Judgements

Showing 20536 - 20550 of 41947 judgements
20 April 2004
Supreme Court
0 pages
BASHEER @ N.P. BASHEER Vs STATE OF KERALA

Case number: Crl.A. No.-001334-001334 / 2002
Diary number: 21442 / 2001
Advocates: Vs K. R. SASIPRABHU

20 April 2004
Supreme Court
6 pages
UNION OF INDIA Vs C. DINAKAR, I.P.S. .

Bench: CJI,S.B. SINHA,DR. AR. LAKSHMANAN
Case number: C.A. No.-004303-004303 / 2002
Diary number: 18889 / 2001
Advocates: P. PARMESWARAN Vs RESPONDENT-IN-PERSON

20 April 2004
Supreme Court
13 pages
RAMESH MEHTA Vs SANWAL CHAND SINGHVI .

Bench: CJI V.N. KHARE,S.H. KAPADIA.
Case number: C.A. No.-006133-006133 / 2002
Diary number: 16725 / 2002
Advocates: NARESH KUMAR Vs SUSHIL KUMAR JAIN

20 April 2004
Supreme Court
6 pages
N.BHARGAVAN PILLAI (DEAD) BY LRS Vs STATE OF KERALA

Case number: Crl.A. No.-001262-001262 / 1998
Diary number: 11987 / 1998
Advocates: C. N. SREE KUMAR Vs RAMESH BABU M. R.

20 April 2004
Supreme Court
5 pages
JYOTSNA KOHLI Vs UNION TERRITORY OF CHANDIGARH .

Case number: C.A. No.-002577-002577 / 2004
Diary number: 18194 / 2001
Advocates: R. N. KESWANI Vs KAMINI JAISWAL

20 April 2004
Supreme Court
2 pages
M/S.ICPA HEALTH PRODUCTS (P) LTD. Vs COMMNR.OF CENT. EXCISE,VADODARA

Case number: C.A. No.-004766-004768 / 1998
Diary number: 13140 / 1998
Advocates: V. BALACHANDRAN Vs B. KRISHNA PRASAD

20 April 2004
Supreme Court
3 pages
M/S.KURALI KHANDSARI UDYOG Vs EXCISE COMMNR.&CONT.OF MOLASSES,U.P.&ORS

Bench: S. N. VARIAVA,H. K. SEMA.
Case number: C.A. No.-004796-004796 / 1998
Diary number: 3444 / 1998
20 April 2004
Supreme Court
3 pages
SYED JAMEEL ABBAS Vs MOHD. YAMIN @ KALLU KHAN

Case number: C.A. No.-002573-002573 / 2004
Diary number: 19728 / 2003
Advocates: ANIL K. CHOPRA Vs B. S. BANTHIA

20 April 2004
Supreme Court
5 pages
NAGRIK UPBHOKTA M. MANCH Vs U.O.I.

Case number: C.A. No.-003249-003249 / 2002
Diary number: 15361 / 1999
20 April 2004
Supreme Court
3 pages
MAHADEVA Vs TANABAI

Case number: C.A. No.-005993-005993 / 1998
Diary number: 2582 / 1998
Advocates: Vs SANGEETA KUMAR

20 April 2004
Supreme Court
7 pages
RAMESH MEHTA Vs SANWAL CHAND SINGHVI .

Case number: C.A. No.-006133-006133 / 2002
Diary number: 16725 / 2002
Advocates: NARESH KUMAR Vs SUSHIL KUMAR JAIN

20 April 2004
Supreme Court
12 pages
INDER PARKASH GUPTA Vs STATE OF J & K

Bench: CJI,S.B.SINHA,S.H. KAPADIA.
Case number: C.A. No.-003734-003734 / 2002
Diary number: 17380 / 1999
Advocates: BINU TAMTA Vs RAJIV TALWAR

20 April 2004
Supreme Court
13 pages
RAMESH MEHTA Vs SANWAL CHAND SINGHVI .

Case number: C.A. No.-006133-006133 / 2002
Diary number: 16725 / 2002
Advocates: NARESH KUMAR Vs SUSHIL KUMAR JAIN

19 April 2004
Supreme Court
6 pages
SMT. GORABAI Vs UMMED SINGH (DIED) .

Bench: P. VENKATARAMA REDDI,D.M. DHARMADHIKARI.
Case number: C.A. No.-000689-000689 / 1995
Diary number: 64557 / 1983
Advocates: SUSHIL KUMAR JAIN Vs S. S. KHANDUSA

19 April 2004
Supreme Court
2 pages
KETAKI SAHU Vs LAXMI DEVI .

Case number: C.A. No.-010576-010576 / 1996
Diary number: 79036 / 1996