Showing 20311 - 20325 of 41947 judgements
16 August 2004
Supreme Court
0 pages
GANESHPRASAD BADRINARAYAN LAHOTI(D)BY LR Vs SANJEEVPRASAD JAMNAPRASAD CHOURASIYA&ANR

Case number: C.A. No.-005255-005255 / 2004
Diary number: 1299 / 2004
Advocates: Vs MANOJ SWARUP

13 August 2004
Supreme Court
10 pages
DASHRATH SINGH Vs STATE OF U.P.

Bench: P. VENKATARAMA REDDI,B.P. SINGH
Case number: Crl.A. No.-000909-000909 / 2001
Diary number: 10630 / 2001
Advocates: PRADEEP KUMAR BAKSHI Vs AJIT SINGH PUNDIR

13 August 2004
Supreme Court
9 pages
SINGER INDIA LTD. Vs CHANDER MOHAN CHADHA .

Case number: C.A. No.-000387-000387 / 2004
Diary number: 12359 / 2001

13 August 2004
Supreme Court
0 pages
MAHADEORAO SUKAJI SHIVANKAR Vs RAMRATAN BAPU .

Case number: C.A. No.-008413-008415 / 2003
Diary number: 8811 / 2003

13 August 2004
Supreme Court
0 pages
BALVANT N. VISWAMITRA Vs YADAV SADASHIV MULE(DEAD)THR. LRS.

Case number: C.A. No.-005617-005617 / 1999
Diary number: 7824 / 1998
Advocates: Vs V. D. KHANNA

12 August 2004
Supreme Court
5 pages
RAVI Vs STATE REP. BY INSPECTOR OF POLICE

Bench: K.G. BALAKRISHNAN,DR. AR. LAKSHMANAN.
Case number: Crl.A. No.-001150-001151 / 2003
Diary number: 15799 / 2003
Advocates: PRASANTHI PRASAD Vs V. G. PRAGASAM

12 August 2004
Supreme Court
5 pages
DELHI TRANSPORT CORPORATION Vs SARDAR SINGH

Bench: S.N. VARIAVA,ARIJIT PASAYAT
Case number: C.A. No.-009600-009600 / 2003
Diary number: 127 / 2003
Advocates: A. SUBHASHINI Vs

12 August 2004
Supreme Court
2 pages
D.T.C. Vs SHYAM LAL

Bench: S.N. VARIAVA,ARIJIT PASAYAT
Case number: C.A. No.-009610-009610 / 2003
Diary number: 1421 / 2003
Advocates: A. SUBHASHINI Vs

12 August 2004
Supreme Court
3 pages
CYRIL LASRADO (D) BY LRS. Vs JULIANA MARIA LASRADO

Bench: ARIJIT PASAYAT,C.K. THAKKER
Case number: C.A. No.-005220-005220 / 2004
Diary number: 20786 / 2002
Advocates: Vs S. N. BHAT

12 August 2004
Supreme Court
3 pages
STATE OF ORISSA Vs NALINIKANTA MUDULI

Bench: ARIJIT PASAYAT C.K. THAKKER
Case number: Crl.A. No.-000870-000872 / 2004
Diary number: 14991 / 2003
Advocates: RADHA SHYAM JENA Vs

12 August 2004
Supreme Court
6 pages
KARYA PALAK ENGINEER,CPWD, BIKANER Vs RAJASTHAN TAXATION BOARD, AJMER .

Case number: C.A. No.-008540-008544 / 2001
Diary number: 18179 / 2001
Advocates: Vs SUSHIL KUMAR JAIN

12 August 2004
Supreme Court
12 pages
JAI SHREE YADAV Vs STATE OF U.P.

Case number: Crl.A. No.-001072-001072 / 2003
Diary number: 12946 / 2003
Advocates: RAJESH Vs RAVI PRAKASH MEHROTRA

12 August 2004
Supreme Court
0 pages
BIKAS CHATTERJEE Vs UNION OF INDIA & ORS.

Bench: R.C. LAHOTI CJI,RUMA PAL,ARUN KUMAR,G.P. MATHUR,C.K. THAKKER
Case number: Writ Petition (crl.) 188 of 2004

11 August 2004
Supreme Court
5 pages
SUDHIR JAGGI Vs SUNIL AKASH SINHA CHOWDHURY .

Bench: ASHOK BHAN,S.H. KAPADIA.
Case number: C.A. No.-006408-006408 / 2002
Diary number: 17315 / 2002
Advocates: ARUN K. SINHA Vs

11 August 2004
Supreme Court
4 pages
U.O.I. Vs SANJAY KUMAR JAIN

Bench: ARIJIT PASAYAT,C.K. THAKKER
Case number: C.A. No.-005178-005178 / 2004
Diary number: 11930 / 2003
Advocates: Vs RESPONDENT-IN-PERSON