Showing 20341 - 20355 of 41947 judgements
10 August 2004
Supreme Court
2 pages
H.U.D.A. Vs PIYUSH BABBARWAL

Case number: C.A. No.-005120-005120 / 2004
Diary number: 12448 / 2003
Advocates: KAILASH CHAND Vs M. P. SHORAWALA

10 August 2004
Supreme Court
2 pages
H.U.D.A. Vs SHAKUNTALA DEVI

Case number: C.A. No.-005122-005122 / 2004
Diary number: 5418 / 2003
Advocates: SHIBASHISH MISRA Vs S. R. SETIA

10 August 2004
Supreme Court
2 pages
HARYANA URBAN DEVELOPMENT AUTHORITY Vs PRITI CHAWLA

Case number: C.A. No.-007029-007029 / 2002
Diary number: 17300 / 2002
Advocates: RAVINDRA BANA Vs

10 August 2004
Supreme Court
0 pages
DHAIN SINGH Vs STATE OF PUNJAB

Case number: Crl.A. No.-000005-000005 / 2004
Diary number: 21452 / 2003
Advocates: KULDIP SINGH Vs NARESH BAKSHI

09 August 2004
Supreme Court
3 pages
RAJINDER Vs STATE OF HARYANA

Bench: ARIJIT PASAYAT,C.K. THAKKER
Case number: Crl.A. No.-000180-000180 / 2004
Diary number: 13543 / 2003
Advocates: KUSUM CHAUDHARY Vs VARINDER KUMAR SHARMA

09 August 2004
Supreme Court
5 pages
HARI RAM Vs STATE OF U.P.

Bench: ARIJIT PASAYAT,C.K. THAKKER
Case number: Crl.A. No.-000827-000827 / 2004
Diary number: 19075 / 2003
Advocates: SANTOSH SINGH Vs

09 August 2004
Supreme Court
3 pages
PARKASH CHAND Vs STATE OF H.P.

Bench: ARIJIT PASAYAT,C.K. THAKKER
Case number: Crl.A. No.-000830-000830 / 2004
Diary number: 3128 / 2004

06 August 2004
Supreme Court
3 pages
PRAMOD KUMAR SRIVASTAVA Vs CHAIRMAN, B.P.S.C. .

Bench: CJI,G. P. MATHUR,C. K. THAKKER.
Case number: C.A. No.-005046-005046 / 2004
Diary number: 14663 / 2003
Advocates: PETITIONER-IN-PERSON Vs LAKSHMI RAMAN SINGH

06 August 2004
Supreme Court
0 pages
STATE OF MAHARASHTRA Vs RAGHUNATH GAJANAN WAINGANKAR

Case number: C.A. No.-000995-000995 / 2004
Diary number: 27552 / 2003
Advocates: Vs A. S. BHASME

05 August 2004
Supreme Court
2 pages
STATE OF U.P. Vs SIYA RAM

Case number: C.A. No.-005005-005005 / 2004
Diary number: 26913 / 2003
Advocates: Vs RAJESH KUMAR

05 August 2004
Supreme Court
2 pages
BAPPA @ BAPU Vs STATE OF MAHARASHTRA

Bench: ARIJIT PASAYAT,C.K. THAKKER
Case number: Crl.A. No.-000798-000798 / 2004
Diary number: 15539 / 2003
Advocates: VISHWAJIT SINGH Vs RAVINDRA KESHAVRAO ADSURE

05 August 2004
Supreme Court
3 pages
KENDRIYA VIDYALAYA SANGATHAN Vs T. SRINIVAS

Bench: N.SANTOSH HEGDE,S.B.SINHA.
Case number: C.A. No.-004985-004985 / 2004
Diary number: 24839 / 2003
Advocates: SURYA KANT Vs

05 August 2004
Supreme Court
4 pages
DMAI Vs

Case number: C.A. No.-004814-004814 / 1999
Diary number: 60530 / 1999
Advocates: R. N. KESWANI Vs

05 August 2004
Supreme Court
3 pages
OM PRAKASH (D) BY LRS. Vs UNION OF INDIA

Case number: C.A. No.-005708-005708 / 2002
Diary number: 1960 / 2002
Advocates: SHEKHAR PRIT JHA Vs AJIT PUDUSSERY

05 August 2004
Supreme Court
4 pages
PANKAJA Vs YELLAPPA (D) BY LRS. .

Case number: C.A. No.-004983-004984 / 2004
Diary number: 24844 / 2003