIA.
Case number: C.A. No.-003137-003137 / 1999
Diary number: 3667 / 1999
Advocates: Vs P. PARMESWARAN

12 April 2004
Supreme Court
12 pages
M.SUBBA REDDY Vs A.P.STATE ROAD TRANSPORT CORPN..

Case number: C.A. No.-004907-004907 / 1999
Diary number: 10176 / 1999
Advocates: Vs T. V. RATNAM

12 April 2004
Supreme Court
7 pages
GURJEEWAN GAREWAL Vs SUMITRA DASH .

Bench: S. RAJENDRA BABU,RUMA PAL.
Case number: C.A. No.-002303-002303 / 2004
Diary number: 12732 / 2001
Advocates: ASHOK K. MAHAJAN Vs MANOJ SWARUP

12 April 2004
Supreme Court
11 pages
S.I. PARAS KUKMAR Vs S.I. RAM CHARAN .

Bench: S. RAJENDRA BABU,RUMA PAL,B. P. SINGH.
Case number: C.A. No.-002273-002273 / 2004
Diary number: 12187 / 1998
Advocates: Vs RANDHIR SINGH JAIN

12 April 2004
Supreme Court
6 pages
TESSTA SETALVAD Vs STATE OF GUJARAT .

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT.
Case number: Crl.A. No.-000443-000445 / 2004
Diary number: 2140 / 2004
Advocates: Vs HEMANTIKA WAHI

12 April 2004
Supreme Court
3 pages
M/s ONGC Limited Vs Assn. Of Natural Gas Consuming Indus. & Ors.

Bench: S. RAJENDRA BABU,DR. AR. LAKSHMANAN,G.P. MATHUR.
Case number: Transfer Case (crl.) 355-365 of 2002

08 April 2004
Supreme Court
0 pages
MGMT., M/S. DEVI THEATERE Vs VISHWANATH RAJU

Case number: C.A. No.-002582-002583 / 2004
Diary number: 7790 / 2003
Advocates: Vs S. N. BHAT

08 April 2004
Supreme Court
1 pages
NANHA RAM Vs CHANDIGARH ADMINISTRATION .

Case number: SLP(C) No.-016915-016919 / 2002
Diary number: 15004 / 2002
Advocates: Vs MANOJ SWARUP

08 April 2004
Supreme Court
8 pages
DALBIR SINGH Vs STATE OF U.P.

Bench: S. RAJENDRA BABU,DR. AR LAKSHMANAN,G.P. MATHUR.
Case number: Crl.A. No.-000479-000479 / 1999
Diary number: 2556 / 1999
Advocates: Vs AJIT SINGH PUNDIR

08 April 2004
Supreme Court
13 pages
STATE OF GUJARAT Vs AKHIL GUJARAT PRAVASI V.S.MAHAMANDAL&ORS

Bench: S. RAJENDRA BABU,G.P. MATHUR.
Case number: C.A. No.-006462-006464 / 2001
Diary number: 15106 / 2001
Advocates: Vs E. C. AGRAWALA

08 April 2004
Supreme Court
3 pages
JASBIR SINGH BAKSHI Vs UNION TERRITORY, CHANDIGARH .

Case number: SLP(C) No.-009672-009672 / 2002
Diary number: 9191 / 2002
Advocates: Vs KAMINI JAISWAL

08 April 2004
Supreme Court
40 pages
Mardia Chemicals Ltd. Etc. Etc. Vs U.O.I. & Ors. Etc. Etc.

Bench: CJI.,BRIJESH KUMAR,ARUN KUMAR.
Case number: Transfer Case (civil) 92-95 of 2002

07 April 2004
Supreme Court
4 pages
VIJAY KUMAR PRASAD Vs STATE OF BIHAR .

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT.
Case number: Crl.A. No.-000431-000431 / 2004
Diary number: 14621 / 2003
Advocates: UGRA SHANKAR PRASAD Vs

06 April 2004
Supreme Court
0 pages
SUMATIDEVI M. DHANWATAY Vs U.O.I.

Case number: C.A. No.-002252-002252 / 1999
Diary number: 17105 / 1998
Advocates: SANJEEV ANAND Vs V. K. VERMA

06 April 2004
Supreme Court
5 pages
DEORAJ Vs STATE OF MAHARASHTRA .

Bench: R.C. LAHOTI,ASHOK BHAN.
Case number: C.A. No.-002084-002084 / 2004
Diary number: 2272 / 2004
Advocates: Vs MUKESH K. GIRI