Showing 20551 - 20565 of 41947 judgements
19 April 2004
Supreme Court
4 pages
JANAK SINGH Vs STATE OF U.P.

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT
Case number: Crl.A. No.-000924-000924 / 2001
Diary number: 13318 / 2001
Advocates: Vs JATINDER KUMAR BHATIA

19 April 2004
Supreme Court
8 pages
MAN ROLAND DRUCKMACHINEN AG Vs MULTICOLOUR OFFSET LTD.

Bench: RUMA PAL,P.VENKATARAMA REDDI.
Case number: C.A. No.-007244-007244 / 1999
Diary number: 16673 / 1999
Advocates: Vs ARVIND MINOCHA

16 April 2004
Supreme Court
0 pages
MAHESHWARI FISH SEED FARM Vs T.NADU ELECTRICITY BOARD

Case number: C.A. No.-006465-006467 / 1998
Diary number: 18797 / 1998

16 April 2004
Supreme Court
7 pages
NORATANMAL CHOURARIA Vs M.R.MURLI

Bench: CJI,S.B. SINHA,S.H. KAPADIA.
Case number: C.A. No.-005476-005476 / 1999
Diary number: 13423 / 1999

16 April 2004
Supreme Court
15 pages
ENGINEERING KAMGAR UNION Vs M/S. ELECTRO STEELS CASTINGS LTD.

Bench: Y.K. SABHARWAL,S.B. SINHA.
Case number: C.A. No.-000086-000089 / 2000
Diary number: 19953 / 1999
Advocates: Vs SANJEEV KUMAR

16 April 2004
Supreme Court
5 pages
SUBBEGOWDA (DEAD) BY LR. Vs THIMME GOWDA (DEAD) BY LRS.

Bench: R.C. LAHOTI,ASHOK BHAN.
Case number: C.A. No.-000197-000197 / 1999
Diary number: 8353 / 1998
Advocates: S. N. BHAT Vs SANGEETA KUMAR

16 April 2004
Supreme Court
7 pages
MANDA JAGANATH Vs K.S. RATHNAM .

Case number: C.A. No.-002489-002489 / 2004
Diary number: 7700 / 2004
Advocates: Vs D. MAHESH BABU

16 April 2004
Supreme Court
6 pages
COMNR. OF INCOME TAX, CHANDIGARH Vs M/S.PEARL MECH.ENGG.&FOUNDRY WORKS P.LTD

Bench: S. RAJENDRA BABU,G.P. MATHUR
Case number: C.A. No.-001196-001196 / 2001
Diary number: 3193 / 2000
Advocates: Vs VISHWAJIT SINGH

16 April 2004
Supreme Court
4 pages
PUKRAJ D. JAIN Vs G. GOPALAKRISHNA

Bench: S. RAJENDRA BABU,G.P. MATHUR
Case number: C.A. No.-002082-002082 / 1998
Diary number: 11086 / 1997
Advocates: Vs E. C. VIDYA SAGAR

16 April 2004
Supreme Court
7 pages
MANDA JAGANATH Vs K.S. RATHNAM .

Bench: N.SANTOSH HEGDE,B.P.SINGH
Case number: C.A. No.-002489-002489 / 2004
Diary number: 7700 / 2004
Advocates: Vs D. MAHESH BABU

16 April 2004
Supreme Court
4 pages
M/S. HANIL ERA TEXTILES LTD. Vs M/S. PUROMATIC FILTERS (P) LTD.

Case number: C.A. No.-002490-002490 / 2004
Diary number: 63731 / 2002
Advocates: ABHIJAT P. MEDH Vs C. S. N. MOHAN RAO

16 April 2004
Supreme Court
6 pages
RAM BALI Vs STATE OF U.P.

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT
Case number: Crl.A. No.-000204-000204 / 2003
Diary number: 341 / 2003
Advocates: Vs RAVI PRAKASH MEHROTRA

16 April 2004
Supreme Court
7 pages
B.S. ADITYAN Vs B. RAMACHANDRA ADITYAN

Bench: S. RAJENDRA BABU,DORAISWAMY RAJU
Case number: C.A. No.-012915-012920 / 1996
Diary number: 79034 / 1996
Advocates: A. SUBBA RAO Vs

16 April 2004
Supreme Court
4 pages
VISHWANATH JHUNJHUNWALA Vs STATE OF U P

Bench: S. RAJENDRA BABU,G.P. MATHUR
Case number: C.A. No.-000164-000164 / 1997
Diary number: 79787 / 1996

16 April 2004
Supreme Court
7 pages
KARNATAKA BOARD OF WAKF Vs GOVT. OF INDIA

Bench: S. RAJENDRA BABU,G.P. MATHUR
Case number: C.A. No.-016899-016899 / 1996
Diary number: 697 / 1996