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10 August 2004
Supreme Court 2 pages H.U.D.A. Vs PIYUSH BABBARWAL
Case number: C.A. No.-005120-005120 / 2004 |
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10 August 2004
Supreme Court 2 pages H.U.D.A. Vs SHAKUNTALA DEVI
Case number: C.A. No.-005122-005122 / 2004 |
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10 August 2004
Supreme Court 2 pages HARYANA URBAN DEVELOPMENT AUTHORITY Vs PRITI CHAWLA
Case number: C.A. No.-007029-007029 / 2002 |
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10 August 2004
Supreme Court 0 pages DHAIN SINGH Vs STATE OF PUNJAB
Case number: Crl.A. No.-000005-000005 / 2004 |
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09 August 2004
Supreme Court 3 pages RAJINDER Vs STATE OF HARYANA
Bench: ARIJIT PASAYAT,C.K. THAKKER |
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09 August 2004
Supreme Court 5 pages HARI RAM Vs STATE OF U.P.
Bench: ARIJIT PASAYAT,C.K. THAKKER |
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09 August 2004
Supreme Court 3 pages PARKASH CHAND Vs STATE OF H.P.
Bench: ARIJIT PASAYAT,C.K. THAKKER |
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06 August 2004
Supreme Court 3 pages PRAMOD KUMAR SRIVASTAVA Vs CHAIRMAN, B.P.S.C. .
Bench: CJI,G. P. MATHUR,C. K. THAKKER. |
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06 August 2004
Supreme Court 0 pages STATE OF MAHARASHTRA Vs RAGHUNATH GAJANAN WAINGANKAR
Case number: C.A. No.-000995-000995 / 2004 |
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05 August 2004
Supreme Court 2 pages STATE OF U.P. Vs SIYA RAM
Case number: C.A. No.-005005-005005 / 2004 |
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05 August 2004
Supreme Court 2 pages BAPPA @ BAPU Vs STATE OF MAHARASHTRA
Bench: ARIJIT PASAYAT,C.K. THAKKER |
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05 August 2004
Supreme Court 3 pages KENDRIYA VIDYALAYA SANGATHAN Vs T. SRINIVAS
Bench: N.SANTOSH HEGDE,S.B.SINHA. |
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05 August 2004
Supreme Court 4 pages DMAI Vs
Case number: C.A. No.-004814-004814 / 1999 |
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05 August 2004
Supreme Court 3 pages OM PRAKASH (D) BY LRS. Vs UNION OF INDIA
Case number: C.A. No.-005708-005708 / 2002 |
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05 August 2004
Supreme Court 4 pages PANKAJA Vs YELLAPPA (D) BY LRS. .
Case number: C.A. No.-004983-004984 / 2004 |