Showing 20326 - 20340 of 41947 judgements
11 August 2004
Supreme Court
2 pages
ALLAHABAD DISTT. CO-OP. BANK LTD. Vs VIDYA VARIDHI MISHRA

Bench: S. N. VARIAVA,A. K. MATHUR
Case number: C.A. No.-005179-005179 / 2004
Diary number: 15257 / 2001
Advocates: MUKESH K. GIRI Vs SATYA MITRA GARG

11 August 2004
Supreme Court
2 pages
H.P. HOUSING BOARD Vs VARINDER KUMAR GARG

Case number: C.A. No.-000304-000306 / 2004
Diary number: 16065 / 2003
Advocates: Vs V. N. RAGHUPATHY

11 August 2004
Supreme Court
5 pages
GAURAV DISTRIBUTORS (P) LTD. Vs COMMNR. OF CUSTOMS, NEW DELHI

Bench: S. N. VARIAVA,ARIJIT PASAYAT
Case number: C.A. No.-008683-008683 / 2001
Diary number: 19346 / 2001
Advocates: VINAY GARG Vs B. KRISHNA PRASAD

11 August 2004
Supreme Court
4 pages
PAWAN K. JAIN Vs PRADESHIYA INDS.&INVEST.CORPN.OF UP &ORS

Bench: S. N. VARIAVA,ARIJIT PASAYAT
Case number: C.A. No.-003636-003637 / 1998
Diary number: 1794 / 1998
Advocates: SURYA KANT Vs SUJATA KURDUKAR

10 August 2004
Supreme Court
5 pages
DURGO BAI Vs STATE OF PUNJAB

Case number: Crl.A. No.-001143-001144 / 2003
Diary number: 1995 / 2003
Advocates: PREM SUNDER JHA Vs ARUN K. SINHA

10 August 2004
Supreme Court
3 pages
RAMAIAH Vs N. NARAYANA REDDY (DEAD) BY LRS

Bench: ASHOK BHAN,S.H. KAPADIA.
Case number: C.A. No.-005864-005864 / 1999
Diary number: 18832 / 1997
Advocates: P. R. RAMASESH Vs

10 August 2004
Supreme Court
3 pages
MONABEN KETANBHAI SHAH Vs STATE OF GUJARAT .

Bench: Y.K. SABHARWAL,D.M. DHARMADHIKARI.
Case number: Crl.A. No.-000850-000850 / 2004
Diary number: 5408 / 2004
Advocates: Vs HEMANTIKA WAHI

10 August 2004
Supreme Court
5 pages
S.K. ZUTSHI Vs BIMAL DEBNATH

Bench: S.N. VARIAVA,ARIJIT PASAYAT
Case number: Crl.A. No.-000030-000030 / 1999
Diary number: 14338 / 1998
Advocates: P. PARMESWARAN Vs GOPAL SINGH

10 August 2004
Supreme Court
4 pages
BHULAN ROUT Vs LAL BAHADUR YADAV

Bench: ARIJIT PASAYAT,C.K. THAKKER
Case number: C.A. No.-005424-005424 / 2004
Diary number: 17837 / 2003
Advocates: Vs PRASHANT KUMAR

10 August 2004
Supreme Court
5 pages
M/S. NAHAR INDL.ENTERPRISES LTD. Vs UNION OF INDIA .

Bench: S.N. VARIAVA,ARIJIT PASAYAT
Case number: C.A. No.-006324-006328 / 2002
Diary number: 20552 / 2001
Advocates: REVATHY RAGHAVAN Vs B. KRISHNA PRASAD

10 August 2004
Supreme Court
2 pages
H.U.D.A. Vs R.S. BANGA

Case number: C.A. No.-002378-002378 / 2003
Diary number: 1500 / 2003
Advocates: KAILASH CHAND Vs SUDHIR KUMAR GUPTA

10 August 2004
Supreme Court
2 pages
H.U.D.A. Vs SITA RAM

Case number: C.A. No.-002380-002380 / 2003
Diary number: 1499 / 2003
Advocates: KAILASH CHAND Vs B. D. SHARMA

10 August 2004
Supreme Court
2 pages
H.U.D.A. Vs K.C. KAD

Case number: C.A. No.-003407-003407 / 2003
Diary number: 2716 / 2003
Advocates: KAILASH CHAND Vs RESPONDENT-IN-PERSON

10 August 2004
Supreme Court
2 pages
H.U.D.A. Vs KRISHNA GOEL

Case number: C.A. No.-003419-003419 / 2003
Diary number: 2718 / 2003
Advocates: KAILASH CHAND Vs RESPONDENT-IN-PERSON

10 August 2004
Supreme Court
2 pages
HARYANA URBAN DEVELOPMENT AUTHORITY Vs NIRMAL MITTAL

Case number: C.A. No.-005119-005119 / 2004
Diary number: 18260 / 2002
Advocates: UGRA SHANKAR PRASAD Vs S. S. KHANDUSA