Showing 20266 - 20280 of 41947 judgements
25 August 2004
Supreme Court
5 pages
M/S. ESCORTS LTD. Vs COMMNR. OF CENTRAL EXCISE, DELHI

Bench: S. N. VARIAVA,G. P. MATHUR
Case number: C.A. No.-006909-006912 / 2003
Diary number: 13760 / 2003
Advocates: RAJESH KUMAR Vs B. KRISHNA PRASAD

25 August 2004
Supreme Court
19 pages
SWEDISH MATCH AB Vs SECURITIES & EXCHANGE BOARD,INDIA

Bench: N. SANTOSH HEGDE,S.B. SINHA,A.K. MATHUR
Case number: C.A. No.-002361-002361 / 2003
Diary number: 5857 / 2003
Advocates: Vs BHARGAVA V. DESAI

25 August 2004
Supreme Court
21 pages
CLARIANT INTERNATIONAL LTD. Vs SECURITIES & EXCHANGE BOARD OF INDIA

Bench: N. SANTOSH HEGDE,S.B. SINHA,A.K. MATHUR
Case number: C.A. No.-003183-003183 / 2003
Diary number: 7537 / 2003
Advocates: Vs PURNIMA BHAT

25 August 2004
Supreme Court
5 pages
NATIONAL INSURANCE CO. LTD. Vs V. CHINNAMMA .

Bench: N. SANTOSH HEGDE,S.B. SINHA,A.K. MATHUR
Case number: C.A. No.-005478-005478 / 2004
Diary number: 2675 / 2003
Advocates: SUDHIR KUMAR GUPTA Vs K. SHARDA DEVI

25 August 2004
Supreme Court
3 pages
U.P. STATE SUGAR CORPN. LTD. Vs JAIN CONSTRUCTION CO.

Bench: N. SANTOSH HEGDE,S.B. SINHA
Case number: C.A. No.-005479-005479 / 2004
Diary number: 2515 / 2004
Advocates: Vs PRADEEP MISRA

25 August 2004
Supreme Court
5 pages
KRISHNA BAHADUR Vs M/S. PURNA THEATRE .

Bench: N. SANTOSH HEGDE,S.B. SINHA
Case number: C.A. No.-007251-007251 / 2001
Diary number: 14143 / 2000
Advocates: BIJAN KUMAR GHOSH Vs AVIJIT BHATTACHARJEE

25 August 2004
Supreme Court
3 pages
DEO NARAIN MANDAL Vs STATE OF U.P.

Case number: Crl.A. No.-000937-000937 / 2004
Diary number: 8892 / 2003
Advocates: SUDHIR KULSHRESHTHA Vs JATINDER KUMAR BHATIA

25 August 2004
Supreme Court
5 pages
M.AMANULLAH KHAN Vs GOVT. OF INDIA .

Bench: ARIJIT PASAYAT,D.M. DHARMADHIKARI
Case number: C.A. No.-007252-007252 / 1999
Diary number: 77779 / 1996
Advocates: R. P. WADHWANI Vs P. PARMESWARAN

25 August 2004
Supreme Court
4 pages
BATHUSINGH Vs STATE OF M.P.

Bench: K.G. BALAKRISHNAN,DR. AR. LAKSHMANAN
Case number: Crl.A. No.-001295-001296 / 2003
Diary number: 21664 / 2002
Advocates: VIDYA DHAR GAUR Vs

25 August 2004
Supreme Court
3 pages
RAJINDER Vs STATE OF HARYANA

Case number: Crl.A. No.-000180-000180 / 2004
Diary number: 13543 / 2003
Advocates: KUSUM CHAUDHARY Vs VARINDER KUMAR SHARMA

25 August 2004
Supreme Court
4 pages
ADALAT PRASAD Vs ROOPLAL JINDAL .

Case number: Crl.A. No.-000091-000091 / 2002
Diary number: 6548 / 2000
Advocates: RANJAN MUKHERJEE Vs B. KRISHNA PRASAD

25 August 2004
Supreme Court
3 pages
STATE OF HARYANA Vs DAYA NAND

Case number: Crl.A. No.-000940-000940 / 2004
Diary number: 20050 / 2003
Advocates: VINAY KUMAR GARG Vs LAXMI ARVIND

25 August 2004
Supreme Court
5 pages
RAMBHAU NAMDEO GAJRE Vs NARAYAN BAPUJI DHOTRE (DEAD)THRU.LRS.

Bench: ASHOK BHAN,S.H. KAPADIA
Case number: C.A. No.-004610-004610 / 2000
Diary number: 18799 / 1999
Advocates: SHIVAJI M. JADHAV Vs

25 August 2004
Supreme Court
3 pages
STATE OF HARYANA Vs DAYA NAND

Case number: Crl.A. No.-000940-000940 / 2004
Diary number: 20050 / 2003
Advocates: VINAY KUMAR GARG Vs LAXMI ARVIND

25 August 2004
Supreme Court
0 pages
SAMARENDRA NATH BHATTACHARYA Vs STATE OF WEST BENGAL

Case number: Crl.A. No.-000936-000936 / 2004
Diary number: 9812 / 2003
Advocates: SARLA CHANDRA Vs ABHIJIT SENGUPTA