Showing 20356 - 20370 of 41947 judgements
05 August 2004
Supreme Court
0 pages
KARNAM RAM NARSAIAH Vs STATE OF A.P.

Case number: Crl.A. No.-001467-001467 / 2003
Diary number: 11142 / 2003
Advocates: D. BHARATHI REDDY Vs MOHANPRASAD MEHARIA

05 August 2004
Supreme Court
0 pages
SURJIT SINGH Vs NAHARA RAM

Case number: Crl.A. No.-000799-000800 / 2004
Diary number: 13555 / 2003
Advocates: KAMAKSHI S. MEHLWAL Vs C. L. SAHU

04 August 2004
Supreme Court
5 pages
DAYAMATHI BAI Vs K.M. SHAFFI

Case number: C.A. No.-002434-002434 / 2000
Diary number: 1665 / 2000

04 August 2004
Supreme Court
5 pages
DAYAMATHI BAI Vs K.M. SHAFFI

Bench: ASHOK BHAN,S.H. KAPADIA.
Case number: C.A. No.-002434-002434 / 2000
Diary number: 1665 / 2000

04 August 2004
Supreme Court
6 pages
SURESH GUPTA Vs GOVT. OF N.C.T. OF DELHI

Bench: Y. K. SABHARWAL,D. M. DHARMADHIKARI
Case number: Crl.A. No.-000778-000778 / 2004
Diary number: 13551 / 2003
Advocates: RAJAN NARAIN Vs ANIL KATIYAR

04 August 2004
Supreme Court
0 pages
NAVAL KISHORE SINGH Vs STATE OF BIHAR

Case number: Crl.A. No.-001331-001331 / 2003
Diary number: 23728 / 2002
Advocates: KANHAIYA PRIYADARSHI Vs

03 August 2004
Supreme Court
3 pages
STATE OF PUNJAB Vs PHULAN RANI

Bench: ARIJIT PASAYAT,C.K. THAKKER
Case number: C.A. No.-004718-004718 / 2004
Diary number: 18272 / 2003
Advocates: Vs KAILASH CHAND

03 August 2004
Supreme Court
3 pages
CHADAT SINGH Vs BAHADUR RAM .

Bench: ARIJIT PASAYAT,C.K. THAKKER
Case number: C.A. No.-004903-004905 / 2004
Diary number: 16762 / 2002

03 August 2004
Supreme Court
0 pages
STATE OF KERALA Vs M/S.ARYA REGRIGN & AIR CONDNG COMPANY

Case number: C.A. No.-002078-002078 / 1984
Diary number: 65782 / 1984
Advocates: R. SATHISH Vs BINA GUPTA

03 August 2004
Supreme Court
0 pages
FARGO FREIGHT LTD. Vs COMMODITIES EXCHANGE CORPORATION .

Case number: C.A. No.-000456-000457 / 2002
Diary number: 15336 / 2001
Advocates: Vs RAJESH PRASAD SINGH

02 August 2004
Supreme Court
8 pages
RUDRAPPA RAMAPPA JAINAPUR Vs STATE OF KARNATAKA

Case number: Crl.A. No.-001026-001027 / 2003
Diary number: 6128 / 2003

02 August 2004
Supreme Court
22 pages
GODAWAT PAN MASALA PRODUCTS I.P.LTD.&ANR Vs UNION OF INDIA .

Bench: K.G. BALAKRISHNAN,B.N. SRIKRISHNA.
Case number: C.A. No.-004674-004674 / 2004
Diary number: 24559 / 2002
Advocates: BINA GUPTA Vs MUKESH K. GIRI

30 July 2004
Supreme Court
4 pages
STATE OF A.P. Vs R. JEEVARATNAM

Bench: S. N. VARIAVA,ARIJIT PASAYAT.
Case number: Crl.A. No.-001057-001057 / 1998
Diary number: 4559 / 1998
Advocates: Vs S. USHA REDDY

30 July 2004
Supreme Court
6 pages
SHAHAZADA BI Vs HALIMABI (DEAD) BY LRS.

Bench: S.B. SINHA,S.H. KAPADIA.
Case number: C.A. No.-005507-005507 / 1999
Diary number: 2766 / 1999

30 July 2004
Supreme Court
2 pages
AKBAR ALI Vs VINOD KHANNA

Case number: C.A. No.-000073-000074 / 1999
Diary number: 1555 / 1998
Advocates: Vs HARINDER MOHAN SINGH