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25 August 2004
Supreme Court 0 pages KRISHNAPPA Vs STATE OF KARNATAKA
Case number: Crl.A. No.-000934-000934 / 2004 |
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24 August 2004
Supreme Court 2 pages PRITHAWI NATH RAM Vs STATE OF JHARKHAND AND OTHERS
Bench: ARIJIT PASAYAT,D.M. DHARMADHIKARI |
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24 August 2004
Supreme Court 2 pages STATE OF BIHAR Vs RAJENDRA SINGH
Case number: C.A. No.-006356-006356 / 2000 |
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24 August 2004
Supreme Court 13 pages GILBERT PEREIRA Vs STATE OF KARNATAKA
Bench: P. VENKATARAMA REDDI,B.P. SINGH |
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24 August 2004
Supreme Court 0 pages WEST U.P. SUGAR MILLS ASSON. Vs U.P. COOP. CANE UNIONS FEDERATION .
Bench: R.C. LAHOTI CJI,K.G. BALAKRISHNAN,P.V. REDDI,B.N. SRIKRISHNA,G.P. |
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23 August 2004
Supreme Court 0 pages STATE OF MAHARASHTRA Vs SITARAM POPAT VETAL
Case number: Crl.A. No.-000921-000921 / 2004 |
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23 August 2004
Supreme Court 0 pages COMMNR. OF POLICE Vs C. ANITA
Case number: Crl.A. No.-000922-000922 / 2004 |
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20 August 2004
Supreme Court 2 pages A.C. ANANTHASWAMY Vs BORAIAH .
Bench: ASHOK BHAN,S.H. KAPADIA |
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20 August 2004
Supreme Court 4 pages STATE OF U.P. Vs KISHAN CHAND .
Bench: B.N. AGRAWAL,H.K.SEMA |
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20 August 2004
Supreme Court 5 pages W.B.FREEDOM FIGHTERS ORGANISATION Vs U.O.I.
Case number: W.P.(C) No.-000068-000068 / 1999 |
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20 August 2004
Supreme Court 8 pages ANIL KUMAR SRIVASTAVA Vs STATE OF U.P.
Bench: ASHOK BHAN,S.H. KAPADIA |
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20 August 2004
Supreme Court 6 pages PUNJAB DAIRY DEVELOPMENT BOARD Vs CEPHAM MILK SPECIALITIES LTD. .
Case number: C.A. No.-001741-001753 / 2002 |
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20 August 2004
Supreme Court 7 pages DASARI SIVA PRASAD REDDY Vs PUBLIC PROSECUTOR, HIGH COURT OF A.P.
Case number: Crl.A. No.-001425-001425 / 2003 |
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20 August 2004
Supreme Court 0 pages PUNJAB NATIONAL BANK Vs R.L. VAID .
Case number: Crl.A. No.-000917-000917 / 2004 |
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20 August 2004
Supreme Court 0 pages SHAMSU SUHARA BEEVI Vs G. ALEX
Case number: C.A. No.-003729-003729 / 2000 |