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19 August 2004
Supreme Court 3 pages U.P. STATE INDUSTRIAL DEV. CORPN. LTD. Vs SHAKTI BHATTA UDYOG .
Case number: C.A. No.-006331-006331 / 2000 |
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19 August 2004
Supreme Court 5 pages SAYED MUHAMMED MASHUR KUNHI KOYA THANGAL Vs BADAGARA JUMAYATH PALLI D. COMMTT.
Case number: C.A. No.-001864-001864 / 2003 |
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19 August 2004
Supreme Court 3 pages COMMISSIONER OF CENTRAL EXCISE,BOMBAY Vs M/S.RELIANCE INDUSTRIES LTD.
Case number: C.A. No.-003226-003226 / 1998 |
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19 August 2004
Supreme Court 0 pages STATE OF KARNATAKA Vs BHASKAR KUSHALI KOTHARKAR
Case number: Crl.A. No.-000498-000498 / 1998 |
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18 August 2004
Supreme Court 2 pages GHAZIABAD DEVELOPMENT AUTHORITY Vs SHASHI KANT BHALLA
Case number: C.A. No.-000393-000393 / 2003 |
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18 August 2004
Supreme Court 2 pages GHAZIABAD DEVELOPMENT AUTHORITY Vs R.B. SHARMA
Case number: C.A. No.-000409-000409 / 2003 |
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18 August 2004
Supreme Court 2 pages GHAZIABAD DEVELOPMENT AUTHORITY Vs CHANDRA BHAN SINGH
Case number: C.A. No.-007224-007224 / 2002 |
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18 August 2004
Supreme Court 2 pages GHAZIABAD DEVELOPMENT AUTHORITY Vs NARESH KUMAR SHARMA
Case number: C.A. No.-008400-008400 / 2002 |
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18 August 2004
Supreme Court 3 pages PRAMOD KUMAR AGRAWAL Vs MUSHTARI BEGUM .
Bench: ARIJIT PASAYAT,C.K. THAKKER |
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18 August 2004
Supreme Court 4 pages COMMNR. OF CENTRAL EXICE, NEW DELHI Vs M/S. MODI ALKALIES & CHEM. LTD. &ORS
Case number: C.A. No.-007827-007834 / 2002 |
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17 August 2004
Supreme Court 2 pages HARNAM SINGH Vs EVEREST CONSTRUCTION CO. .
Case number: Crl.A. No.-000901-000901 / 2004 |
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17 August 2004
Supreme Court 4 pages Y. ABRAHAM AJITH Vs INSPECTOR OF POLICE, CHENNAI
Bench: ARIJIT PASAYAT,C.K. THAKKER |
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16 August 2004
Supreme Court 4 pages PUNJAB NATIONAL BANK Vs ASHWINI KUMAR TANEJA
Bench: ARIJIT PASAYAT,C.K. THAKKER |
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16 August 2004
Supreme Court 2 pages STATE OF A.P. Vs FARMERS SERVICE COOP. SOCIETY .
Bench: ARIJIT PASAYAT,C.K. THAKKER |
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16 August 2004
Supreme Court 3 pages CHAMAN LAL Vs STATE OF U.P.
Bench: ARIJIT PASAYAT,C.K. THAKKER |